High Courts12 Oct 2004Dismissed
Vimal Kumar Vs Deshdiwaker and Another
Madhya Pradesh High Court · AIR 2005 MP 37 : (2004) 4 MPLJ 289
Civil Procedure Code, 1908 (CPC) — Section 100
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2004
875 judgments · page 10 of 44
High Courts12 Oct 2004
State of Madhya Pradesh Vs Dr. P.K. Jain and Others
Madhya Pradesh High Court · (2005) CriLJ 877
Penal Code, 1860 (IPC) — Section 120B, 176, 317, 372, 373
High Courts12 Oct 2004
Faiz Mohd. Faiz Vs State of M.P. and Others
Madhya Pradesh High Court · (2004) 4 MPHT 393 : (2005) 1 MPJR 67
Constitution of India, 1950 — Article 227Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 40
High Courts11 Oct 2004Dismissed
Smt. Padma and Others Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2004) ILR (MP) 1025 : (2005) 3 MPHT 198
Constitution of India, 1950 — Article 14, 19, 19(1)Stamp Act, 1899 — Article 33, 35, 9
High Courts11 Oct 2004
State Bank of Indore Vs Commissioner of Income Tax
Madhya Pradesh High Court · (2005) 144 TAXMAN 72
Income Tax Act, 1961 — Section 256, 56, 57, 80M
High Courts11 Oct 2004Dismissed
Hamid Khan Vs Sher Khan
Madhya Pradesh High Court · (2004) 4 MPLJ 253
Transfer of Property Act, 1882 — Section 123, 129
High Courts11 Oct 2004Allowed
Bablu @ Abdul Akhtar and another Vs State of M.P.
Madhya Pradesh High Court · (2004) 4 MPLJ 242 : (2005) 1 RCR(Criminal) 211
Penal Code, 1860 (IPC) — Section 366, 376(2)(g)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(ii)(v)
High Courts11 Oct 2004Dismissed
M.P. State Electricity Board and Others Vs Mangalam Petro Chemicals
Madhya Pradesh High Court · (2005) ILR (MP) 412 : (2005) 3 MPHT 245
Arbitration Act, 1940 — Section 14, 30, 39(1)
High Courts08 Oct 2004Dismissed
Girish Nath Vs Union of India and Others
Madhya Pradesh High Court · (2005) 1 MPLJ 233
Fundamental Rules — Rule 56(m)
High Courts08 Oct 2004Dismissed
Milan Supari Stores Vs Commissioner of Commercial Tax and Others
Madhya Pradesh High Court · (2005) 1 MPLJ 98 : (2006) 146 STC 360
Madhya Pradesh Commercial Tax Act, 1994 — Section 27, 27(8), 27(9)Madhya Pradesh Commercial Tax Rules, 1995 — Rule 86Madhya Pradesh General Sales Tax Act, 1958 — Section 18(8), 19(1), 29D, 44(1), 52
High Courts07 Oct 2004
Babu Singh and Another Vs Central Provident Fund Commissioner and Others Narayan Prasad Vs Regional Provident Fund Commissioner and Others
Madhya Pradesh High Court · (2005) 104 FLR 1047 : (2005) 2 MPHT 1 : (2005) 1 MPLJ 340
High Courts07 Oct 2004Dismissed
Govind Vs State of M.P.
Madhya Pradesh High Court · (2005) CriLJ 1244 : (2005) 1 MPJR 376 : (2005) 1 MPLJ 549
Penal Code, 1860 (IPC) — Section 147, 148, 149, 294, 302
High Courts07 Oct 2004Dismissed
Savitri Vs Chandrakala and Others
Madhya Pradesh High Court · (2005) 1 MPHT 237 : (2005) 1 MPLJ 455
Succession Act, 1925 — Section 371, 372, 384
High Courts07 Oct 2004Dismissed
State of M. P. Vs Brij and Others
Madhya Pradesh High Court · (2004) 10 MP CK 0009
Penal Code, 1860 (IPC) — Section 294, 302
High Courts07 Oct 2004Allowed
Narayan Prasad Vs State of M.P.
Madhya Pradesh High Court · (2005) 1 MPJR 458
Employees Pension Scheme, 1971 — Paragraph 18
High Courts06 Oct 2004Allowed
M.P. Cancer Chikitsa Evam Sewa Samiti and Another Vs Sanjeev Saxena
Madhya Pradesh High Court · (2004) ILR (MP) 1088 : (2004) 4 MPHT 438 : (2004) 4 MPLJ 267
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1, Order 29 Rule 2, Order 29 Rule 2(2), Order 29 Rule 3
High Courts06 Oct 2004Dismissed
Commissioner of Income Tax Vs Sheo Kumar Ramprasad Country Liquor Contractor and Co.
Madhya Pradesh High Court · (2005) 273 ITR 505
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts06 Oct 2004
Nagma and Others Vs Dilip Kumar and Another
Madhya Pradesh High Court · (2006) ACJ 1467
Motor Vehicles Act, 1988 — Section 140, 163A, 173
High Courts06 Oct 2004
Commissioner of Income Tax Vs Sheo Kumar . Ramprasad Country Liquor Contractor and Co.
Madhya Pradesh High Court · (2005) 144 TAXMAN 638
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts06 Oct 2004Dismissed
Agrawal Public School Vs Commercial Tax Officer and Others
Madhya Pradesh High Court · (2008) 11 VST 575