High Courts27 Apr 2007Dismissed
Harish Raisen Vs Smt. Kavitabai Raisen
Madhya Pradesh High Court · (2007) 4 MPLJ 137 : (2007) 4 RCR(Criminal) 979
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2007
1,018 judgments · page 33 of 51
High Courts26 Apr 2007Allowed
Phoola Bai Vs The Additional Collector, Tikamgarh and Others
Madhya Pradesh High Court · (2008) 2 MPJR 212
Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 21(1)Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts26 Apr 2007
Ibrahim Vs Government of M.P.
Madhya Pradesh High Court · (2007) CriLJ 3928
Penal Code, 1860 (IPC) — Section 307, 320, 325Probation of Offenders Act, 1958 — Section 4
High Courts26 Apr 2007Dismissed
J.B. Sharma Vs State of M.P.
Madhya Pradesh High Court · (2008) 2 MPJR 208
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471
High Courts26 Apr 2007Allowed
Totalfinaelf India Limited and Others Vs Shri Shyam Babu
Madhya Pradesh High Court · (2007) 3 MPHT 340
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 406, 420
High Courts25 Apr 2007Dismissed
Rakesh Vs Narayan and Others
Madhya Pradesh High Court · (2008) ACJ 2267
Workmens Compensation Act, 1923 — Section 30
High Courts25 Apr 2007
Commissioner of Income Tax Vs Ajit Singh Khajanchi
Madhya Pradesh High Court · (2007) 211 CTR 403 : (2008) 297 ITR 95 : (2007) 163 TAXMAN 426
Income Tax Act, 1961 — Section 256, 45
High Courts24 Apr 2007
Nair Coal Services Ltd. Vs State of M.P. and others
Madhya Pradesh High Court · (2008) 2 MPJR 202 : (2008) 4 MPLJ 55
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2
High Courts24 Apr 2007
Nair Coal Services Limited Vs State of M.P. and Others
Madhya Pradesh High Court · (2008) 2 MPJR 202
Constitution of India, 1950 — Article 226Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2
High Courts23 Apr 2007Dismissed
Ashok Bisen and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2007) 3 MPHT 267 : (2007) 2 MPLJ 504
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2
High Courts20 Apr 2007Allowed
Prem Singh Jhala Vs State of M.P. and others
Madhya Pradesh High Court · (2007) 4 MPLJ 129
Constitution of India, 1950 — Article 21, 226, 227
High Courts20 Apr 2007Allowed
Subhash Raut Vs State of M.P and Others
Madhya Pradesh High Court · (2007) 2 MPJR 386
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2
High Courts20 Apr 2007Allowed
Runabai and Others Vs Mannalal and Others
Madhya Pradesh High Court · (2008) ACJ 1623
Motor Vehicles Act, 1988 — Section 166, 167
High Courts19 Apr 2007Allowed
Union of India and Others Vs Smt. Ramanti Devi
Madhya Pradesh High Court · (2008) 2 MPJR 182
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts19 Apr 2007
Madhusudan Upadhyay Vs State of M.R and Others
Madhya Pradesh High Court · (2008) 3 MPJR 182
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2
High Courts19 Apr 2007
Laxmikant Sharma and Another Vs Narayan Singh Pal and Others
Madhya Pradesh High Court · (2008) ACJ 1311 : (2007) 4 MPLJ 3
Motor Vehicles Act, 1988 — Section 166, 173
High Courts19 Apr 2007
Sevakram Vs Ashok and Another
Madhya Pradesh High Court · (2008) ACJ 1816
Motor Vehicles Act, 1988 — Section 173
High Courts19 Apr 2007Allowed
Kishore Lowalekar Vs State of M.P. and others
Madhya Pradesh High Court · (2007) 3 MPLJ 412
High Courts19 Apr 2007
Smt. Fatema Bai and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2007) 3 MPHT 513 : (2008) 2 MPLJ 147
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 11, 12, 13, 14
High Courts19 Apr 2007Dismissed
Matsaya Udyog Sahkari Samiti Maryadit Vs State of M.P. and Others
Madhya Pradesh High Court · (2007) 04 MP CK 0053