High Courts08 Oct 2012
N.S. Dhakad and Others Vs State of M.P.
Madhya Pradesh High Court · (2012) 10 MP CK 0081
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2012
1,943 judgments · page 19 of 98
High Courts08 Oct 2012Allowed
Smt. Sonal alias Himanshi Tanwani Vs Deepak Tanwani
Madhya Pradesh High Court · (2012) 10 MP CK 0064
Civil Procedure Code, 1908 (CPC) — Section 24Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13
High Courts08 Oct 2012
Radhacharan Sharma Vs State of M.P. thr. Collector
Madhya Pradesh High Court · (2012) ILR (MP) 2956 : (2012) 5 MPHT 350
Civil Procedure Code, 1908 (CPC) — Section 100, 51Constitution of India, 1950 — Article 226, 227Limitation Act, 1963 — Section 5
High Courts08 Oct 2012Allowed
Subhash Chand Jain Vs Natthu Singh and Another
Madhya Pradesh High Court · (2013) ILR (MP) 296
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts08 Oct 2012
Madhya Pradesh Poorve Kshetra Vidtut Vitran Company Ltd. Vs Presiding Officer Appellate Authority and Another
Madhya Pradesh High Court · (2013) ILR (MP) 557
Constitution of India, 1950 — Article 226, 227Electricity Act, 2003 — Section 127Limitation Act, 1963 — Section 14, 5
High Courts08 Oct 2012
Jailal Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 10 MP CK 0024
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 50
High Courts08 Oct 2012
Amar Nath Singh Vs State of MP and Others
Madhya Pradesh High Court · (2012) 10 MP CK 0022
Constitution of India, 1950 — Article 226
High Courts08 Oct 2012
Rajesh Thapak Vs The State of MP and Others
Madhya Pradesh High Court · (2012) 10 MP CK 0021
High Courts05 Oct 2012Dismissed
Kallu @ Dharmendra Rawat Vs State of M.P.
Madhya Pradesh High Court · (2013) 1 MPLJ 587
Criminal Procedure Code, 1973 (CrPC) — Section 328, 439Penal Code, 1860 (IPC) — Section 294, 302, 323, 325, 336
High Courts05 Oct 2012Dismissed
Ganje @ Gajraj and Another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 10 MP CK 0156
Criminal Procedure Code, 1973 (CrPC) — Section 236, 237Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 114, 201, 302, 304B, 34
High Courts05 Oct 2012Allowed
Smt. Kajal Vashisth Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (2012) 10 MP CK 0155
Essential Commodities Act, 1955 — Section 6A
High Courts05 Oct 2012
Bhartiya Co-operative Gramin Vikas Evam Nirman Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) 10 MP CK 0143
High Courts05 Oct 2012
Suraj and Another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 10 MP CK 0124
Evidence Act, 1872 — Section 114, 27Penal Code, 1860 (IPC) — Section 34, 392, 411
High Courts05 Oct 2012Allowed
Smt. Raj Kumar i Vs State of M.P.
Madhya Pradesh High Court · (2012) 10 MP CK 0094
Criminal Procedure Code, 1973 (CrPC) — Section 439Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts05 Oct 2012Allowed
Shyam Kishore Vs State of M.P.
Madhya Pradesh High Court · (2012) 10 MP CK 0093
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 201, 306, 34
High Courts05 Oct 2012Allowed
Deenu @ Deena and Another Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 10 MP CK 0092
Criminal Procedure Code, 1973 (CrPC) — Section 437(3), 439Penal Code, 1860 (IPC) — Section 307, 34, 451, 506
High Courts05 Oct 2012Allowed
Meera Buksha Vs State of M.P.
Madhya Pradesh High Court · (2012) 10 MP CK 0084
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 394
High Courts05 Oct 2012Allowed
Kallu and another Vs State of M.P.
Madhya Pradesh High Court · (2012) 10 MP CK 0083
Criminal Procedure Code, 1973 (CrPC) — Section 294, 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts05 Oct 2012Dismissed
State of Madhya Pradesh and Another Vs Dr. Subhash Jain and Another
Madhya Pradesh High Court · (2012) 10 MP CK 0082
High Courts05 Oct 2012
Dhari Yadav and Another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 10 MP CK 0074
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 392, 394, 397