High Courts03 Jul 2012Allowed

Shakuntla Butani (Smt.) Vs Smt. Poonam Butani

Madhya Pradesh High Court · (2012) ILR (MP) 2113

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 11Constitution of India, 1950 — Article 227Court Fees Act, 1870 — Section 7(vi)(b), 7(via), 7(via)(a), 7(via)(b)