High Courts04 Feb 2004Dismissed
Premlal alias Prem Narayan Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2005) CriLJ 1145
Penal Code, 1860 (IPC) — Section 366, 376, 376(2)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2004
875 judgments · page 41 of 44
High Courts03 Feb 2004
Baldeo Prasad Vs State of M.P.
Madhya Pradesh High Court · (2004) 102 FLR 478 : (2004) ILR (MP) 731 : (2004) 2 MPHT 250 : (2004) 2 MPLJ 536
Madhya Pradesh Financial Code — Rule 84
High Courts03 Feb 2004
Commissioner of Income Tax Vs Kale Khan Mohammad Hanif
Madhya Pradesh High Court · (2004) 189 CTR 187 : (2004) 270 ITR 62
Income Tax Act, 1961 — Section 184, 256(2)
High Courts03 Feb 2004Dismissed
Ram Vilas Vs State of M.P.
Madhya Pradesh High Court · (2004) CriLJ 2903 : (2004) 2 MPHT 135 : (2004) 2 MPLJ 117
Criminal Procedure Code, 1973 (CrPC) — Section 374Evidence Act, 1872 — Section 156, 45, 60Penal Code, 1860 (IPC) — Section 376
High Courts03 Feb 2004Allowed
Vivek Vs Vanita
Madhya Pradesh High Court · (2004) 2 DMC 362
Hindu Marriage Act, 1955 — Section 13(1)
High Courts01 Feb 2004Dismissed
Poor Singh and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2004) CriLJ 3180 : (2004) 2 MPLJ 561
Criminal Procedure Code, 1973 (CrPC) — Section 157Penal Code, 1860 (IPC) — Section 300, 34
High Courts30 Jan 2004
Jindal Paper and Plastics Ltd. Vs Kedia Distilleries Ltd.
Madhya Pradesh High Court · (2004) 2 CompLJ 139 : (2004) 55 SCL 660
Companies Act, 1956 — Section 433, 434
High Courts30 Jan 2004Allowed
Chain Singh Jaat Vs Union of India and others
Madhya Pradesh High Court · (2004) 1 MPLJ 493
Constitution of India, 1950 — Article 226, 227
High Courts29 Jan 2004Dismissed
Gangabai Vs Hari
Madhya Pradesh High Court · (2004) 1 DMC 784 : (2004) 3 MPHT 206
Hindu Marriage Act, 1955 — Section 13
High Courts29 Jan 2004Dismissed
Shailendra Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2004) 4 MPHT 422 : (2004) 4 MPLJ 571
High Courts29 Jan 2004Dismissed
Annapurna Industries Unit-II Vs Deputy Commissioner, Commercial Taxes and Another
Madhya Pradesh High Court · (2006) 143 STC 426
Commercial Tax Act — Section 27
High Courts28 Jan 2004Allowed
Badri Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2004) CriLJ 3078 : (2004) 2 MPHT 408 : (2004) 2 MPLJ 3589
Evidence Act, 1872 — Section 154, 45, 60Penal Code, 1860 (IPC) — Section 302
High Courts28 Jan 2004Allowed
G.R.D. Profiles Ltd. Vs M.P.E.B. and Another
Madhya Pradesh High Court · (2004) 3 ARBLR 140 : (2004) 3 MPHT 34 : (2004) 2 MPJR 130 : (2004) 3 MPLJ 284
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 16
High Courts28 Jan 2004Allowed
Subham Agencies (P) Ltd. Vs M.P.E.B. and Another
Madhya Pradesh High Court · (2004) 3 ARBLR 25 : (2004) 3 MPLJ 168
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 16
High Courts28 Jan 2004
Rakesh Kumar Upadhyay Vs State of M.P. and Others
Madhya Pradesh High Court · (2004) 4 MPHT 383
Madhya Pradesh Municipality Shiksha Karmi (Recruitment and Conditions of Service) Rules, 1998 — Rule 5(7)
High Courts28 Jan 2004Allowed
Smt. Kamla Durga Solanki Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2005) 1 JLJ 47 : (2004) 2 MPHT 76 : (2004) 1 MPJR 410 : (2004) 2 MPLJ 140
Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 32, 35(4)
High Courts28 Jan 2004Allowed
Nawal Kishore Vs State of M.P.
Madhya Pradesh High Court · (2000) ILR (MP) 1464 : (2004) 1 MPHT 415 : (2004) 1 MPLJ 607
Criminal Procedure Code, 1973 (CrPC) — Section 439Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 304B, 498A
High Courts28 Jan 2004Dismissed
State of M.P. Vs Mst. Dhanno and Others
Madhya Pradesh High Court · (2004) 2 JLJ 316
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 346, 366
High Courts28 Jan 2004Allowed
Ajay Sahu and others Vs State of M.P. and others
Madhya Pradesh High Court · (2004) 1 MPLJ 446
High Courts28 Jan 2004Allowed
Subham Agencies (P) Ltd. Vs M.P.E.B. and another
Madhya Pradesh High Court · (2004) 3 MPLJ 168
Arbitration and Conciliation Act, 1996 — Section 11(6), 16