High Courts01 Nov 2012
Santosh Soni Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 11 MP CK 0114
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 299, 300, 302, 304(I), 323
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2012
1,943 judgments · page 14 of 98
High Courts01 Nov 2012Allowed
M.P. Co-operative Workers Federation and Another Vs M.P. Co-operative Tribunal and Others
Madhya Pradesh High Court · (2012) ILR (MP) 2975 : (2013) 1 MPHT 262 : (2013) 1 MPLJ 274
Constitution of India, 1950 — Article 227Madhya Pradesh Co-operative Societies Act, 1960 — Section 3, 55, 55(2), 64, 64(1)
High Courts01 Nov 2012Dismissed
Bhaiyalal and Another Vs Bundabai and Others
Madhya Pradesh High Court · (2012) 11 MP CK 0074
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 14 Rule 5Constitution of India, 1950 — Article 227
High Courts01 Nov 2012
Gram Panchayat, Jhadel Vs State of MP and Others
Madhya Pradesh High Court · (2012) 11 MP CK 0073
Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 47, 47(1)(a)(3), 69, 95
High Courts01 Nov 2012Dismissed
Board of Director M.P. State Ware Housing Corporation and Others Vs Anil Kumar Saxena
Madhya Pradesh High Court · (2013) ILR (MP) 21
High Courts01 Nov 2012
Special Police Establishment (Lokayukt), Bhopal Vs State of M. P. and Others
Madhya Pradesh High Court · (2013) CriLJ 2401
High Courts31 Oct 2012Dismissed
Arjundev Nagpal Vs M.P. State Industrial Development Corpn. Ltd.
Madhya Pradesh High Court · (2013) 1 BC 466
Companies Act, 1956 — Section 2, 291, 5Criminal Procedure Code, 1973 (CrPC) — Section 200, 245(2), 482Evidence Act, 1872 — Section 76
High Courts31 Oct 2012Dismissed
State of Madhya Pradesh Vs Jairam
Madhya Pradesh High Court · (2012) 10 MP CK 0159
Civil Procedure Code, 1908 (CPC) — Section 96Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 4
High Courts31 Oct 2012
Ram Singh Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2012) 10 MP CK 0158
High Courts31 Oct 2012Dismissed
Ratan Singh Vs State of M.P.
Madhya Pradesh High Court · (2012) 10 MP CK 0062
High Courts31 Oct 2012Dismissed
Dr. Ramesh Babulal Baheti Vs M.P. State Industrial Development Corporation Limited
Madhya Pradesh High Court · (2013) 2 BC 81 : (2013) ILR (MP) 249 : (2013) 1 MPHT 279 : (2013) 2 MPLJ 587
Companies Act, 1956 — Section 291, 5Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 141, 141(1), 141(2)
High Courts31 Oct 2012Dismissed
Krishna Trading Company and Others Vs Vyavisayik Evam Audhyogik Sahakari Bank Ltd. and Others
Madhya Pradesh High Court · (2013) 2 BC 424
Banking Regulation Act, 1949 — Section 3, 5, 5(c), 5(cci), 5(ccv)Companies Act, 1956 — Section 3, 591Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 34
High Courts30 Oct 2012Allowed
Prabha Jain Vs Central Bank of India and Others
Madhya Pradesh High Court · (2013) 111 BC 571 : (2012) ILR (MP) 2800 : (2013) 1 MPLJ 385
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Court Fees Act, 1870 — Section 7(v)(a)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 17, 18, 34
High Courts30 Oct 2012Allowed
ABID Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 1 DMC 413
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts30 Oct 2012Dismissed
Prakash Singh Thakur Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) ILR (MP) 2911
Constitution of India, 1950 — Article 161Criminal Procedure Code, 1973 (CrPC) — Section 433A, 433APenal Code, 1860 (IPC) — Section 302, 305
High Courts30 Oct 2012Allowed
Ramesh Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) ILR (MP) 74 : (2012) 5 MPHT 455
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 378(3), 390, 427Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 39(1), 39(1)(a), 39(2)
High Courts30 Oct 2012Allowed
Ajju @ Afzal Vs State of M.P.
Madhya Pradesh High Court · (2013) ILR (MP) 212 : (2013) 1 MPHT 464
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 376, 506
High Courts30 Oct 2012
Arman Ali Vs State of M.P.
Madhya Pradesh High Court · (2012) ILR (MP) 2817
Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts30 Oct 2012
Vinod @ Arvind Vs State of M.P.
Madhya Pradesh High Court · (2012) ILR (MP) 2827
Penal Code, 1860 (IPC) — Section 354, 376, 376(1), 511Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(xi)
High Courts30 Oct 2012Dismissed
Parasram Dubey Vs Santosh Kumar and Another
Madhya Pradesh High Court · (2013) 2 MPHT 511 : (2013) 2 MPLJ 676
Civil Procedure Code, 1908 (CPC) — Section 96Transfer of Property Act, 1882 — Section 58, 58(c)