COURT ARCHIVE

Madhya Pradesh High Court judgments, 2006

1,088 judgments · page 2 of 55

High Courts08 Dec 2006Allowed

Parmanand Soni and Others Vs Radhakrishna Dharmartha Private Trust and Others

Madhya Pradesh High Court · (2007) ILR (MP) 402 : (2007) 2 JLJ 226 : (2007) 1 MPLJ 589

Evidence Act, 1872 — Section 91Specific Relief Act, 1963 — Section 19Transfer of Property Act, 1882 — Section 3

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High Courts07 Dec 2006Allowed

Smt. Harvinder Kaur and Others Vs State of M.P. and Others

Madhya Pradesh High Court · AIR 2007 MP 86 : (2007) ILR (MP) 223 : (2007) 1 MPJR 225 : (2007) 102 RD 556

Stamp Act, 1899 — Section 2

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High Courts07 Dec 2006Dismissed

Laxmi Narayan and Another Vs Ajendra Kumar

Madhya Pradesh High Court · (2007) 2 MPLJ 36

Criminal Procedure Code, 1973 (CrPC) — Section 12(1)(a), 174Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1)(a), 12(1)(c), 12(1)(h), 12(1)(k)Penal Code, 1860 (IPC) — Section 12(1)(d), 436

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High Courts07 Dec 2006

Tip Top General Agencies Pvt. Ltd. and Another Vs Commercial Tax Officer and Others

Madhya Pradesh High Court · (2007) ILR (MP) 76 : (2008) 14 VST 153

Madhya Pradesh Commercial Tax Act, 1994 — Section 2(h)Madhya Pradesh General Sales Tax Act, 1958 — Section 5

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High Courts07 Dec 2006Allowed

S.K. Sharma Vs The General Manager, Railway

Madhya Pradesh High Court · (2007) ILR (MP) 397 : (2007) 1 MPHT 404 : (2007) 2 MPLJ 117

Railway Claims Tribunal Act, 1987 — Section 23Railways Act, 1989 — Section 123, 124, 124A, 125, 137

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High Courts06 Dec 2006

National Insurance Co. Ltd. Vs Jagdish Singh and Others

Madhya Pradesh High Court · (2008) ACJ 246

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High Courts06 Dec 2006Dismissed

Ratan Kumar Savnani Vs Lakhanlal Agrawal and others

Madhya Pradesh High Court · (2007) 1 MPLJ 378

Specific Relief Act, 1963 — Section 10, 13

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High Courts06 Dec 2006Dismissed

Smt. Sandhya Sisodiya Vs Syndicate Bank and Others

Madhya Pradesh High Court · AIR 2007 MP 228

Civil Procedure Code, 1908 (CPC) — Section 50, 52Constitution of India, 1950 — Article 227

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High Courts06 Dec 2006

Municipal Corporation Vs Lurindamal

Madhya Pradesh High Court · (2007) ILR (MP) 278 : (2007) 2 JLJ 17 : (2007) 2 MPHT 303 : (2007) 1 MPJR 177 : (2007) 5 RCR(Criminal) 717

Criminal Procedure Code, 1973 (CrPC) — Section 16Prevention of Food Adulteration Act, 1954 — Section 12, 14, 14A, 16, 20

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High Courts06 Dec 2006Dismissed

Laxman Singh Gurjar and Another Vs State of M.P. and Others

Madhya Pradesh High Court · (2007) 2 MPLJ 167

Constitution of India, 1950 — Article 226, 227Madhya Pradesh Nagar Palika Adhiniyam, 1961 — Section 187

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High Courts05 Dec 2006Dismissed

Ashok Singh Vs Abhay Gohil and State of M.P. and another

Madhya Pradesh High Court · (2007) 1 MPLJ 449

Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)Penal Code, 1860 (IPC) — Section 395

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High Courts05 Dec 2006Dismissed

Shri Dhakad Samaj Dharamshala Bhawan Trust Vs Commissioner of Income Tax

Madhya Pradesh High Court · (2007) 212 CTR 148 : (2008) 302 ITR 321

Income Tax Act, 1961 — Section 11, 12A, 13, 260A, 60

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High Courts05 Dec 2006Dismissed

Krishna Kumar Sahu Vs Narbada Prasad Sahu

Madhya Pradesh High Court · (2007) 1 MPLJ 523

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27

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High Courts05 Dec 2006Dismissed

Nikhil and another Vs State of M.P. and others

Madhya Pradesh High Court · (2007) 1 MPLJ 504

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High Courts04 Dec 2006

M.M. Siddiqui and Another Vs State of M.P. and Others

Madhya Pradesh High Court · (2007) 113 FLR 425

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High Courts02 Dec 2006Dismissed

Lalta Prasad Mishra Vs State of M.P. and Others

Madhya Pradesh High Court · (2008) 1 MPJR 187

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High Courts01 Dec 2006Dismissed

Harish Indrapratap Singh Thakur Vs State of M.P.

Madhya Pradesh High Court · (2006) 12 MP CK 0002

Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 395, 397, 450

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High Courts30 Nov 2006Dismissed

Arman Khan Vs State of M.P. and others

Madhya Pradesh High Court · (2007) 1 MPLJ 424

Madhya Pradesh Rajya Suraksha Adhiniyam, 1990 — Section 8

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High Courts30 Nov 2006Dismissed

Abdul Rehman and Others Vs Union of India and Others

Madhya Pradesh High Court · (2007) 1 MPJR 370

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High Courts30 Nov 2006Allowed

Sajjan Singh Tomar and others Vs Brijmohan Bairagi and others

Madhya Pradesh High Court · (2007) 2 MPLJ 88

Criminal Procedure Code, 1973 (CrPC) — Section 173Motor Vehicles Act, 1988 — Section 166

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