High Courts23 Nov 2006Dismissed
Shiv Kali Bai Vs Dr. Sunanda Choudhary and Others
Madhya Pradesh High Court · (2007) ACJ 2607
Civil Procedure Code, 1908 (CPC) — Section 96Medical Termination of Pregnancy Act, 1971 — Section 3
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2006
1,088 judgments · page 4 of 55
High Courts23 Nov 2006
Radheshyam and others Vs State of M.P. and others
Madhya Pradesh High Court · (2007) 1 MPLJ 50
Land Acquisition Act, 1894 — Section 17(1), 17(4), 5AMadhya Pradesh Nagar Tatha Gramin Nivesh Adhiniyam, 1973 — Section 38
High Courts23 Nov 2006Allowed
Smt. Hira Bai and Others Vs Pratap Singh and Another
Madhya Pradesh High Court · (2008) ACJ 2660 : AIR 2007 MP 134
Motor Vehicles Act, 1988 — Section 166, 2, 95Penal Code, 1860 (IPC) — Section 304A
High Courts22 Nov 2006Dismissed
Brijmohan Sharma Vs State of M.P. and others
Madhya Pradesh High Court · (2007) 1 MPLJ 460
Constitution of India, 1950 — Article 226, 227, 309
High Courts22 Nov 2006
Gyanswaroop Patel Vs State of M.P. and others
Madhya Pradesh High Court · (2007) 1 MPLJ 561
Administrative Tribunals Act, 1985 — Section 19, 21
High Courts22 Nov 2006Allowed
Nandlal and Others Vs State of Maharashtra
Madhya Pradesh High Court · (2007) 1 MPLJ 84 : (2007) 1 RCR(Criminal) 951
Penal Code, 1860 (IPC) — Section 201, 302, 34, 376(2)(g)
High Courts22 Nov 2006
Raja Vs Ajay
Madhya Pradesh High Court · (2008) ACJ 670 : (2007) ILR (MP) 228 : (2007) 2 MPHT 225 : (2007) 1 MPLJ 325
Employees Compensation Act, 1923 — Section 3Motor Vehicles Act, 1988 — Section 167
High Courts22 Nov 2006Allowed
State Bank of India Vs Mukesh Rawat
Madhya Pradesh High Court · (2007) ILR (MP) 80 : (2007) 2 MPLJ 199
Civil Procedure Code, 1908 (CPC) — Section 151Succession Act, 1925 — Section 372
High Courts22 Nov 2006Allowed
Nandlal and others Vs State of Maharashtra
Madhya Pradesh High Court · (2007) 1 MPLJ 84
Penal Code, 1860 (IPC) — Section 201, 302, 34, 376(2)(g)
High Courts21 Nov 2006
Hariom Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2007) 1 MPLJ 195 : (2006) 1 MPLJ 533
Penal Code, 1860 (IPC) — Section 107, 109, 306, 451
High Courts21 Nov 2006Dismissed
Jabalpur Steels Pvt. Ltd. Vs State of M.P. and others
Madhya Pradesh High Court · (2007) 1 MPLJ 388
Electricity (Supply) Act, 1948 — Section 49, 79
High Courts21 Nov 2006Allowed
Imratlal Vs Vishnu Prasad and others
Madhya Pradesh High Court · (2007) ILR (MP) 105 : (2007) 1 MPLJ 540
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 21, 151
High Courts21 Nov 2006
Shri Sarafa Assoiation Vs Commissioner of Income Tax and Another
Madhya Pradesh High Court · (2007) 294 ITR 262 : (2007) 163 TAXMAN 228
Income Tax Act, 1961 — Section 11, 12, 12A, 2, 4
High Courts21 Nov 2006
Shri Sarafa Association Vs COMMISSIONER Respondent Tax Income of Another
Madhya Pradesh High Court · (2007) 207 CTR 539
Income Tax Act, 1961 — Section 11, 12, 12A, 2, 4
High Courts21 Nov 2006
Atmaram Gangadhar Deshwali and Another Vs Noormohammad and Others
Madhya Pradesh High Court · AIR 2007 MP 81
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 6A
High Courts17 Nov 2006
M.P. Police Housing Corporation Ltd. Vs Smt. Lakshmi Thakur and Others
Madhya Pradesh High Court · (2007) 112 FLR 738
Constitution of India, 1950 — Article 227
High Courts17 Nov 2006
Laxmi Narayan Vs State of M.P.
Madhya Pradesh High Court · (2008) ILR (MP) 2115 : (2008) 2 MPJR 7
Evidence Act, 1872 — Section 32(1)
High Courts17 Nov 2006
Umesh and Another Vs State of M.P.
Madhya Pradesh High Court · (2006) 11 MP CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 161, 374(2)Penal Code, 1860 (IPC) — Section 148, 149, 302, 304, 34
High Courts16 Nov 2006Allowed
C.L. Yadav and Another Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (2007) 2 MPHT 360
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 13, 16, 7
High Courts16 Nov 2006
Chantu and Others Vs State of M.P.
Madhya Pradesh High Court · (2006) 11 MP CK 0053
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307