High Courts03 Nov 2004Dismissed
Wealth Tax Officer Vs Harshvardhan Sethi (HUF)
Madhya Pradesh High Court · (2005) 277 ITR 51
Wealth Tax Act, 1957 — Section 27A
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2004
875 judgments · page 8 of 44
High Courts02 Nov 2004Dismissed
United India Insurance Company Ltd. Vs Smt. Mamta Gupta and others
Madhya Pradesh High Court · (2005) 2 MPLJ 165
Motor Vehicles Act, 1988 — Section 173
High Courts02 Nov 2004Dismissed
Commissioner of Income Tax Vs Prakash Chandra Basant Kumar
Madhya Pradesh High Court · (2005) 276 ITR 664
Income Tax Act, 1961 — Section 260A, 260A(4), 80HH, 80I
High Courts02 Nov 2004
Commissioner of Income Tax Vs Prakashchandra Basant Kumar
Madhya Pradesh High Court · (2005) 144 TAXMAN 541
Income Tax Act, 1961 — Section 260A, 80HH, 80I
High Courts02 Nov 2004Allowed
Ashok Kol Vs State of M.P.
Madhya Pradesh High Court · (2004) 4 MPHT 464 : (2005) 1 MPLJ 35 : (2005) 1 RCR(Criminal) 898
Penal Code, 1860 (IPC) — Section 354
High Courts02 Nov 2004
Harkatwat and Co. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (2005) 197 CTR 686 : (2005) 273 ITR 84 : (2005) 147 TAXMAN 552
Income Tax (Appellate Tribunal) Rules, 1963 — Rule 11Income Tax Act, 1961 — Section 271(1)
High Courts02 Nov 2004Dismissed
Smt. Maya Bai and Another Vs Bhajan Lal and Others
Madhya Pradesh High Court · (2004) ILR (MP) 1181 : (2005) 2 MPHT 318 : (2005) 2 MPLJ 37
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 294, 307, 34
High Courts01 Nov 2004
Commissioner of Income Tax Vs Abhishek Cineco (P) Ltd.
Madhya Pradesh High Court · (2005) 144 TAXMAN 358
Income Tax Act, 1961 — Section 256(1)
High Courts01 Nov 2004Dismissed
Dr. (Mrs.) Geeta Reinboth Vs Mrs. J. Clairs Brohier through L.Rs. Mrs. Chery Brohier Gosens and Others
Madhya Pradesh High Court · (2005) ILR (MP) 428 : (2005) 1 MPLJ 122 : (2005) 1 RCR(Civil) 619 : (2005) 1 RCR(Criminal) 739 : (2005) 63 SCL 411
Civil Procedure Code, 1908 (CPC) — Section 96Foreign Exchange Regulation Act, 1973 — Section 11F, 13, 18(1), 18A, 19(1)Transfer of Property Act, 1882 — Section 54
High Courts01 Nov 2004
Commissioner of Income Tax Vs Abhishek Cineco Pvt. Ltd.
Madhya Pradesh High Court · (2005) 275 ITR 280
Incentative Planning for Construction of New Cinema Houses in Madhya Pradesh Rules, 1982 — Rule 7, 8Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts01 Nov 2004
Vippy Solvex Products Ltd. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (2005) 144 TAXMAN 13
Income Tax Act, 1961 — Section 2, 5, 60, 61, 62
High Courts01 Nov 2004Allowed
State of M.P. Vs Shriniwas Sharma and another
Madhya Pradesh High Court · (2005) 2 MPLJ 155
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Land Revenue Code, 1959 — Section 240, 241, 253
High Courts29 Oct 2004Dismissed
Commissioner of Income Tax Vs Makal Suta Cotton Co. P. Ltd.
Madhya Pradesh High Court · (2005) 198 CTR 675 : (2005) 275 ITR 54 : (2006) 153 TAXMAN 590
Income Tax Act, 1961 — Section 142(1), 143(2), 144A, 260A, 263
High Courts29 Oct 2004Dismissed
Gudda alias Brajmohan Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2005) 1 MPHT 108 : (2005) 1 MPLJ 585
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 376, 376(2)
High Courts29 Oct 2004Dismissed
Smt. Sushila Singh Vs Mawasi and Others
Madhya Pradesh High Court · (2004) 4 MPHT 489 : (2005) 1 MPLJ 543
Limitation Act, 1963 — Article 65Madhya Pradesh Land Revenue Code, 1959 — Section 190
High Courts29 Oct 2004Dismissed
Jagdish Prasad Tripathi Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2004) ILR (MP) 1119 : (2005) 1 JLJ 420 : (2004) 4 MPHT 355 : (2005) 1 MPJR 47 : (2004) 4 MPLJ 564
Constitution of India, 1950 — Article 226
High Courts29 Oct 2004Dismissed
Mrs. Rajlaxmi Chandrawat Vs The Board of Secondary Education and Another
Madhya Pradesh High Court · (2005) 105 FLR 94 : (2005) 1 MPHT 257 : (2005) 1 MPLJ 152
Madhya Pradesh Board of Secondary Education Regulations, 1965 — Regulation 150
High Courts29 Oct 2004Dismissed
Laxmi Narayan Hayaran Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (2005) 105 FLR 861 : (2004) ILR (MP) 1012 : (2005) 1 JLJ 125 : (2005) 3 LLJ 212 : (2004) 4 MPHT 343 : (2004) 4 MPLJ 555
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 19Madhya Pradesh Civil Services (Classification, Control and Appeal) Rules, 1966 — Rule 19(i)Prevention of Corruption Act, 1988 — Section 13(1), 7
High Courts29 Oct 2004
Vijay Krishna Neema Vs Central Bank of India and Others
Madhya Pradesh High Court · (2005) 105 FLR 856 : (2005) 2 LLJ 710 : (2005) 1 MPHT 291 : (2005) 1 MPJR 579 : (2005) 1 MPLJ 112
Constitution of India, 1950 — Article 226
High Courts29 Oct 2004
Smt. Sushila Bhadoriya and Others Vs M.P. State Road Transport Corporation and Another
Madhya Pradesh High Court · (2005) 4 ACC 603 : (2005) 3 ACC 31 : (2005) ACJ 831 : (2005) 1 JLJ 15 : (2005) 1 MPHT 486 : (2005) 1 MPLJ 372
Motor Vehicles Act, 1988 — Section 166, 168