High Courts22 Aug 2012
Keshav Prasad Namdev Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 08 MP CK 0299
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2012
1,943 judgments · page 42 of 98
High Courts22 Aug 2012
Tar Singh and another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 08 MP CK 0297
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 34
High Courts22 Aug 2012Allowed
Santosh Sharma Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) 08 MP CK 0290
Madhya Pradesh Municipalities Act, 1961 — Section 121(1), 126, 160, 168(7), 228
High Courts22 Aug 2012Dismissed
Ranveer Singh and Another Vs Ranjeet Singh and Others
Madhya Pradesh High Court · (2012) 08 MP CK 0289
Constitution of India, 1950 — Article 227
High Courts22 Aug 2012Allowed
Ahish Dhurve Vs State of M. P. and Another
Madhya Pradesh High Court · (2012) 08 MP CK 0214
Criminal Procedure Code, 1973 (CrPC) — Section 437(3), 438Penal Code, 1860 (IPC) — Section 323, 452, 504
High Courts22 Aug 2012
Premsukh Ratnere Vs The State Of Madhya Pradesh
Madhya Pradesh High Court · (2012) 08 MP CK 0200
High Courts22 Aug 2012Allowed
Vijaypal Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 08 MP CK 0199
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2), 439Penal Code, 1860 (IPC) — Section 307, 323, 354, 376, 450
High Courts22 Aug 2012Allowed
Jagannath and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 08 MP CK 0198
Criminal Procedure Code, 1973 (CrPC) — Section 209, 437, 438, 438(2), 439Penal Code, 1860 (IPC) — Section 209, 294, 302, 306, 307
High Courts22 Aug 2012
Dashrathlal Sahu Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 08 MP CK 0195
High Courts22 Aug 2012
Kumari Maya Tamarkar Vs The State of Madhya Pradesh, School Education Department
Madhya Pradesh High Court · (2012) 08 MP CK 0194
High Courts22 Aug 2012
Vimla Gupta Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 08 MP CK 0193
High Courts22 Aug 2012
Puran Lal Sahu Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 08 MP CK 0180
High Courts22 Aug 2012Dismissed
Sitaram Natani and Another Vs Abbas Ali and Others
Madhya Pradesh High Court · (2012) 08 MP CK 0136
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 227
High Courts22 Aug 2012Dismissed
Suresh Chand Rastogi Vs Ashok (Dead) Through L.Rs. and Others
Madhya Pradesh High Court · (2012) 08 MP CK 0135
Civil Procedure Code, 1908 (CPC) — Section 148Constitution of India, 1950 — Article 227
High Courts22 Aug 2012Dismissed
Urmila Tiwari Vs Bharat Petroleum Corporation Ltd., Territory Manager BPCL, Bhitoni LPG and Rajendra Bidoliya
Madhya Pradesh High Court · (2012) 08 MP CK 0128
Constitution of India, 1950 — Article 14, 226Penal Code, 1860 (IPC) — Section 294, 323, 336, 34, 341
High Courts22 Aug 2012Allowed
Raghubeer Singh Cheecham Vs The State Of Madhya Pradesh
Madhya Pradesh High Court · (2012) 08 MP CK 0127
High Courts22 Aug 2012Dismissed
Smt. Rachna Shinde Vs Ashok Shinde (dead) through L.Rs.
Madhya Pradesh High Court · (2012) 08 MP CK 0115
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 1AConstitution of India, 1950 — Article 227
High Courts22 Aug 2012Dismissed
Shashi Khatri Vs M.P. State Electricity Board
Madhya Pradesh High Court · (2012) 08 MP CK 0107
High Courts22 Aug 2012
Ku. Chanchal Rai and Others Vs State of M.P., and Others
Madhya Pradesh High Court · (2012) 08 MP CK 0106
High Courts22 Aug 2012
Ram Kumar Sharma Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 08 MP CK 0104