High Courts30 Nov 2012
Transport Nagar Vyapari Sangh Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) 11 MP CK 0004
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2012
1,943 judgments · page 7 of 98
High Courts30 Nov 2012
Ganga Mahila Swa Sahayta Samooh and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) 11 MP CK 0003
High Courts30 Nov 2012
Smt. Sapna Manjhi Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) 11 MP CK 0002
High Courts30 Nov 2012
Vijay Bahadur Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) 11 MP CK 0001
High Courts29 Nov 2012Allowed
New Golden Transport Company Vs Additional Commissioner of Commercial Tax and Others
Madhya Pradesh High Court · (2013) 60 VST 327
Constitution of India, 1950 — Article 226, 227
High Courts29 Nov 2012Partly Allowed
Virendra Singh Vs State of M.P.
Madhya Pradesh High Court · (2013) ILR (MP) 912
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts29 Nov 2012
Mohanlal Arya Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 11 MP CK 0085
Criminal Procedure Code, 1973 (CrPC) — Section 227, 294, 374Prevention of Corruption Act, 1988 — Section 13(1)(e), 13(2)
High Courts29 Nov 2012
Hansraj Singh and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) ILR (MP) 3001 : (2013) 3 MPHT 357 : (2013) 1 MPLJ 370
Constitution of India, 1950 — Article 341, 342
High Courts29 Nov 2012Allowed
Sanjeev Saxena Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) ILR (MP) 261
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482, 483
High Courts27 Nov 2012Allowed
Premlata and Others Vs Gordhanlal and Another
Madhya Pradesh High Court · (2013) ACJ 1805
High Courts27 Nov 2012
Parenteral Drugs (India) Ltd. Vs Union of India
Madhya Pradesh High Court · (2013) 289 ELT 296
Constitution of India, 1950 — Article 226, 227
High Courts27 Nov 2012
Varsha Sanghi (Dr.) and Another Vs State of M.P. and Another
Madhya Pradesh High Court · (2012) ILR (MP) 2995
High Courts27 Nov 2012Dismissed
J.P. Gupta and Others Vs Eveready Industries India Ltd. and Others
Madhya Pradesh High Court · (2013) 2 LLJ 245 : (2013) 2 MPHT 153 : (2013) 1 MPLJ 345
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 2, 2(ka), 2(oo), 25F, 25FMines and Minerals (Development and Regulation) Act, 1957 — Section 3
High Courts27 Nov 2012
Surendra Singh Rana and Another Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) 3 MPHT 42 : (2013) 1 MPLJ 340
High Courts27 Nov 2012
Ghanshyam Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) ILR (MP) 581 : (2013) 2 MPHT 59 : (2013) 1 MPLJ 144
Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 86(1)
High Courts27 Nov 2012
Raju @ Jitendra Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 11 MP CK 0084
Evidence Act, 1872 — Section 114(g)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 21(C), 52A, 8
High Courts27 Nov 2012
Brajlal Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 11 MP CK 0083
Penal Code, 1860 (IPC) — Section 302, 304II, 34
High Courts27 Nov 2012
Ram Siya Sharma Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) ILR (MP) 314 : (2013) 1 MPHT 127
Constitution of India, 1950 — Article 226
High Courts27 Nov 2012
Ravindra Singh Tomar Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 2 ACC 21 : (2013) 1 MPHT 475 : (2013) 1 MPJR 125 : (2013) 1 MPLJ 313
Constitution of India, 1950 — Article 226Madhya Pradesh Motoryan Karadhan Adhiniyam, 1991 — Section 16, 21, 3Motor Vehicles Act, 1988 — Section 130, 2, 2(14), 2(32), 207
High Courts27 Nov 2012Dismissed
Jabalpur Development Authority Vs Smt. Priyamvada Sinha and another
Madhya Pradesh High Court · (2012) 11 MP CK 0010