High Courts16 Jan 2004Dismissed
Bhupendra Bahadur Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2005) 1 MPLJ 223
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2004
875 judgments · page 43 of 44
High Courts16 Jan 2004
Jai Prakash Tripathi Vs Arjun Singh and Others
Madhya Pradesh High Court · (2004) 3 ACC 844
High Courts16 Jan 2004Dismissed
Madanlal Gangle Vs Mrs. Manjula
Madhya Pradesh High Court · (2004) 1 DMC 756 : (2004) ILR (MP) 383
Hindu Marriage Act, 1955 — Section 13(1)
High Courts16 Jan 2004Dismissed
Rukvendra Singh and Others Vs State of M.P. and Another
Madhya Pradesh High Court · (2004) CriLJ 1489 : (2004) 2 JLJ 61 : (2004) 2 MPHT 71 : (2004) 1 MPJR 383 : (2004) 4 MPLJ 249
Arms Act, 1959 — Section 25, 26Criminal Procedure Code, 1973 (CrPC) — Section 161, 190, 193Penal Code, 1860 (IPC) — Section 147, 148, 149, 204, 307
High Courts16 Jan 2004Allowed
Lakhanlal Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2004) CriLJ 3962 : (2005) ILR (MP) 530 : (2004) 2 KLJ 732 : (2004) 4 MPLJ 423
Penal Code, 1860 (IPC) — Section 366, 376, 506
High Courts16 Jan 2004Dismissed
Mohan Lal and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2005) CriLJ 16 : (2004) 4 MPLJ 143
Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B
High Courts16 Jan 2004Allowed
Chamrulal Vs Mahadev Prasad and another
Madhya Pradesh High Court · (2004) 2 MPLJ 185
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 51Madhya Pradesh Land Revenue Code, 1959 — Section 165(7)
High Courts15 Jan 2004
Satyanarayan Vs Manoharlal and Others
Madhya Pradesh High Court · (2006) 4 ACC 721
Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts15 Jan 2004Dismissed
Union of India (UOI) and Another Vs Shri Radhika Prakashan (Raipur) Private Limited
Madhya Pradesh High Court · (2004) ILR (MP) 162 : (2004) 2 MPHT 57
Finance Act, 1998 — Section 88, 89Income Tax Act, 1961 — Section 143(3), 254(2)
High Courts15 Jan 2004Allowed
Radha Mohan Goswami and Others Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2004) 101 FLR 312 : (2004) 3 LLJ 794 : (2004) 2 MPHT 49 : (2004) 1 MPJR 451 : (2004) 2 MPLJ 326
Constitution of India, 1950 — Article 14, 226
High Courts15 Jan 2004
Keshkali Vs Uday Singh and Another
Madhya Pradesh High Court · (2004) 3 ACC 642
High Courts14 Jan 2004Dismissed
M.P.E.B. and Others Vs Deena Ahirwar and Two Ors.
Madhya Pradesh High Court · (2005) 2 MPJR 251
High Courts14 Jan 2004Allowed
Balaram Vs State of M.P.
Madhya Pradesh High Court · (2004) 2 MPLJ 38
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 394, 411
High Courts14 Jan 2004Dismissed
Durg Singh Vs Mahesh Singh and Others
Madhya Pradesh High Court · AIR 2004 MP 146
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2Specific Relief Act, 1963 — Section 9
High Courts14 Jan 2004Allowed
Sukhdev Kumar Puri Vs Union of India (UOI) and Another
Madhya Pradesh High Court · (2004) 4 BC 526
Constitution of India, 1950 — Article 226
High Courts13 Jan 2004
Abdul Ajij Vs Smt. Nurjahan and Another
Madhya Pradesh High Court · (2004) 4 BC 419
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts13 Jan 2004
Hirdesh Kumar Patel and Others Vs State of M.P.
Madhya Pradesh High Court · (2005) 1 MPHT 178 : (2004) 1 MPLJ 442
Criminal Procedure Code, 1973 (CrPC) — Section 174Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts12 Jan 2004Allowed
Shyam Singh Vs GSM Association and Another
Madhya Pradesh High Court · (2004) ILR (MP) 177 : (2004) 1 MPHT 342 : (2004) 2 MPLJ 165 : (2004) 29 PTC 57
Civil Procedure Code, 1908 (CPC) — Order 4 Rule 1, Order 4 Rule 1(1), Order 4 Rule 1(2), Order 4 Rule 1(3), Order 7 Rule 11Specific Relief Act, 1963 — Section 38, 39
High Courts12 Jan 2004Dismissed
Mahendra Kumar Vs Amar Singh and Others
Madhya Pradesh High Court · (2004) ILR (MP) 378 : (2004) 1 MPHT 347
Evidence Act, 1872 — Section 63
High Courts12 Jan 2004Allowed
Rakesh Kumar and Others Vs Bhagwati Bai
Madhya Pradesh High Court · (2004) 4 MPHT 513 : (2004) 3 MPLJ 586
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 15, Order 33 Rule 15A, Order 33 Rule 5, Order 33 Rule 7