High Courts04 Oct 2012Allowed

Ramjan Vs The State of Madhya Pradesh

Madhya Pradesh High Court · (2012) 10 MP CK 0116

Criminal Procedure Code, 1973 (CrPC) — Section 437(3), 439Income Tax Act, 1961 — Section 66(DA), 67(K)Indecent Representation of Women (Prohibition) Act, 1986 — Section 4