High Courts09 Nov 2012
Shri Swamiji Maharaj Jansahyog Shiksha Samiti Vs The State of M.P. and Others
Madhya Pradesh High Court · (2012) 11 MP CK 0117
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2012
1,943 judgments · page 10 of 98
High Courts09 Nov 2012Allowed
Bharat Singh Vs Ashok Chaudhary and Others
Madhya Pradesh High Court · (2012) 11 MP CK 0066
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Madhya Pradesh Land Revenue Code, 1959 — Section 110, 190, 50, 51
High Courts09 Nov 2012
Ram Singh Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 2013 MP 67 : (2012) ILR (MP) 2987 : (2013) 2 MPHT 79 : (2013) 1 MPJR 90 : (2013) 1 MPLJ 117
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Land Revenue Code, 1959 — Section 146, 147, 16, 17, 17(2)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(4), 14, 17, 17(1), 18
High Courts09 Nov 2012Dismissed
Silas Rajesh Lal and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 1 JLJ 35 : (2013) 1 MPLJ 447
Civil Procedure Code, 1908 (CPC) — Section 92Constitution of India, 1950 — Article 226
High Courts09 Nov 2012Dismissed
Baij Nath Rajak Vs District Magistrate/Collector and Another
Madhya Pradesh High Court · (2013) ILR (MP) 108
Arms Act, 1959 — Section 18Constitution of India, 1950 — Article 227
High Courts09 Nov 2012Allowed
Farukh Kha @ Jamaal Khan and Another Vs Union of India
Madhya Pradesh High Court · (2013) ILR (MP) 306
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts08 Nov 2012Dismissed
Chandrabhan Singh Choudhary Vs Kamal Nath
Madhya Pradesh High Court · (2012) ILR (MP) 2750 : (2013) 2 JLJ 345 : (2013) 1 MPJR 139
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 7 Rule 11Representation of the People Act, 1951 — Section 100(1)(b), 123, 123(6), 77, 77(1)
High Courts08 Nov 2012Dismissed
State of MP Vs Sheetal Prasad Jain and Others
Madhya Pradesh High Court · (2012) 11 MP CK 0134
High Courts08 Nov 2012Dismissed
Balram Dixit Vs Santan Singh Lodhi, Smt. Ashabai Naroliya and State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 11 MP CK 0067
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(r)
High Courts08 Nov 2012Dismissed
Sanjay Agrawal Vs M.P. Housing and Infrastructure and Others
Madhya Pradesh High Court · (2012) ILR (MP) 2731 : (2013) 1 JLJ 123 : (2013) 3 MPHT 129 : (2013) 1 MPLJ 308
High Courts08 Nov 2012
Ram Singh and Others Vs Dashrath and Others
Madhya Pradesh High Court · (2013) ILR (MP) 184
High Courts08 Nov 2012Allowed
Jitendra Kumar Vs Union of India
Madhya Pradesh High Court · (2012) 11 MP CK 0015
Limitation Act, 1963 — Section 6, 7Railway Claims Tribunal Act, 1987 — Section 17, 23
High Courts07 Nov 2012Allowed
Shri Khussad and Smt. Bhulibai Vs Union of India
Madhya Pradesh High Court · (2012) 11 MP CK 0139
Railways Act, 1989 — Section 123, 123(2), 124A
High Courts07 Nov 2012Allowed
Daan Singh Vs State of M.P.
Madhya Pradesh High Court · (2012) 11 MP CK 0124
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 294, 302, 307, 323, 336
High Courts07 Nov 2012Dismissed
Bhuwaneshwar Prasad Mishra Vs South Eastern Coalfields Ltd.
Madhya Pradesh High Court · (2012) 11 MP CK 0123
High Courts07 Nov 2012
O.P. Patel Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) ILR (MP) 2983
High Courts07 Nov 2012Dismissed
Vaidhyanath Shukla Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) ILR (MP) 2916
Penal Code, 1860 (IPC) — Section 120B, 201, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts07 Nov 2012
Smt. Shakila Bano Vs Shri Rajendra Prasad Gupta
Madhya Pradesh High Court · (2012) 11 MP CK 0018
Evidence Act, 1872 — Section 58Workmens Compensation Act, 1923 — Section 10, 30, 4
High Courts07 Nov 2012Allowed
Lalman Soni and Smt. Raj Kumar Soni Vs Shri Rupinder Singh Gil, Owner of Truck No. MP20-G/4971 and National Insurance Company Divisional Office 495 Marhatal, Jabalpur
Madhya Pradesh High Court · (2013) ILR (MP) 1088 : (2013) 1 MPHT 258 : (2013) 1 MPLJ 630
Evidence Act, 1872 — Section 58Workmens Compensation Act, 1923 — Section 10, 30
High Courts07 Nov 2012Dismissed
Durga Prasad Vs Smt. Rajrajeshwari Devi Angre and others
Madhya Pradesh High Court · (2012) 11 MP CK 0011
Madhya Pradesh Land Revenue Code, 1959 — Section 41, 41(2)(e)