High Courts30 Nov 2006
Mohd. Yunus Vs Ramesh Chouksey
Madhya Pradesh High Court · (2007) ILR (MP) 544 : (2007) 2 MPLJ 188
Civil Procedure Code, 1908 (CPC) — Section 35A
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2006
1,088 judgments · page 3 of 55
High Courts30 Nov 2006Dismissed
Dinesh Sahu Vs Dr. R.K. Jain and Another
Madhya Pradesh High Court · (2007) 4 CivCC 478 : (2009) 2 MPLJ 145 : (2008) 1 RCR(Criminal) 544
Negotiable Instruments (Amendment and Miscellaneous Provisions) Act, 2002 — Section 7Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts30 Nov 2006
Radheshyam and Others Vs Jankibai
Madhya Pradesh High Court · (2008) 1 MPJR 326
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 28
High Courts30 Nov 2006Dismissed
Anand Sharma Vs State of M.P. and Another
Madhya Pradesh High Court · (2007) 1 MPJR 122
Madhya Pradesh Municipalities Act, 1961 — Section 89(1A), 90(4)Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts29 Nov 2006Allowed
Shashidhar Joshi Vs State of M.P. and others
Madhya Pradesh High Court · (2007) 1 MPLJ 495
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Municipalities Act, 1961 — Section 87
High Courts29 Nov 2006Allowed
Runna Bai and Another Vs Shivram Kushwaha and Others
Madhya Pradesh High Court · (2007) ILR (MP) 241
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 13, Order 5 Rule 9Madhya Pradesh Motor Vehicles Rules, 1994 — Rule 240
High Courts29 Nov 2006Allowed
Hardeep Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2007) ILR (MP) 216 : (2007) 2 MPLJ 68
High Courts29 Nov 2006
Satish Vs Dharmendra and Others
Madhya Pradesh High Court · (2007) 2 ACC 668
Motor Vehicles Act, 1988 — Section 140, 173
High Courts29 Nov 2006Dismissed
Laxman Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2006) 11 MP CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302, 304
High Courts28 Nov 2006Dismissed
Garvesh Vs State of M.P.
Madhya Pradesh High Court · (2007) ILR (MP) 206 : (2007) 1 MPLJ 401
Madhya Pradesh Co-operative Societies Act, 1960 — Section 77, 77(3)(b)
High Courts28 Nov 2006Dismissed
Nasroola Khan and Another Vs State of M.P. and Another
Madhya Pradesh High Court · (2007) 2 JLJ 148
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 245, 246, 482Penal Code, 1860 (IPC) — Section 109, 109, 120B, 403, 406
High Courts28 Nov 2006Dismissed
Commissioner of Sales Tax and Others Vs Metalman (India)
Madhya Pradesh High Court · (2007) 9 VST 568
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Madhya Pradesh Sthaniya Kshetra Me Mal Ke Pravesh Par Kar Adhiniyam, 1976 — Section 7(5)
High Courts27 Nov 2006Allowed
Mohil Fibers Vs Shri Saai Agro Industries and Another
Madhya Pradesh High Court · (2007) 2 BC 470
Criminal Procedure Code, 1973 (CrPC) — Section 200, 204, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142Powers of Attorney Act, 1882 — Section 2
High Courts27 Nov 2006Allowed
Mithu Lal Soni Vs Ram Lal Soni and Another
Madhya Pradesh High Court · (2007) ILR (MP) 72 : (2007) 2 MPLJ 254
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts24 Nov 2006Allowed
State Bank of India Vs Nathulal Soni and Another
Madhya Pradesh High Court · (2008) 2 MPJR 106
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 10(4), 25F
High Courts24 Nov 2006Dismissed
Dhanaram Golhani Vs State of M.P. and others
Madhya Pradesh High Court · (2007) ILR (MP) 733 : (2007) 1 MPLJ 375
Madhya Pradesh Van Upaj (Vyapar Viniyaman) Adhiniyam, 1969 — Section 15
High Courts24 Nov 2006Dismissed
Sharda Devi Vs Noorjahan
Madhya Pradesh High Court · (2007) 1 MPLJ 153
Madhya Pradesh Municipalities Act, 1961 — Section 20, 41A
High Courts23 Nov 2006Dismissed
M.P. Re-Rolling Mills Vs M.P. State Electricity Board and another
Madhya Pradesh High Court · (2007) 1 MPLJ 413
High Courts23 Nov 2006Dismissed
Shayam Sunder Tripathi Vs Life Insurance Corporation of India and Another
Madhya Pradesh High Court · AIR 2007 MP 57
Constitution of India, 1950 — Article 226, 227Insurance Act, 1938 — Section 45
High Courts23 Nov 2006Allowed
Govind Kumar Sen Vs State of M.P. and others
Madhya Pradesh High Court · (2007) 1 MPLJ 517
Constitution of India, 1950 — Article 226Madhya Pradesh Municipal Corporation Act, 1956 — Section 433, 5(11), 54, 55, 57