High Courts27 Jun 2012Dismissed

State of M.P. Vs Aditya Narayan Shukla

Madhya Pradesh High Court · (2012) ILR (MP) 2872 : (2012) 4 MPHT 182

Civil Procedure Code, 1908 (CPC) — Section 2Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts26 Jun 2012Dismissed

State of M.P. Vs Gopal

Madhya Pradesh High Court · (2012) 06 MP CK 0045

Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 201, 302