High Courts12 Jan 2004Dismissed
Sarafraj Vs State of M.P.
Madhya Pradesh High Court · (2004) 3 MPHT 122
Evidence Act, 1872 — Section 60, 8Penal Code, 1860 (IPC) — Section 300, 302, 34
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2004
875 judgments · page 44 of 44
High Courts12 Jan 2004Allowed
United Bank of India Vs Suman Enterprises and Another
Madhya Pradesh High Court · (2004) 3 MPHT 231 : (2004) 2 MPLJ 206
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Limitation Act, 1963 — Section 18
High Courts12 Jan 2004
Babulal Vs Dinesh Kumar and Others
Madhya Pradesh High Court · (2005) 3 ACC 319
High Courts11 Jan 2004Allowed
M.P. State Ware Housing Corporation and Others Vs Lalchand Wadwani
Madhya Pradesh High Court · (2005) 2 MPHT 291
Madhya Pradesh Madhyastham Adhikaran Adhiniyam, 1983 — Section 19, 7B, 7B(1)
High Courts08 Jan 2004Allowed
Turkhiya Chemicals Vs Upayaket Wanijykar
Madhya Pradesh High Court · (2008) 11 VST 45
Constitution of India, 1950 — Article 226, 227
High Courts08 Jan 2004
Yadav Rao Bhelkar Vs State of M.P. and Others
Madhya Pradesh High Court · (2004) 2 MPHT 237 : (2004) 4 MPLJ 30
Constitution of India, 1950 — Article 311Madhya Pradesh Civil Services (Pension) Rules, 1976 — Rule 42(1)Madhya Pradesh Fundamental Rules — Rule 56(2)
High Courts07 Jan 2004Dismissed
Uma Mittal Vs Arvind Mittal
Madhya Pradesh High Court · (2004) 2 DMC 43
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Hindu Marriage Act, 1955 — Section 13(1), 9
High Courts07 Jan 2004
Commissioner of Income Tax Vs Maya Spinners Ltd.
Madhya Pradesh High Court · (2004) 189 CTR 485 : (2005) 144 TAXMAN 470
Income Tax Act, 1961 — Section 260A, 263
High Courts07 Jan 2004Dismissed
Rajeev Mishra Vs State of M.P. and others
Madhya Pradesh High Court · (2004) 2 MPLJ 160
High Courts06 Jan 2004Allowed
Savitri and Others Vs Mallu Singh and Another
Madhya Pradesh High Court · (2004) ACJ 1344
Motor Vehicles Act, 1988 — Section 147(1)
High Courts06 Jan 2004Dismissed
Commissioner of Income Tax Vs SPK Steels (P) Ltd.
Madhya Pradesh High Court · (2004) 189 CTR 255 : (2004) 270 ITR 156
Income Tax Act, 1961 — Section 260A, 271(1), 73
High Courts06 Jan 2004Dismissed
Smt. Godavari Bai Vs Pandit and Others
Madhya Pradesh High Court · (2004) ILR (MP) 165 : (2005) 1 MPHT 184 : (2004) 1 MPLJ 502
Specific Relief Act, 1963 — Section 16
High Courts05 Jan 2004Allowed
Arbind Kumar Pandey Vs M.P. State Agriculture Marketing Board and Another
Madhya Pradesh High Court · (2004) ILR (MP) 142 : (2004) 2 MPHT 45
Madhya Pradesh Krishi Upaj Mandi Adhiniyam, 1972 — Section 55(1)
High Courts05 Jan 2004Dismissed
Commissioner of Income Tax Vs Indore Paraspar Sahakari Bank
Madhya Pradesh High Court · (2004) 189 CTR 486
Income Tax Act, 1961 — Section 260A
High Courts05 Jan 2004Dismissed
Idla Vs State of M.P.
Madhya Pradesh High Court · (2004) 1 MPLJ 438
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 307