High Courts28 Aug 2012Dismissed
Dariyaonath Vs State
Madhya Pradesh High Court · (2012) 08 MP CK 0091
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 302, 304
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2012
1,943 judgments · page 40 of 98
High Courts28 Aug 2012
Received from First Additional Sessions Judge, Mandla (M.P.) Vs Dilip @ Dipu, Shailesh, Manish and Kuldeep Dilip @ Dipu, Shailesh, Manish and Kuldeep Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 1 MPHT 238
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 366(2)Penal Code, 1860 (IPC) — Section 201, 302, 34, 376(2)(g)
High Courts28 Aug 2012Dismissed
K.S. Oils Ltd., Morena Vs Madhya Pradesh Kshetra Vidyut Vitaran Company Ltd. Bhopal and Others
Madhya Pradesh High Court · AIR 2013 MP 77 : (2012) ILR (MP) 2425 : (2012) 4 MPHT 406 : (2012) 4 MPLJ 479
High Courts28 Aug 2012
Ashok Kumar Jain Vs High Court of Madhya Pradesh
Madhya Pradesh High Court · (2012) 5 MPHT 132
High Courts28 Aug 2012Dismissed
Smt. Kalabai Jaiswal Vs District Collector, Jhabua and Another
Madhya Pradesh High Court · (2013) ILR (MP) 50 : (2013) 1 MPHT 314
Constitution of India, 1950 — Article 226
High Courts28 Aug 2012
M/s Balashankar Traders and Others Vs M/s Jhanwar Ice and Cold Storage and Others
Madhya Pradesh High Court · (2013) 1 MPHT 524 : (2013) 2 MPLJ 270
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
High Courts28 Aug 2012
Nageshwara and Another Vs District Collector State of M.P. and Others
Madhya Pradesh High Court · (2012) 08 MP CK 0028
High Courts27 Aug 2012Allowed
Onkar Yadav Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) ILR (MP) 771
Contract Act, 1872 — Section 5, 7
High Courts27 Aug 2012Allowed
N.S. Chouhan Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2012) 08 MP CK 0209
Madhya Pradesh Civil Services (Classification, Control and Appeal) Rules, 1966 — Rule 16
High Courts27 Aug 2012
Kundanmal Jain Vs State of M.P.
Madhya Pradesh High Court · (2012) 08 MP CK 0121
Criminal Procedure Code, 1973 (CrPC) — Section 200, 438Penal Code, 1860 (IPC) — Section 420, 467, 468
High Courts27 Aug 2012Dismissed
Balaram Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) 08 MP CK 0120
High Courts27 Aug 2012Allowed
Pohap Singh and Others Vs State of M.P.
Madhya Pradesh High Court · (2013) ILR (MP) 194
Penal Code, 1860 (IPC) — Section 147, 148, 149, 294, 300
High Courts26 Aug 2012
Vijayesh Rana Vs The Assistant Registrar, Firms and Societies and Others
Madhya Pradesh High Court · (2012) 08 MP CK 0217
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts24 Aug 2012Allowed
Waris Mohammad and Others Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 08 MP CK 0292
Criminal Procedure Code, 1973 (CrPC) — Section 437(3), 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 324
High Courts24 Aug 2012Allowed
Lakhan Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 08 MP CK 0291
Criminal Procedure Code, 1973 (CrPC) — Section 437(3), 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts24 Aug 2012Dismissed
State of Madhya Pradesh Vs Hiralal, Parsram, Bharat and Prakash alias Om Prakash
Madhya Pradesh High Court · (2012) 08 MP CK 0254
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 307, 34
High Courts24 Aug 2012Dismissed
State of Madhya Pradesh Vs Ishwarde Jatav, Prem Bai and Mukesh Jatav
Madhya Pradesh High Court · (2012) 08 MP CK 0253
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 302, 304, 307, 324, 34
High Courts24 Aug 2012Dismissed
Sunil Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 08 MP CK 0134
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302, 307
High Courts24 Aug 2012
Vikram Vishwavidyalaya, Ujjain and Others Vs Dr. Parag Dalal and Others etc.
Madhya Pradesh High Court · (2012) 08 MP CK 0114
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts24 Aug 2012Allowed
Sugram and Another Vs State of M.P.
Madhya Pradesh High Court · (2012) ILR (MP) 2246
Penal Code, 1860 (IPC) — Section 302, 304, 324, 34, 427