High Courts29 Oct 2012Dismissed
Pradeep Agnihotri Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) ILR (MP) 2904
All India Council for Technical Education Act, 1987 — Section 10(i), 10(v), 23(1)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2012
1,943 judgments · page 15 of 98
High Courts19 Oct 2012Dismissed
Sudheer Bahadur Morya Vs Smt. Bharti
Madhya Pradesh High Court · (2012) 4 MPJR 229
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Adoptions and Maintenance Act, 1956 — Section 18Hindu Marriage Act, 1955 — Section 10(1)(a), 12, 12(1)(b), 12(1)(c), 13
High Courts19 Oct 2012Dismissed
Kashmir Jat Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) CriLJ 796 : (2013) 1 JLJ 345 : (2013) 1 MPHT 188 : (2013) 2 MPLJ 134
Constitution of India, 1950 — Article 226National Security Act, 1980 — Section 12(1), 15, 3, 3(1)(a), 3(2)Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 3, 8
High Courts19 Oct 2012Dismissed
Bharti Mourya (Smt.) Vs Sudhir Bahadur Mourya
Madhya Pradesh High Court · (2013) 1 DMC 816 : (2013) 1 JLJ 201 : (2013) 1 MPHT 500 : (2013) 2 MPLJ 75
Criminal Procedure Code, 1973 (CrPC) — Section 125Divorce Act, 1869 — Section 18, 19Hindu Adoptions and Maintenance Act, 1956 — Section 18
High Courts19 Oct 2012Allowed
Umesh Tiwari and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 136 FLR 297
High Courts19 Oct 2012
Yogesh @ Yogendra and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) ILR (MP) 299 : (2013) 2 MPHT 440 : (2013) 1 MPLJ 498
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 41Forest Act, 1927 — Section 74
High Courts19 Oct 2012
Jhallu and Others Vs State of M.P.
Madhya Pradesh High Court · (2012) ILR (MP) 2812
Criminal Procedure Code, 1973 (CrPC) — Section 374(2), 428Madhya Pradesh Land Revenue Code, 1959 — Section 131Penal Code, 1860 (IPC) — Section 294, 447
High Courts19 Oct 2012Dismissed
Sarfaraz Khan Vs State of MP and another
Madhya Pradesh High Court · (2012) 10 MP CK 0012
Penal Code, 1860 (IPC) — Section 376
High Courts18 Oct 2012
Ashok Kumar Rathore Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2012) 10 MP CK 0166
Constitution of India, 1950 — Article 226
High Courts18 Oct 2012Dismissed
Omprakash Jain and Others Vs Shyamlal Vyas
Madhya Pradesh High Court · (2012) 10 MP CK 0055
Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 115Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(a), 13(1), 13(3), 13(6), 25
High Courts18 Oct 2012
Sunil Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 10 MP CK 0007
Penal Code, 1860 (IPC) — Section 354, 376, 511
High Courts18 Oct 2012
Sushil Raikwar Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 10 MP CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 222Penal Code, 1860 (IPC) — Section 300, 307, 308, 320, 324
High Courts17 Oct 2012
Shri Suprabhat Chauksey and Another Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) 4 MPJR 137
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 25, Order 41 Rule 27Constitution of India, 1950 — Article 226, 227Madhya Pradesh Societies Registrikaran Adhiniyam, 1973 — Section 26, 32(3)(a), 40
High Courts17 Oct 2012
Ashok Kumar and Another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 10 MP CK 0149
Evidence Act, 1872 — Section 24, 27Penal Code, 1860 (IPC) — Section 397, 398
High Courts17 Oct 2012Dismissed
Smt. Hameeda Begum Vs Shri Inder Kumar Jain and Others
Madhya Pradesh High Court · (2012) ILR (MP) 2797 : (2013) 1 MPHT 32
Evidence Act, 1872 — Section 40, 41, 42, 44
High Courts17 Oct 2012Allowed
Dwarika Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 10 MP CK 0015
Evidence Act, 1872 — Section 113A, 24, 27Penal Code, 1860 (IPC) — Section 107, 201, 306
High Courts17 Oct 2012
Aarif Khan Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 10 MP CK 0014
Penal Code, 1860 (IPC) — Section 363, 366, 376, 376(1)
High Courts17 Oct 2012
Shanker Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 10 MP CK 0013
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 324
High Courts16 Oct 2012Dismissed
Govind Singh Vs Ramcharan and Others
Madhya Pradesh High Court · (2012) ILR (MP) 2850 : (2012) 4 MPLJ 670
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4Evidence Act, 1872 — Section 106Madhya Pradesh Municipalities Act, 1961 — Section 20, 26(2)
High Courts16 Oct 2012Dismissed
Rameshwar Ram Patel Vs Madhya Pradesh Madhya Kshetra Vidyut Vitran Co. Ltd. and Others
Madhya Pradesh High Court · (2012) 10 MP CK 0164
Constitution of India, 1950 — Article 14, 21Electricity Act, 2003 — Section 56(2)