High Courts22 Aug 2012
Geeta Bai Patel Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 08 MP CK 0103
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2012
1,943 judgments · page 43 of 98
High Courts22 Aug 2012
Bajeeram Turkar Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 08 MP CK 0102
High Courts22 Aug 2012
Ajay Kumar Dubey Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 08 MP CK 0101
High Courts22 Aug 2012
Ramkishor Chaudhri Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 08 MP CK 0085
Penal Code, 1860 (IPC) — Section 302, 325
High Courts22 Aug 2012
Dinesh and Another Vs State of M.P. and Another
Madhya Pradesh High Court · (2012) 08 MP CK 0067
Criminal Procedure Code, 1973 (CrPC) — Section 437(3), 438Penal Code, 1860 (IPC) — Section 120B, 420, 468
High Courts22 Aug 2012
Bhakti Singh Patta Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 08 MP CK 0057
High Courts22 Aug 2012Dismissed
Bali Mohammed Vs Nek Ram Sharma
Madhya Pradesh High Court · (2012) 08 MP CK 0055
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 103, Order 21 Rule 97, Order 43 Rule 1
High Courts22 Aug 2012
Syamkali Naag Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 08 MP CK 0032
High Courts22 Aug 2012
Shivmangal Prasad Kachhi Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 08 MP CK 0009
High Courts22 Aug 2012
Nathuram Thakre Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 08 MP CK 0006
High Courts22 Aug 2012
Aneeta Vs Saraswati
Madhya Pradesh High Court · (2013) ILR (MP) 43 : (2012) 4 MPLJ 561
Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 3, 63, 63(3), 65, 65(a)
High Courts21 Aug 2012Dismissed
Pankaj Vs Samradhi Soni
Madhya Pradesh High Court · (2012) 08 MP CK 0307
Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 65B
High Courts21 Aug 2012
Sukhendra Singh Vs State of Madhya Pradesh and another
Madhya Pradesh High Court · (2012) 08 MP CK 0306
Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 69(1)
High Courts21 Aug 2012Dismissed
Shri Saraswati Dall Mill, Akbari Saray Ke pass, Burhanpur Vs Prashant Shashikant Patidar
Madhya Pradesh High Court · (2013) ACJ 1802
Workmens Compensation Act, 1923 — Section 10, 30
High Courts21 Aug 2012Dismissed
Raghuveer Vs Rajesh Rai
Madhya Pradesh High Court · (2012) 08 MP CK 0278
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts21 Aug 2012
New India Assurance Co.Ltd. Vs Mohan Prkash Upadhyay, Rambala, Kalawati, Aasharam @ Kallu
Madhya Pradesh High Court · (2012) 08 MP CK 0266
Motor Vehicles Act, 1988 — Section 140
High Courts21 Aug 2012
Narendra Singh Manjhi Vs State of M.P.
Madhya Pradesh High Court · (2012) 08 MP CK 0265
High Courts21 Aug 2012Dismissed
Arvind Niranjan Vs The State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2012) 08 MP CK 0252
High Courts21 Aug 2012Dismissed
Sajjan Vs Smt. Mishridevi Manav Kosh Trust
Madhya Pradesh High Court · (2012) 08 MP CK 0226
High Courts21 Aug 2012Dismissed
Mohit Singh Verma Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 08 MP CK 0222