High Courts05 Oct 2004
Commissioner of Income Tax Vs Vippy Solvex Products (P) Ltd.
Madhya Pradesh High Court · (2005) 144 TAXMAN 185
Income Tax Act, 1961 — Section 256(1), 256(2)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2004
875 judgments · page 11 of 44
High Courts05 Oct 2004Allowed
Vishnu Vs State of M.P. and Others
Madhya Pradesh High Court · (2005) 2 ESC 1406 : (2005) 105 FLR 675
Madhya Pradesh Civil Services (Pension) (Amendment) Rules, 1978 — Rule 9(2)Madhya Pradesh Civil Services (Pension) Rules, 1976 — Rule 9(2)
High Courts05 Oct 2004
Commissioner of Income Tax Vs Vippy Solvex Products P. Ltd.
Madhya Pradesh High Court · (2005) 273 ITR 375
Finance Act, 1974 — Section 16Income Tax Act, 1961 — Section 256, 256(1), 33, 33(5)
High Courts04 Oct 2004
Commissioner of Income Tax Vs Chirag Ingots (P) Ltd.
Madhya Pradesh High Court · (2005) 142 TAXMAN 427
Income Tax Act, 1961 — Section 271
High Courts04 Oct 2004
Commissioner of Income Tax Vs Vijay Kumar Rajendra Kumar and Co.
Madhya Pradesh High Court · (2005) 193 CTR 245 : (2004) 271 ITR 337 : (2005) 142 TAXMAN 21
Income Tax Act, 1961 — Section 142(2A), 153
High Courts04 Oct 2004
Commissioner of Income Tax Vs Mahavir Drilling Co.
Madhya Pradesh High Court · (2005) 273 ITR 201
Income Tax Act, 1961 — Section 154
High Courts04 Oct 2004Dismissed
Commissioner of Income Tax Vs Chirag Ingots P. Ltd.
Madhya Pradesh High Court · (2005) 197 CTR 335 : (2005) 275 ITR 310
Income Tax Act, 1961 — Section 256(1), 256(2), 271(1)
High Courts04 Oct 2004
Navneet Vs Commissioner of Income Tax
Madhya Pradesh High Court · (2005) 142 TAXMAN 483
Income Tax Act, 1961 — Section 271
High Courts01 Oct 2004
Chandan Singh Raghuvanshi Vs Rameshwari Bai and Others
Madhya Pradesh High Court · (2006) ACJ 1974
Motor Vehicles Act, 1988 — Section 147
High Courts30 Sept 2004Dismissed
Narendra Birthre Vs Hariballabh Shukla
Madhya Pradesh High Court · (2004) 4 MPHT 524 : (2004) 4 MPLJ 437
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 9Representation of the People Act, 1951 — Section 81, 82, 86(1)
High Courts29 Sept 2004
Commissioner of Income Tax Vs Shantilal Chhajed
Madhya Pradesh High Court · (2005) 142 TAXMAN 398
Income Tax Act, 1961 — Section 256(1)
High Courts29 Sept 2004Allowed
Chainmal Vs Rani Bai
Madhya Pradesh High Court · (2004) 4 MPHT 319 : (2004) 4 MPLJ 354
Civil Procedure Code, 1908 (CPC) — Section 115Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23A, 23E
High Courts28 Sept 2004Dismissed
Manish Maheshwari Vs Income Tax Appellate Tribunal
Madhya Pradesh High Court · (2005) 196 CTR 293 : (2007) 289 ITR 324 : (2006) 153 TAXMAN 318
Income Tax Act, 1961 — Section 132, 132A, 143, 158BC, 158BD
High Courts28 Sept 2004Dismissed
Income Tax Officer Vs Phul Chand Kachur Lal
Madhya Pradesh High Court · (2005) 143 TAXMAN 229
Income Tax Act, 1961 — Section 4, 5
High Courts28 Sept 2004
Premier Proteins Ltd. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (2005) 193 CTR 37
Income Tax Act, 1961 — Section 40, 40A
High Courts28 Sept 2004Dismissed
Premier Proteins Ltd. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (2005) 193 CTR 37
Income Tax Act, 1961 — Section 256(2), 40A(2)
High Courts28 Sept 2004Dismissed
Smt. Dhudo Bai Vs Bajirao and Another
Madhya Pradesh High Court · (2004) 4 MPHT 235 : (2004) 4 MPLJ 364
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh Land Revenue Code, 1959 — Section 250, 257(X)
High Courts28 Sept 2004
Commissioner of Income Tax Vs Thakur Das Aidasani
Madhya Pradesh High Court · (2005) 193 CTR 315 : (2005) 274 ITR 605 : (2005) 145 TAXMAN 96
Income Tax Act, 1961 — Section 147, 148, 256
High Courts28 Sept 2004Dismissed
Shashikant Choudhary Vs State of M.P.
Madhya Pradesh High Court · (2005) 1 MPHT 245 : (2004) 4 MPLJ 498 : (2005) 1 RCR(Criminal) 436
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 49
High Courts28 Sept 2004Allowed
Smt. Koushalya Bai and Others Vs Radha and Another
Madhya Pradesh High Court · (2005) 1 MPHT 47 : (2004) 4 MPLJ 317
Evidence Act, 1872 — Section 76, 77, 79Limitation Act, 1963 — Article 65, 27