High Courts26 Apr 2004Dismissed
Commissioner of Income Tax Vs Skyline Auto Products P. Ltd.
Madhya Pradesh High Court · (2005) 193 CTR 72 : (2004) 271 ITR 335 : (2005) 142 TAXMAN 558
Income Tax Act, 1961 — Section 271(1)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2004
875 judgments · page 30 of 44
High Courts26 Apr 2004
Shreejee Chitra Mandir Vs Commissioner of Income Tax
Madhya Pradesh High Court · (2004) 190 CTR 139 : (2004) 269 ITR 55 : (2004) 140 TAXMAN 249
Income Tax Act, 1961 — Section 254(1), 4
High Courts26 Apr 2004Dismissed
Commissioner of Income Tax Vs Vijay Kumar Rajendra Kumar and Co.
Madhya Pradesh High Court · (2004) 189 CTR 487 : (2004) 269 ITR 382
Income Tax Act, 1961 — Section 260A
High Courts26 Apr 2004Allowed
State of M.P. Vs Shyamsunder and Others
Madhya Pradesh High Court · (2004) 2 DMC 617 : (2005) 2 MPHT 64
Criminal Procedure Code, 1973 (CrPC) — Section 378Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 323, 324, 34, 498A
High Courts26 Apr 2004
Rahul Banerjee and Others Vs State of M.P.
Madhya Pradesh High Court · (2005) 1 MPHT 58 : (2004) 4 MPLJ 359
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228Penal Code, 1860 (IPC) — Section 121, 121A
High Courts26 Apr 2004
Jugal Kishore Vs State of M.P. and Others
Madhya Pradesh High Court · (2004) 4 MPHT 467 : (2005) 1 MPLJ 176
Madhya Pradesh Land Revenue Code, 1959 — Section 178, 52
High Courts23 Apr 2004Dismissed
Rajendra Vs State of M.P.
Madhya Pradesh High Court · (2005) 1 MPLJ 445
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 323, 376, 506
High Courts23 Apr 2004Dismissed
Fatima Bai Vs Shaker Ali and Others
Madhya Pradesh High Court · (2005) 1 MPLJ 68
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(e)
High Courts23 Apr 2004
Ram Vinod Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (2004) 4 MPHT 426
High Courts23 Apr 2004Dismissed
Sadhu Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2005) 3 ARBLR 150 : (2009) ILR (MP) 1137 : (2005) 1 MPLJ 132
Madhya Pradesh Madhyastham Adhikaran Adhiniyam, 1983 — Section 19
High Courts22 Apr 2004Allowed
Kasturi Bai Vs Sub-Divisional Officer, P.W.D., Sub-Division and Others
Madhya Pradesh High Court · (2005) 1 LLJ 254
Payment of Gratuity Act, 1972 — Section 7(3A)
High Courts22 Apr 2004Dismissed
Shankar Lal Soni Vs State of M.P. and Others
Madhya Pradesh High Court · (2004) 3 MPHT 450
Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 302, 34
High Courts22 Apr 2004
Trilokinath Agrawal Vs Smt. Sheelarani and others
Madhya Pradesh High Court · (2004) 4 MPLJ 25
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 152Suits Valuation Act, 1887 — Section 8
High Courts21 Apr 2004Dismissed
Commissioner of Income Tax Vs Simran Farms Ltd.
Madhya Pradesh High Court · (2004) 189 CTR 190
Income Tax Act, 1961 — Section 260A
High Courts21 Apr 2004
Ku. Hema and Others Vs Surjeet Singh and Others
Madhya Pradesh High Court · (2004) 3 ACC 222
Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
High Courts20 Apr 2004Dismissed
United India Insurance Co. Ltd. Vs Begumbai and Others
Madhya Pradesh High Court · (2005) 2 ACC 757 : (2006) ACJ 1964
Motor Vehicles Act, 1988 — Section 170, 173
High Courts20 Apr 2004
Paramjit Kaur and Another Vs Murarilal Shankya and Others
Madhya Pradesh High Court · (2005) 1 ACC 184 : (2005) ACJ 401
Motor Vehicles Act, 1988 — Section 165(1), 166
High Courts20 Apr 2004
Vallabh Das Gupta and Others Vs Smt. Geeta Bai
Madhya Pradesh High Court · (2004) 3 MPHT 89 : (2004) 2 MPJR 189 : (2004) 3 MPLJ 37
Civil Procedure Code, 1908 (CPC) — Section 89, 89(1)Court Fees Act, 1870 — Section 16, 1B, 35
High Courts20 Apr 2004Allowed
Anita Singh Vs State of M.P.
Madhya Pradesh High Court · (2005) 2 MPJR 51
Penal Code, 1860 (IPC) — Section 201
High Courts20 Apr 2004
Yogesh Mehta Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (2004) 3 ACC 735