High Courts08 May 2007Allowed
Munnalal Halwai and Another Vs Lallan Tiwari and Others
Madhya Pradesh High Court · (2007) 3 MPHT 221
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2007
1,018 judgments · page 31 of 51
High Courts08 May 2007Dismissed
Rajendra @ Raju Paliwal and Another Vs State of M.P.
Madhya Pradesh High Court · (2007) 3 CGLJ 21
Criminal Procedure Code, 1973 (CrPC) — Section 173, 399(3), 482Penal Code, 1860 (IPC) — Section 120B, 409, 420, 468, 471
High Courts08 May 2007Dismissed
Suresh Chaudhary Vs State of M.P.
Madhya Pradesh High Court · (2008) 1 MPJR 90
Criminal Procedure Code, 1973 (CrPC) — Section 193, 209
High Courts08 May 2007Dismissed
Mama Roadways Transport Vs M/s Oriental Insurance Co. Ltd. and another
Madhya Pradesh High Court · (2007) 4 MPLJ 33
Carriers Act, 1865 — Section 6, 9
High Courts07 May 2007
Commissioner of Income Tax Vs V.N. Dube, Proprietor, Phoenix Poultry, Central Hatcheries P. Ltd., V.N. Dubey and Jabalpur Hatcheries P. Ltd.
Madhya Pradesh High Court · (2008) 296 ITR 704
Income Tax Act, 1961 — Section 256, 260A
High Courts07 May 2007Allowed
Chote Lal Vs Smt. Mulabai and Others
Madhya Pradesh High Court · (2007) 3 MPHT 37
Madhya Pradesh Samaj Ke Kamjor Vargon Ke Krishi Bhumi Dharakon Ka Udhar Dene Walon Ke Bhumi Hadapane Sambandhi Kuchakron Se Paritran Tatha Mukti Adhiniyam, 1976 — Section 5, 6
High Courts04 May 2007
Ganja and Others Vs State of M.P.
Madhya Pradesh High Court · (2007) 3 MPHT 143
Penal Code, 1860 (IPC) — Section 148, 149, 302, 304, 323
High Courts03 May 2007
Manohar Dairy and Restaurant Vs Employees State Insurance Corporation and Another
Madhya Pradesh High Court · (2007) 3 LLJ 948 : (2007) 3 MPHT 174 : (2007) 3 MPLJ 355
Employees State Insurance Act, 1948 — Section 1, 2, 45A, 45B, 75
High Courts03 May 2007
Basant Singh and Others Vs State of M.P.
Madhya Pradesh High Court · (2007) CriLJ 3477 : (2008) 1 MPJR 74
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 11, 149, 300, 302, 304
High Courts03 May 2007Dismissed
Vishal Export Overseas Ltd. Vs Ind Agro Synergy Ltd. and Others
Madhya Pradesh High Court · (2007) 3 ARBLR 502 : (2007) 3 MPLJ 127
Arbitration and Conciliation Act, 1996 — Section 34, 37Sales of Goods Act, 1930 — Section 17, 42
High Courts03 May 2007
Jaihind Projects Limited Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2007) 8 VST 1
Madhya Pradesh Commercial Tax Act, 1994 — Section 35Madhya Pradesh Value Added Tax Act, 2002 — Section 26(2), 27
High Courts02 May 2007Dismissed
Ghanshyam Vs Kanhiyalal and others
Madhya Pradesh High Court · (2007) 4 MPLJ 418
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts02 May 2007
Smt. Sunita and Others Vs Murlidhar Mishra and Others
Madhya Pradesh High Court · (2007) 3 MPHT 29 : (2007) 2 MPLJ 433
Motor Vehicles Act, 1988 — Section 140, 149, 163A, 168, 173
High Courts02 May 2007
Hari Vs State of M.P.
Madhya Pradesh High Court · (2007) 3 MPHT 148
Evidence Act, 1872 — Section 32, 56, 57Penal Code, 1860 (IPC) — Section 302, 307, 326
High Courts02 May 2007Dismissed
Commissioner of Income Tax Vs Hope Textiles Ltd.
Madhya Pradesh High Court · (2007) 295 ITR 571
Income Tax Act, 1961 — Section 237, 260A
High Courts02 May 2007Dismissed
Ram Sujan Tiwari Vs Sita Gupta and Others
Madhya Pradesh High Court · (2009) ACJ 437
Motor Vehicles Act, 1988 — Section 166
High Courts02 May 2007
M.P. Urja Vikas Nigam Ltd. and Others Vs Rudra Prasad Mishra
Madhya Pradesh High Court · (2007) 3 JLJ 350 : (2008) 1 LLJ 50
Constitution of India, 1950 — Article 12, 14, 142, 16, 162Contract Act, 1872 — Section 70
High Courts01 May 2007Allowed
Kundan Lal and Others Vs State of M.P.
Madhya Pradesh High Court · (2007) 2 JLJ 323
Penal Code, 1860 (IPC) — Section 294, 323, 34, 354Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts01 May 2007
Neelash Dubey Vs State of M.P. and Others
Madhya Pradesh High Court · (2007) 4 MPHT 431 : (2007) 3 MPLJ 349
Constitution of India, 1950 — Article 226, 227, 243G
High Courts01 May 2007Allowed
Ravindra Singh and Another Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2008) 1 ALT(Cri) 20 : (2007) 3 MPHT 172
Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 21(3)