High Courts28 Jan 2004
Sunderbai Vs Rustam and Others
Madhya Pradesh High Court · (2005) 1 ACC 180 : (2004) 4 MPLJ 4
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2004
875 judgments · page 42 of 44
High Courts27 Jan 2004Dismissed
Ganesh Benzoplast Ltd. Vs Kedia Distilleries Ltd.
Madhya Pradesh High Court · (2004) 2 CompLJ 141 : (2004) 55 SCL 567
Companies Act, 1956 — Section 433
High Courts27 Jan 2004Dismissed
Ganpat Rao Vs Ashok Rao and Others
Madhya Pradesh High Court · (2004) 4 MPHT 101 : (2004) 3 MPLJ 571 : (2004) 3 MPLJ 171
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1Easements Act, 1882 — Section 60
High Courts27 Jan 2004Dismissed
IIT Capital Services Ltd. Vs Kedia Distilleries Ltd.
Madhya Pradesh High Court · (2004) 3 BC 131
Companies Act, 1956 — Section 433, 434
High Courts23 Jan 2004Dismissed
Radheshyam Vs Smt. Rajubai
Madhya Pradesh High Court · (2004) 2 DMC 210 : (2004) 2 MPHT 242
Hindu Marriage Act, 1955 — Section 13(1), 23, 28
High Courts23 Jan 2004
Rampyare and Others Vs Rampyari
Madhya Pradesh High Court · (2005) 1 MPHT 89 : (2004) 4 MPLJ 54
Criminal Procedure Code, 1973 (CrPC) — Section 197, 200, 202, 202(2), 227
High Courts23 Jan 2004Dismissed
R.S. Bhadoria Vs State of M.P. and Others
Madhya Pradesh High Court · (2005) 1 MPLJ 216
High Courts23 Jan 2004Allowed
Shridhar Dwivedi and Others Vs Bhopal Sahkari Dugdha Sangh, Bhopal and Others
Madhya Pradesh High Court · (2005) 1 MPLJ 108
Madhya Pradesh Co-operative Societies Act, 1960 — Section 49B, 55, 55(2), 80A
High Courts22 Jan 2004
Smt. Shiv Kumar i Dubey Vs State of M.P. and Others
Madhya Pradesh High Court · (2005) 105 FLR 1144 : (2004) 2 MPHT 176 : (2005) 1 MPLJ 274
Madhya Pradesh Civil Services (Pension) Rules, 1976 — Rule 57
High Courts22 Jan 2004Dismissed
Vimla Yadav Vs Gopal Yadav
Madhya Pradesh High Court · (2004) 2 DMC 189
Hindu Marriage Act, 1955 — Section 13(1)
High Courts21 Jan 2004Dismissed
M.P. Electricity Board and Another Vs Lachchiram
Madhya Pradesh High Court · (2004) 4 MPHT 533 : (2004) 3 MPLJ 563
Limitation Act, 1963 — Section 29, 5Workmens Compensation Act, 1923 — Section 10, 30
High Courts21 Jan 2004Allowed
Lattu Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2004) 2 MPHT 392
Evidence Act, 1872 — Section 27, 3, 32, 45, 60Penal Code, 1860 (IPC) — Section 302
High Courts21 Jan 2004Dismissed
Prem Narayan Patel Vs State of M.P. and others
Madhya Pradesh High Court · (2004) 1 MPLJ 508
High Courts21 Jan 2004
Munni Bai Vs Municipal Corporation, Jabalpur
Madhya Pradesh High Court · (2005) 1 MPLJ 164
Madhya Pradesh Civil Services (Pension) Rules, 1976 — Rule 47, 47(2)(a)
High Courts20 Jan 2004Allowed
Babukhan and others Vs State of M.P.
Madhya Pradesh High Court · (2004) 2 MPLJ 53
Penal Code, 1860 (IPC) — Section 307, 324, 34
High Courts20 Jan 2004Allowed
Devilal and Another Vs Sidhanath through L.Rs. Ramakant and Others
Madhya Pradesh High Court · (2004) 3 ACC 522 : (2004) ACJ 1515
Motor Vehicles Act, 1988 — Section 147(1)
High Courts20 Jan 2004Dismissed
Ganesh Natrajan Vs Kalpana Malhotra
Madhya Pradesh High Court · (2004) 2 DMC 89
Civil Procedure Code, 1908 (CPC) — Section 10Hindu Marriage Act, 1955 — Section 12(1)Penal Code, 1860 (IPC) — Section 120B, 34, 467, 468, 471
High Courts19 Jan 2004
Hanuman P. Mishra Vs State of M.P. and Others
Madhya Pradesh High Court · (2004) 4 MPHT 387
Madhya Pradesh Civil Services (Classification, Control and Appeal) Rules, 1966 — Rule 10, 27
High Courts19 Jan 2004Dismissed
Sandhya Vs Vijay Singh
Madhya Pradesh High Court · (2004) 2 DMC 768
Hindu Marriage Act, 1955 — Section 9
High Courts19 Jan 2004
Ramesh Chandra Sharma Vs State of M.P. and Others
Madhya Pradesh High Court · (2005) 2 MPJR 260