High Courts27 Oct 2006Dismissed
Ram Singh and Others Vs State of M.P.
Madhya Pradesh High Court · (2006) 10 MP CK 0006
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2006
1,088 judgments · page 8 of 55
High Courts27 Oct 2006
Kazi Sayed Ahmed Ali and Another Vs Veeah Finance and Investment Pvt. Ltd.
Madhya Pradesh High Court · (2007) 3 BC 602
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5)
High Courts26 Oct 2006Dismissed
Ramesh Chand Rathore Vs Ram Prakash Tiwari and Others
Madhya Pradesh High Court · (2008) ACJ 382
Motor Vehicles Act, 1988 — Section 166, 173
High Courts26 Oct 2006
Ambika Solvex Limited Vs Louis Dyefus (India) Pvt. Ltd. and Others
Madhya Pradesh High Court · (2006) 10 MP CK 0005
Arbitration and Conciliation Act, 1996 — Section 31, 34, 68, 69, 70Constitution of India, 1950 — Article 34Contract Act, 1872 — Section 73, 74
High Courts18 Oct 2006
Oriental Insurance Co. Ltd. Vs Smt. Narayani Modi and Others
Madhya Pradesh High Court · (2007) 2 MPJR 144
Motor Vehicles Act, 1988 — Section 166, 170
High Courts18 Oct 2006Dismissed
Commissioner of Income Tax Vs Eicher Motors Ltd.
Madhya Pradesh High Court · (2008) 214 CTR 629 : (2007) 293 ITR 464 : (2007) 163 TAXMAN 556
Income Tax Act, 1961 — Section 254, 260A, 37
High Courts18 Oct 2006
Akbar Vs State of M.P.
Madhya Pradesh High Court · (2008) ILR (MP) 1531
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374, 376Penal Code, 1860 (IPC) — Section 376
High Courts18 Oct 2006
Oriental Insurance Co. Ltd. Vs Narayani Modi and Others
Madhya Pradesh High Court · (2007) ACJ 1723
Evidence Act, 1872 — Section 114Motor Vehicles Act, 1988 — Section 149, 166, 170
High Courts18 Oct 2006
Jhitaribai Vs Kendar and Another
Madhya Pradesh High Court · (2007) 2 ACC 736
Civil Procedure Code, 1908 (CPC) — Section 115Motor Vehicles Act, 1988 — Section 166
High Courts17 Oct 2006Dismissed
Khanchand and Another Vs Prakash Chandra Jain
Madhya Pradesh High Court · (2007) 2 MPJR 436
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts17 Oct 2006Allowed
Ashok Kumar Thakur Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2007) CriLJ 1355
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 363, 366, 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts17 Oct 2006
State of Madhya Pradesh Vs Ramdas
Madhya Pradesh High Court · (2006) 3 JLJ 400
Evidence Act, 1872 — Section 118, 27Penal Code, 1860 (IPC) — Section 302, 304
High Courts17 Oct 2006Dismissed
Mohanlal Vs Lad Kunwar Bai
Madhya Pradesh High Court · (2007) 1 DMC 714
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397
High Courts17 Oct 2006Allowed
Union of India Vs Shring Construction Company Pvt. Ltd.
Madhya Pradesh High Court · (2007) 1 MPLJ 211
Arbitration and Conciliation Act, 1996 — Section 34Limitation Act, 1963 — Section 14
High Courts13 Oct 2006
Dr. Deo Patodi and Another Vs Devendra Arora and Another
Madhya Pradesh High Court · (2007) 2 ACC 236 : (2008) ACJ 265
Motor Vehicles Act, 1988 — Section 173
High Courts13 Oct 2006Allowed
Kaushalyabai Vs Hukumchand and Others
Madhya Pradesh High Court · (2006) 10 MP CK 0023
Motor Vehicles Act, 1988 — Section 173
High Courts13 Oct 2006Dismissed
Pankaj Saxena Vs State of M.P. and Others
Madhya Pradesh High Court · (2006) 4 MPLJ 449 : (2007) 3 SLJ 298
Administrative Tribunals Act, 1985 — Section 19
High Courts11 Oct 2006
Sonia Sahu Vs Rajeshwari Prasad Mishra and Others
Madhya Pradesh High Court · (2008) ACJ 156
High Courts11 Oct 2006Allowed
Mamtabai Vs State of M.P.
Madhya Pradesh High Court · (2006) 4 MPLJ 382 : (2007) 1 RCR(Criminal) 845
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 34, 376(2)(g), 506
High Courts11 Oct 2006Allowed
Ramesh and others Vs State of M.P.
Madhya Pradesh High Court · (2006) 4 MPLJ 386
Criminal Procedure Code, 1973 (CrPC) — Section 437(3), 439