High Courts10 Jul 2012Dismissed

State of M.P. Vs Nokelal

Madhya Pradesh High Court · (2012) 3 JLJ 16

Prevention of Food Adulteration Act, 1954 — Section 13, 13(2), 16(1)(a)(1), 7(1)
High Courts10 Jul 2012Allowed

Baheed Khan and Others Vs State of M.P. and Others

Madhya Pradesh High Court · AIR 2012 MP 188 : (2012) ILR (MP) 2385 : (2012) 3 MPLJ 708

Constitution of India, 1950 — Article 226Madhya Pradesh Land Revenue Code, 1959 — Section 237, 248Waqf Act, 1995 — Section 13, 23, 25, 54, 55