High Courts08 May 2004Allowed
Suhas Shrivastava and others Vs Mst. Gyaso and others
Madhya Pradesh High Court · (2004) 2 MPJR 125 : (2004) 3 MPLJ 47
Limitation Act, 1963 — Section 3(1)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2004
875 judgments · page 28 of 44
High Courts07 May 2004
Ramesh Kumar Nigam Vs State of M.P. and Another
Madhya Pradesh High Court · (2005) 2 MPHT 47 : (2004) 3 MPLJ 418
Madhya Pradesh Civil Services (Classification, Control and Appeal) Rules, 1966 — Rule 10, 14, 9Madhya Pradesh Civil Services (Pension) Rules, 1976 — Rule 9
High Courts07 May 2004
Smt. Urmila and Others Vs Bhogiram
Madhya Pradesh High Court · (2004) 3 MPHT 292 : (2004) 2 MPJR 82 : (2004) 3 MPLJ 289
Registration Act, 1908 — Section 17, 49Specific Relief Act, 1963 — Section 38
High Courts07 May 2004Allowed
Vishnu Sharan and Others Vs Ajuddhibai and Others
Madhya Pradesh High Court · AIR 2004 MP 250 : (2004) 3 MPHT 193 : (2004) 2 MPJR 201 : (2004) 3 MPLJ 25
Evidence Act, 1872 — Section 102, 103Madhya Pradesh Land Revenue Code, 1959 — Section 117, 158
High Courts07 May 2004Dismissed
Abdul Rashid Khan and Others Vs Mahila Kamla and Another
Madhya Pradesh High Court · (2004) 3 MPHT 402 : (2004) 3 MPLJ 91
Madhya Pradesh Land Revenue Code, 1959 — Section 158, 185
High Courts07 May 2004Allowed
Gyan Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2004) 3 MPHT 93 : (2004) 2 MPJR 56 : (2004) 3 MPLJ 61
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh Ceiling on Agricultural Holdings Act, 1960 — Section 11(5)
High Courts07 May 2004Dismissed
New India Assurance Company Limited Vs Smt. Rekha and Others
Madhya Pradesh High Court · (2004) 3 MPHT 283 : (2004) 3 MPLJ 291
Motor Vehicles Act, 1988 — Section 10, 173, 2(10), 2(15), 2(21)
High Courts07 May 2004Dismissed
Girdhari Lal Gaur and others Vs Municipal Corporation and others
Madhya Pradesh High Court · (2004) 3 MPLJ 552
Constitution of India, 1950 — Article 226
High Courts06 May 2004Dismissed
Commissioner of Income Tax Vs Chunni Lal Premraj and Co.
Madhya Pradesh High Court · (2005) 272 ITR 578
Income Tax Act, 1961 — Section 256, 69
High Courts06 May 2004Dismissed
Commissioner of Income Tax Vs Ajay Kumar Shankar Lal Agrawal
Madhya Pradesh High Court · (2004) 269 ITR 385 : (2004) 140 TAXMAN 623
Income Tax Act, 1961 — Section 256, 271(1)
High Courts06 May 2004Dismissed
Commissioner of Sales Tax Vs Hukumchand Mills
Madhya Pradesh High Court · (2004) 3 MPHT 22 : (2004) 2 MPLJ 492 : (2005) 139 STC 1
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1Madhya Pradesh General Sales Tax Act, 1958 — Section 44
High Courts06 May 2004Dismissed
Shaligram Vs Nagar Palika
Madhya Pradesh High Court · (2004) 3 MPHT 185 : (2004) 2 MPJR 170 : (2004) 3 MPLJ 29
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 41 Rule 13, Order 41 Rule 3A, Order 41 Rule 3A(1), Order 41 Rule 3A(2)Constitution of India, 1950 — Article 226, 227Limitation Act, 1963 — Section 5
High Courts06 May 2004Allowed
Nand Kishore Vs Chief Officer, Nagar Palika
Madhya Pradesh High Court · (2004) 102 FLR 921 : (2004) 3 LLJ 938
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts06 May 2004Dismissed
General Secretary, M.P. Bijli Karmchari Mahasangh Vs Secretary, M.P. Electricity Board and Others
Madhya Pradesh High Court · (2005) 2 MPHT 81 : (2004) 3 MPLJ 129
Madhya Pradesh Industrial Relations Act, 1960 — Section 33, 34, 61
High Courts06 May 2004Dismissed
Commissioner of Income Tax Vs Indore Body Builders
Madhya Pradesh High Court · (2005) 275 ITR 59
Income Tax Act, 1961 — Section 185, 186, 187, 256(1), 256(2)
High Courts06 May 2004
Kriparam Vs State of M.P.
Madhya Pradesh High Court · (2005) CriLJ 746 : (2004) 4 MPHT 18 : (2004) 2 MPJR 68 : (2004) 3 MPLJ 33
Penal Code, 1860 (IPC) — Section 363, 366, 376, 376(1), 376(2)
High Courts05 May 2004
Commissioner of Wealth-tax Vs Smt. Gayatri Devi
Madhya Pradesh High Court · (2004) 192 CTR 421 : (2004) 270 ITR 60 : (2004) 140 TAXMAN 620
High Courts04 May 2004Dismissed
Dhaula and Others Vs Muzammil Hussain and Others
Madhya Pradesh High Court · (2004) 3 MPHT 308
Limitation Act, 1963 — Article 136
High Courts04 May 2004Allowed
Ashok Kumar Tiwari Vs State of M.P. and others
Madhya Pradesh High Court · (2004) 4 MPLJ 49
Nishakta Vyakti (Saman Avsar, Adhikar Sanrakshan aur Poorna Bhaagidaari) Adhiniyam, 1995 — Section 63
High Courts30 Apr 2004Dismissed
Bank of Baroda Vs Shiv Prasad and Others
Madhya Pradesh High Court · (2004) 2 MPJR 20
Civil Procedure Code, 1908 (CPC) — Section 96Limitation Act, 1963 — Section 18