High Courts06 Nov 2012Allowed
Gyanendra Pandey and Another Vs State of M.P. and Another
Madhya Pradesh High Court · (2012) ILR (MP) 2727
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2012
1,943 judgments · page 13 of 98
High Courts06 Nov 2012Allowed
H.P. Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) ILR (MP) 102
Constitution of India, 1950 — Article 226, 227
High Courts06 Nov 2012Allowed
Orient Vindyaas (M/s) Vs Sazzi Kuttppan
Madhya Pradesh High Court · (2013) ILR (MP) 105
Civil Procedure Code, 1908 (CPC) — Section 10Constitution of India, 1950 — Article 227Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts06 Nov 2012
Sunita Patidar and Others Vs Mohd. Ishaq Khan and Others
Madhya Pradesh High Court · (2013) ILR (MP) 176
Motor Vehicles Act, 1988 — Section 173
High Courts06 Nov 2012
Uday Singh @ Udriya and Another Vs Lum Singh and Another
Madhya Pradesh High Court · (2013) ILR (MP) 179
Motor Vehicles Act, 1988 — Section 173, 3, 8
High Courts06 Nov 2012Allowed
New India Insurance Co. Ltd. Vs Kailashbai and Others
Madhya Pradesh High Court · (2013) 137 FLR 826
Workmens Compensation Act, 1923 — Section 4A
High Courts06 Nov 2012
Kalyandas Khandelwal Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) 11 MP CK 0016
High Courts06 Nov 2012Dismissed
Tantu @ Mahendra Kumar Vs State of M.P.
Madhya Pradesh High Court · (2012) 11 MP CK 0014
Penal Code, 1860 (IPC) — Section 354Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(xi)
High Courts06 Nov 2012
Bhairo Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 11 MP CK 0013
Penal Code, 1860 (IPC) — Section 294, 307, 326, 452
High Courts06 Nov 2012
Rock Hard Petrochemical Industries Ltd. Vs Assistant Commissioner of Commercial Tax and Others
Madhya Pradesh High Court · (2013) 57 VST 301
High Courts05 Nov 2012
Lafarge India (P) Ltd. Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 56 VST 507
Madhya Pradesh Re-organisation Act, 2000 — Section 84
High Courts05 Nov 2012Allowed
Pramod Tiwari Vs Chancellor, JNKVV and Others
Madhya Pradesh High Court · (2013) ILR (MP) 80 : (2013) 2 MPHT 7 : (2013) 2 MPLJ 508
Constitution of India, 1950 — Article 226, 309, 311, 311(2), 32Penal Code, 1860 (IPC) — Section 34, 506
High Courts05 Nov 2012
M/s IFCI Ltd. Vs Employee Provident Fund Organization and Another
Madhya Pradesh High Court · (2012) 11 MP CK 0116
High Courts05 Nov 2012
Dilip Rajput Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 11 MP CK 0075
Arms Act, 1959 — Section 25, 25(1B)(b)Penal Code, 1860 (IPC) — Section 399, 402
High Courts05 Nov 2012
Mohanbabu and Others Vs Smt. Radhabai
Madhya Pradesh High Court · (2012) 11 MP CK 0062
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1Constitution of India, 1950 — Article 227
High Courts05 Nov 2012Disposed Off
Om Prakash Agrawal Vs Union of India and Others
Madhya Pradesh High Court · (2013) 255 CTR 445 : (2012) ILR (MP) 2979
Income Tax Act, 1961 — Section 132, 132A, 132B, 132B(4)(a), 132B(4)(b)
High Courts02 Nov 2012Allowed
S.K. Saxena and Another Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 1 MPLJ 390
High Courts02 Nov 2012
Dr. Kailash Narayan Sharma Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 1 JLJ 335 : (2012) 5 MPHT 355
Constitution of India, 1950 — Article 14, 143(1), 21
High Courts02 Nov 2012
S.S. Tomar Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) ILR (MP) 560 : (2013) 1 MPLJ 439
High Courts01 Nov 2012Dismissed
Mukesh Singh Tomar and Umesh Singh Tomar Vs Rakesh Sharma and The State Bank of India, Branch Jiwajiganj, Morena (M.P.)
Madhya Pradesh High Court · (2012) ILR (MP) 2859 : (2013) 1 MPHT 79 : (2013) 1 MPLJ 233
Arbitration and Conciliation Act, 1996 — Section 8Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 115, 151