High Courts11 Dec 2012
Anand Soni Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2012) 12 MP CK 0030
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2012
1,943 judgments · page 4 of 98
High Courts11 Dec 2012Dismissed
Dhruv Prasad Lodhi Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) 12 MP CK 0029
Constitution of India, 1950 — Article 226, 227
High Courts11 Dec 2012
Mangna @ Mahendra Vs State of M.P.
Madhya Pradesh High Court · (2013) ILR (MP) 216
Penal Code, 1860 (IPC) — Section 110, 148, 149, 302, 304
High Courts10 Dec 2012Dismissed
State Bank of India Vs Central Government Industrial Tribunal-cum-Labour Court and Another
Madhya Pradesh High Court · (2013) ILR (MP) 1312 : (2013) 3 MPHT 190 : (2013) 1 MPLJ 380
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 17B, 2(oo), 25B, 25F, 25N
High Courts10 Dec 2012Allowed
Bhai Lal Burma Vs Food Corporation of India and Others
Madhya Pradesh High Court · (2013) 1 MPLJ 334
Constitution of India, 1950 — Article 226
High Courts10 Dec 2012Allowed
Rajendra Sharma Vs State of MP
Madhya Pradesh High Court · (2012) 12 MP CK 0059
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 248, 420, 467, 471
High Courts10 Dec 2012Allowed
Ramshankar and Another Vs State of M.P.
Madhya Pradesh High Court · (2012) 12 MP CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 363, 366A, 376
High Courts10 Dec 2012Dismissed
Sonu @ Sohan Vs State of M.P.
Madhya Pradesh High Court · (2012) 12 MP CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 307
High Courts10 Dec 2012Dismissed
Sanjay Kumar Vs Anil Yadav and Others
Madhya Pradesh High Court · (2012) 12 MP CK 0028
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1Constitution of India, 1950 — Article 227
High Courts10 Dec 2012
Pramod Kaurav Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2012) 12 MP CK 0027
High Courts10 Dec 2012Dismissed
Smt. Chandrakala Bai Sharma Vs Vijay Singh and Others
Madhya Pradesh High Court · (2012) 12 MP CK 0026
Civil Procedure Code, 1908 (CPC) — Section 151, 24Constitution of India, 1950 — Article 227
High Courts10 Dec 2012Dismissed
Managing Director, MPSRTC and Another Vs Mohammed Jamil
Madhya Pradesh High Court · (2012) 12 MP CK 0025
Industrial Disputes Act, 1947 — Section 33(C)(2)
High Courts10 Dec 2012
Pushpraj Singh and Others Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (2012) 12 MP CK 0024
High Courts07 Dec 2012Allowed
Harish Kori Vs Raju K. Rajvardhan and Others
Madhya Pradesh High Court · (2012) ILR (MP) 3069
Motor Vehicles Act, 1988 — Section 166, 66, 66(3), 66(3)(a)Penal Code, 1860 (IPC) — Section 279, 337
High Courts07 Dec 2012Allowed
Smt. Shakuntalabai Vs Chatur Singh and Others
Madhya Pradesh High Court · (2013) ILR (MP) 995 : (2013) 1 MPHT 198 : (2013) 1 MPJR 22
Constitution of India, 1950 — Article 226Madhya Pradesh Land Revenue Code, 1959 — Section 110, 110(3), 111, 112, 115
High Courts06 Dec 2012Allowed
Tilak Pradhan and Others Vs A.K. Haritwal and Others
Madhya Pradesh High Court · (2013) 1 MPJR 97 : (2013) 1 MPLJ 201
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17, 151Constitution of India, 1950 — Article 120Contract Act, 1872 — Section 11
High Courts06 Dec 2012Dismissed
Shikha Grah Nirman Sahakari Sanstha Vs Raina Kataria and Others
Madhya Pradesh High Court · AIR 2013 MP 115 : (2013) 1 JLJ 273 : (2013) 2 MPHT 263 : (2013) 1 MPJR 83 : (2013) 1 MPLJ 64
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(4), 38
High Courts06 Dec 2012Allowed
Jitu Prasad Vs Industrial Development Bank and Another
Madhya Pradesh High Court · (2013) 1 MPLJ 428
Constitution of India, 1950 — Article 12, 226
High Courts06 Dec 2012Dismissed
Satyendu Mohan Vs Union of India and Another
Madhya Pradesh High Court · (2013) 3 MPHT 166 : (2013) 1 MPLJ 423
High Courts06 Dec 2012Allowed
Munni Bai Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) 12 MP CK 0064
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1A