COURT ARCHIVE

Madhya Pradesh High Court judgments, 2006

1,088 judgments · page 7 of 55

High Courts04 Nov 2006

Smt. Kapori Devi and Others and Munna Singh and Others Vs Bidharam Koli and Others

Madhya Pradesh High Court · (2008) ACJ 466 : (2007) ILR (MP) 192 : (2007) 2 MPHT 365 : (2007) 1 MPLJ 302

Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 147, 149, 166, 168, 173Penal Code, 1860 (IPC) — Section 279, 304A

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High Courts04 Nov 2006

Smt. Bhagwati Bai and Another Vs Bablu @ Mukund and Others

Madhya Pradesh High Court · (2007) ACJ 682 : AIR 2007 MP 38 : (2007) ILR (MP) 24 : (2007) 2 JCR 115 : (2006) 4 MPLJ 579

Legal Representatives Suits Act, 1855 — Section 1Motor Vehicles Act, 1988 — Section 165, 166Succession Act, 1925 — Section 306

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High Courts04 Nov 2006Allowed

Anil Rathi Vs Mahalaxmi Film Distributors

Madhya Pradesh High Court · AIR 2007 MP 33 : (2007) 3 BC 269 : (2006) ILR (MP) 1632

Civil Procedure Code, 1908 (CPC) — Section 51

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High Courts04 Nov 2006

Bhagwatibai (Smt.) and Another Vs Bablu alias Mukund and Others

Madhya Pradesh High Court · (2006) 3 JLJ 379 : (2006) 4 MPLJ 579

Legal Representatives Suits Act, 1855 — Section 1Motor Vehicles Act, 1988 — Section 165(1), 166, 166(1)Succession Act, 1925 — Section 306

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High Courts02 Nov 2006Allowed

Archana Vs State of M.P. and others

Madhya Pradesh High Court · (2007) 1 MPLJ 484

Constitution of India, 1950 — Article 309

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High Courts02 Nov 2006

State of M.P. and Others Vs M.S. Wakankar and Another

Madhya Pradesh High Court · (2007) 1 MPLJ 99

Constitution of India, 1950 — Article 226, 227

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High Courts02 Nov 2006Dismissed

Bhilai Castings and Forgings (P) Ltd. Vs M.P. Electricity Board

Madhya Pradesh High Court · (2006) 11 MP CK 0074

Evidence Act, 1872 — Section 106

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High Courts02 Nov 2006

Union of India (UOI) and Others Vs Hariom

Madhya Pradesh High Court · (2007) 2 MPHT 373 : (2007) 1 MPJR 191 : (2007) 1 MPLJ 362

Constitution of India, 1950 — Article 227Penal Code, 1860 (IPC) — Section 294, 323, 34, 341, 380

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High Courts02 Nov 2006

The New India Assurance Company Ltd. Vs Ramvilas Vgayvargiya

Madhya Pradesh High Court · (2007) 1 MPJR 258

Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 12(2)

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High Courts02 Nov 2006Allowed

Balu Singh and Others Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2006) 11 MP CK 0041

Penal Code, 1860 (IPC) — Section 147, 148, 302, 34

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High Courts02 Nov 2006Dismissed

Assistant Commissioner of Income Tax Vs Shree Synthetics Ltd.

Madhya Pradesh High Court · (2007) 207 CTR 676 : (2008) 303 ITR 106

Income Tax Act, 1961 — Section 143, 14A, 154, 260A

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High Courts01 Nov 2006Dismissed

Director, Agricultural Engineering Dept., Bhopal Vs Gulab Gupta and Others

Madhya Pradesh High Court · (2007) 2 MPJR 154

Motor Vehicles Act, 1988 — Section 166, 178Penal Code, 1860 (IPC) — Section 279, 304(A), 337

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High Courts01 Nov 2006Dismissed

Kamta Prasad Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2007) CriLJ 695

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 439Penal Code, 1860 (IPC) — Section 307, 34

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High Courts31 Oct 2006

Vikram Cement Vs Hemant Kumar Jain

Madhya Pradesh High Court · (2006) 4 MPLJ 570

Constitution of India, 1950 — Article 136, 226, 227Madhya Pradesh Industrial Relations Act, 1960 — Section 2(13)

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High Courts31 Oct 2006Allowed

Swaroop Chand Vs Smt. Gumana Bai

Madhya Pradesh High Court · (2007) 1 MPLJ 246

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23A(b)

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High Courts31 Oct 2006

Somchandra Vs Ramdas and Others

Madhya Pradesh High Court · (2008) ACJ 651

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1

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High Courts30 Oct 2006

Madhya Pradesh Electricity Board, Rampur Vs Choudhary and Sons (Forgings) Pvt. Ltd.

Madhya Pradesh High Court · (2008) 2 MPJR 253

Sales of Goods Act, 1930 — Section 16

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High Courts30 Oct 2006

Commissioner of Commercial Tax Vs Shah Gordhandas Bhikharidas

Madhya Pradesh High Court · (2007) 10 VST 349

Central Sales Tax Act, 1956 — Section 2

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High Courts30 Oct 2006Dismissed

State of M.P. Vs International Construction Company, Engineers and Contractors

Madhya Pradesh High Court · (2007) ILR (MP) 115 : (2007) 1 MPJR 205

Arbitration Act, 1940 — Section 20, 39

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High Courts27 Oct 2006

Daljeet Kaur and Others Vs Fakru and Another

Madhya Pradesh High Court · (2008) ACJ 949

Motor Vehicles Act, 1988 — Section 163A

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