High Courts09 Oct 2012Allowed
Surendra Pratap Singh Solanki Vs The Secretary, M.P. State Electricity Board and Others
Madhya Pradesh High Court · (2012) 10 MP CK 0087
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2012
1,943 judgments · page 18 of 98
High Courts09 Oct 2012
Sheetal Prasad Vishwakarma Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 10 MP CK 0086
Constitution of India, 1950 — Article 226
High Courts09 Oct 2012
Smt. Jyoti Bala @ Jyoti Vs Chironjilal (Dead) through Legal Representatives and Others
Madhya Pradesh High Court · (2012) 10 MP CK 0080
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 2, Order 22 Rule 3, Order 22 Rule 5
High Courts09 Oct 2012Allowed
Indrajeet Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 2 Crimes 486
Penal Code, 1860 (IPC) — Section 376(1)
High Courts09 Oct 2012Allowed
Raja Babu Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 10 MP CK 0066
Penal Code, 1860 (IPC) — Section 363, 366
High Courts09 Oct 2012Allowed
H.M. Chaturvedi Vs M.P. Electricity Board and Others
Madhya Pradesh High Court · (2012) 4 MPLJ 628 : (2013) 3 SCT 352
Constitution of India, 1950 — Article 226Prevention of Corruption Act, 1988 — Section 13(d)(2)
High Courts09 Oct 2012
Ram Kripal Kahar Vs State of M.P.
Madhya Pradesh High Court · (2013) ILR (MP) 205
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 307
High Courts09 Oct 2012Allowed
State of M.P. Vs Ravi Kumar Singh Malhotra
Madhya Pradesh High Court · (2013) ILR (MP) 442
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 201, 302, 307
High Courts09 Oct 2012Dismissed
Manoj Pal Singh Vs State of MP and others
Madhya Pradesh High Court · (2012) 10 MP CK 0011
Constitution of India, 1950 — Article 226, 243KMadhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 32, 35, 38, 42A, 6
High Courts08 Oct 2012
Radha Gupta (Ku.) Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 1 MPJR 29
High Courts08 Oct 2012
Jagannath Singh Vs State of MP
Madhya Pradesh High Court · (2012) 10 MP CK 0150
Criminal Procedure Code, 1973 (CrPC) — Section 200Penal Code, 1860 (IPC) — Section 420
High Courts08 Oct 2012Allowed
VIGIS Search and Support (P) Ltd. Vs Registrar of Companies
Madhya Pradesh High Court · (2012) 10 MP CK 0145
Companies Act, 1956 — Section 560, 560(6)
High Courts08 Oct 2012
Vijay Pawar Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 10 MP CK 0128
High Courts08 Oct 2012
Ram Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 10 MP CK 0125
Penal Code, 1860 (IPC) — Section 300, 307
High Courts08 Oct 2012Dismissed
Awadhesh Kumar Sharma Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 4 MPJR 70
Constitution of India, 1950 — Article 154, 162, 163, 166, 166(1)Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 52, 52(1)(xii), 69, 70, 95
High Courts08 Oct 2012Allowed
Kamlapati Dwivedi Vs Union of India and others
Madhya Pradesh High Court · (2013) ILR (MP) 62 : (2013) 1 MPLJ 106
Constitution of India, 1950 — Article 227
High Courts08 Oct 2012Allowed
Smt. Shyamlata Bindal Vs Purushottam Das Agarwal
Madhya Pradesh High Court · (2012) 10 MP CK 0095
Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 45, 47, 67
High Courts08 Oct 2012Allowed
Satendra Gurjar Vs State of M.P.
Madhya Pradesh High Court · (2012) 10 MP CK 0091
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 307, 395, 427
High Courts08 Oct 2012
Lallu @ Latif Ahmad Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 10 MP CK 0090
Penal Code, 1860 (IPC) — Section 302, 363, 366, 376, 376(1)
High Courts08 Oct 2012
Tiranjan Deshmukh Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 10 MP CK 0088