High Courts30 Apr 2004
Ladha Traders Vs Commissioner of Income Tax
Madhya Pradesh High Court · (2004) 191 CTR 48 : (2004) 269 ITR 183 : (2004) 140 TAXMAN 104
Income Tax Act, 1961 — Section 145
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2004
875 judgments · page 29 of 44
High Courts30 Apr 2004
Babulal Agrawal Vs Commissioner of Income Tax
Madhya Pradesh High Court · (2005) 194 CTR 369 : (2005) 272 ITR 454 : (2004) 4 MPLJ 513
Income Tax Act, 1961 — Section 32, 43(3)
High Courts30 Apr 2004Allowed
M.S. Sandhu (Prof.) and Another Vs State of M.P. and Others
Madhya Pradesh High Court · (2005) 1 MPLJ 381
Madhya Pradesh Ashaskiya Shikshan Sanstha Anudan Ka Pradaya Adhiniyam, 1978 — Section 6
High Courts29 Apr 2004Dismissed
Nanchi Bai Vs State of M.P. and Others
Madhya Pradesh High Court · (2005) 1 MPLJ 200
Madhya Pradesh Panchayat (Gram Panchayat Ke Sarpanch Tatha Up-Sarpanch, Janpad Panchayat Tatha Zila Panchayat Ke Adhyaksha Tatha Upadhyaksha Ke Virudh Avishwas Prastav) Niyam, 1994 — Rule 3
High Courts29 Apr 2004Dismissed
Arvind Kumar Nitin Kumari Memorial Trust Vs Nimad Vanita Wishwa Khandwa
Madhya Pradesh High Court · (2005) 2 MPHT 56 : (2004) 2 MPJR 176 : (2004) 4 MPLJ 333
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts29 Apr 2004Dismissed
Commissioner of Wealth Tax Vs Yeshwant Singh Utam Singh Bais
Madhya Pradesh High Court · (2004) 191 CTR 154
Wealth Tax Act, 1957 — Section 27(3)Wealth Tax Rules, 1957 — Rule 1BB
High Courts29 Apr 2004
Central Bureau of Narcotics Vs Devi Singh
Madhya Pradesh High Court · (2004) 3 MPHT 398 : (2004) 4 MPLJ 256 : (2005) 1 RCR(Criminal) 130
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 37, 67
High Courts29 Apr 2004Dismissed
Mahendra Kumar Rajoria Vs Union of India and others
Madhya Pradesh High Court · (2004) 3 MPLJ 403
High Courts29 Apr 2004Dismissed
Commissioner of Wealth Tax Vs Yeshwant Singh Utam Singh Bias
Madhya Pradesh High Court · (2004) 140 TAXMAN 303
Wealth Tax Act, 1957 — Section 27(1), 27(3)
High Courts29 Apr 2004Allowed
Smt. Kunda Manolkar and Others Vs Jagdish Khandelwal and Another
Madhya Pradesh High Court · (2005) 1 JLJ 180 : (2004) 4 MPHT 9 : (2004) 1 MPJR 497 : (2004) 2 MPLJ 457
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Madhya Pradesh Prakoshtha Swamitva Adhiniyam, 1976 — Section 16, 16(2), 2Madhya Pradesh Vikas Rules, 1984 — Rule 73
High Courts28 Apr 2004
Pratibha Vs State of M.P. and others
Madhya Pradesh High Court · (2004) 3 MPLJ 465
High Courts28 Apr 2004Dismissed
B.V. Chiplunkar Vs Commissioner of Income Tax
Madhya Pradesh High Court · (2004) 191 CTR 496
Income Tax Act, 1961 — Section 256(2)
High Courts28 Apr 2004Dismissed
State Bank of Indore Vs Commissioner of Income Tax
Madhya Pradesh High Court · (2004) 190 CTR 149 : (2004) 269 ITR 459
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts28 Apr 2004Dismissed
Nepa Limited Vs Sardar Santosh Singh Ajmani and Others
Madhya Pradesh High Court · (2004) 3 MPHT 328 : (2004) 3 MPLJ 371 : (2005) 59 SCL 570
Arbitration and Conciliation Act, 1996 — Section 37(1)Sick Industrial Companies (Special Provisions) Act, 1985 — Section 16, 17, 22
High Courts28 Apr 2004Dismissed
Parmeshwari Vallabh Sharma (D) through LRs. Vs Begam Suraiya Rasheed and Others
Madhya Pradesh High Court · (2004) 2 JLJ 311
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts28 Apr 2004Dismissed
Smt. Margret and Others Vs Suman Bai
Madhya Pradesh High Court · (2004) 3 MPHT 279
Christian Marriage Act, 1872 — Section 4, 5Evidence Act, 1872 — Section 114Succession Act, 1925 — Section 372
High Courts27 Apr 2004Dismissed
Commissioner of Income Tax Vs Ashok Kumar Jain
Madhya Pradesh High Court · (2004) 190 CTR 143 : (2005) 272 ITR 385
Income Tax Act, 1961 — Section 158BC, 260A
High Courts27 Apr 2004Allowed
Santosh Vishwakarma and Another Vs State of M.P. (Now Chhattisgarh)
Madhya Pradesh High Court · (2004) 04 MP CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 306, 34
High Courts27 Apr 2004
Nanda Bai Vs Jagdish and Another
Madhya Pradesh High Court · (2005) 1 ACC 80
Motor Vehicles Act, 1988 — Section 173
High Courts26 Apr 2004
Gita Bai and Others Vs Shahid Khan and Others
Madhya Pradesh High Court · (2005) 1 ACC 256