High Courts15 Nov 2006Allowed
Prabhu Lal Vs M.P. Electricity Board and another
Madhya Pradesh High Court · (2007) 1 MPLJ 309
Madhya Pradesh Industrial Relations Act, 1960 — Section 31(3), 61, 62
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2006
1,088 judgments · page 5 of 55
High Courts15 Nov 2006Dismissed
Bhagwat Singh and Another Vs Ram Prasad and Another
Madhya Pradesh High Court · (2007) 1 MPLJ 273
Civil Procedure Code, 1908 (CPC) — Section 10, 151Constitution of India, 1950 — Article 227Penal Code, 1860 (IPC) — Section 294, 344, 379
High Courts15 Nov 2006Dismissed
Sunil Kumar Vs State of M.P.
Madhya Pradesh High Court · (2007) 1 MPLJ 265
Civil Procedure Code, 1908 (CPC) — Section 100AConstitution of India, 1950 — Article 226
High Courts15 Nov 2006Allowed
Sanjiv Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2007) CriLJ 2020
Criminal Procedure Code, 1973 (CrPC) — Section 377Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 107, 306, 498A
High Courts15 Nov 2006Allowed
Sanjiv Vs State of M.P. State of M.P. Vs Sanjiv
Madhya Pradesh High Court · (2007) 2 MPJR 53
Criminal Procedure Code, 1973 (CrPC) — Section 377Penal Code, 1860 (IPC) — Section 306
High Courts15 Nov 2006
Anil Kumar Vs Adani Exports Ltd. and Others
Madhya Pradesh High Court · (2008) ACJ 1665
High Courts15 Nov 2006Allowed
Puranmal Badrilal Gupta and Another Vs State of U.P. and Others
Madhya Pradesh High Court · (2007) 1 MPLJ 90
Constitution of India, 1950 — Article 14Criminal Procedure Code, 1973 (CrPC) — Section 321, 397, 482, 483Prevention of Food Adulteration Act, 1954 — Section 16, 19
High Courts14 Nov 2006Allowed
Titiksha Sales and Consumables Pvt. Ltd. Vs Commercial Tax Officer and Others
Madhya Pradesh High Court · (2007) 9 VST 538
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227
High Courts14 Nov 2006Dismissed
Pooran Singh Palaiya and others Vs Lokayukt, Mahdya Pradesh and another
Madhya Pradesh High Court · (2007) 1 MPLJ 256
Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 243, 243Q, 243RMadhya Pradesh Co-operative Societies Act, 1960 — Section 2
High Courts14 Nov 2006
Sidharth Vs Smt. Kanta Bai
Madhya Pradesh High Court · AIR 2007 MP 59 : (2007) ILR (MP) 41
Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 10, 11, 13, 23, 24Limitation Act, 1963 — Section 5
High Courts14 Nov 2006Dismissed
Pooran Singh Palaiya and Others Vs Lokayukt and Another
Madhya Pradesh High Court · (2007) 1 MPJR 182
Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 243, 243Q, 243RIndira Kala Sangeet Vishwavidyalaya Act, 1956 — Section 3
High Courts13 Nov 2006Dismissed
Sanjay Vs Rajeev
Madhya Pradesh High Court · (2007) 4 BC 10
Criminal Procedure Code, 1973 (CrPC) — Section 397, 482, 91Evidence Act, 1872 — Section 45, 65, 67Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts13 Nov 2006
Mohammad Safeq Vs Inspector Labour
Madhya Pradesh High Court · (2007) 2 MPJR 38
Child Labour (Prohibition and Regulation) Act, 1986 — Section 14(1), 3Criminal Procedure Code, 1973 (CrPC) — Section 468(2)(B), 482
High Courts13 Nov 2006
Mohammad Safiq Vs Inspector, Labour
Madhya Pradesh High Court · (2007) CriLJ 2007 : (2007) 4 RCR(Criminal) 988
Child Labour (Prohibition and Regulation) Act, 1986 — Section 14, 3Criminal Procedure Code, 1973 (CrPC) — Section 468, 473, 482
High Courts13 Nov 2006Dismissed
Narmada Valley Development Authority Vs Narmada Construction
Madhya Pradesh High Court · (2007) 2 ARBLR 494 : (2007) 2 MPHT 342 : (2007) 1 MPLJ 347 : (2007) 1 MPLJ 346
Limitation Act, 1963 — Section 29, 5
High Courts13 Nov 2006Allowed
Santosh Kumar Sharma Vs State of M.P. and Others
Madhya Pradesh High Court · (2008) ILR (MP) 51
Stamp Act, 1899 — Section 47
High Courts11 Nov 2006Dismissed
Kirit Patel Vs M.P. Financial Corporation and Others
Madhya Pradesh High Court · AIR 2007 MP 70 : (2007) 3 BC 245 : (2008) 1 MPJR 134
State Financial Corporations Act, 1951 — Section 29, 31
High Courts11 Nov 2006Allowed
Ghulam Moinuddin Vs State of M.P.
Madhya Pradesh High Court · (2007) ILR (MP) 208 : (2007) 2 MPLJ 137
Madhya Pradesh Police (Gazetted) Recruitment Rules, 1977 — Rule 19, 20
High Courts10 Nov 2006Dismissed
Mool Chand Soni Vs State of M.P. and others
Madhya Pradesh High Court · (2007) 1 MPLJ 343
Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 69
High Courts10 Nov 2006Allowed
Brijnandan Y. Sharma Vs Managing Director, Food Corporation of India, New Delhi and others
Madhya Pradesh High Court · (2007) 1 MPLJ 340