High Courts06 Dec 2012
Citizens Co-operative Bank Vs Asst. Provident Fund Commissioner
Madhya Pradesh High Court · (2012) 12 MP CK 0054
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16(1)(a), 7A, 7I, 8F
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2012
1,943 judgments · page 5 of 98
High Courts06 Dec 2012Dismissed
Ram Lakhan Singh Vs State of MP and others
Madhya Pradesh High Court · (2012) 12 MP CK 0053
High Courts05 Dec 2012
Union of India and Others Vs Baba Singh
Madhya Pradesh High Court · (2012) ILR (MP) 3012 : (2013) 1 MPLJ 416
Constitution of India, 1950 — Article 227Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2(p), 67(1)(d)
High Courts05 Dec 2012Dismissed
Vinod Kumar Soni Vs N.C.L. and Others
Madhya Pradesh High Court · (2012) 12 MP CK 0061
High Courts05 Dec 2012
Kishan Chand and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) 12 MP CK 0060
Madhya Pradesh Land Revenue Code, 1959 — Section 248
High Courts05 Dec 2012
Smt. Premvati Saket Vs State of M.P. and others
Madhya Pradesh High Court · (2012) 12 MP CK 0056
Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 40
High Courts05 Dec 2012
Managing Director, MP Warehousing and Logistics Corporation and Others Vs M/s May Fair Warehousing and Others
Madhya Pradesh High Court · (2012) 12 MP CK 0055
Madhya Pradesh Accommodation (Requisition) Act, 1948 — Section 4, 4(1)(a), 4(1)(b)
High Courts05 Dec 2012Allowed
Bachhu Lal Sharma and Others Vs State of M.P.
Madhya Pradesh High Court · (2013) CriLJ 1479 : (2013) 1 JLJ 311 : (2013) 1 MPLJ 188
Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(1), 156(3), 169, 173
High Courts05 Dec 2012
Managing Director, MP Warehousing and Logistics Corporation and Others Vs M/s. Fortune Warehousing and Others
Madhya Pradesh High Court · (2012) 12 MP CK 0023
Madhya Pradesh Accommodation (Requisition) Act, 1948 — Section 4, 4(1)(a), 4(1)(b)
High Courts05 Dec 2012Dismissed
Sanjay Kumar Shrivastava Vs Regional Manager, Bank of India and Another
Madhya Pradesh High Court · (2013) 136 FLR 1098 : (2013) 2 LLJ 394 : (2013) 1 LLN 197
Industrial Disputes Act, 1947 — Section 33
High Courts05 Dec 2012
Aditya Prasad Tripathi and Others Vs State of MP and Others
Madhya Pradesh High Court · (2012) 12 MP CK 0020
High Courts05 Dec 2012
Managing Director, MP Warehousing and Logistics Corporation and Others Vs M/s. Agronomy Services and Others
Madhya Pradesh High Court · (2012) 12 MP CK 0007
Madhya Pradesh Accommodation (Requisition) Act, 1948 — Section 4, 4(1)(a), 4(1)(b)
High Courts05 Dec 2012
Managing Director, MP Warehousing and Logistics Corporation Vs Abhishek Agro Parks and Others
Madhya Pradesh High Court · (2012) 12 MP CK 0006
Madhya Pradesh Accommodation (Requisition) Act, 1948 — Section 4, 4(1)(a), 4(1)(b)
High Courts05 Dec 2012Dismissed
Shambhoo Prasad Pandey Vs State of MP and Others
Madhya Pradesh High Court · (2012) 12 MP CK 0004
High Courts05 Dec 2012
Chhote Lal Pal Vs State of MP and Others
Madhya Pradesh High Court · (2012) 12 MP CK 0003
High Courts04 Dec 2012Allowed
Kedar Vs State of M.P.
Madhya Pradesh High Court · (2013) 1 JLJ 382
Criminal Procedure Code, 1973 (CrPC) — Section 357, 421(1)Evidence Act, 1872 — Section 32, 32(1)Penal Code, 1860 (IPC) — Section 300, 302, 304, 307
High Courts04 Dec 2012Allowed
B.S. Vishwakarma Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 1 MPLJ 412
Constitution of India, 1950 — Article 226
High Courts04 Dec 2012Dismissed
State of M.P. Vs Rajesh Kumar and Others
Madhya Pradesh High Court · (2013) 2 Crimes 497
Criminal Procedure Code, 1973 (CrPC) — Section 378(i)Penal Code, 1860 (IPC) — Section 498A
High Courts04 Dec 2012
Mahendra Kumar Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) CriLJ 747
Customs Act, 1962 — Section 110(1B)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 52A, 52A(2), 53, 8
High Courts04 Dec 2012Allowed
Ashok Kumar Soni Vs Kazi Mohammad Ateeque Rahman
Madhya Pradesh High Court · (2013) ILR (MP) 688 : (2013) 2 MPHT 170 : (2013) 1 MPLJ 466
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1)(a), 12(1)(e), 12(1)(f), 12(1)(p)