High Courts26 Mar 2003
Madhukar Talmale Vs State of M.P. and Others
Madhya Pradesh High Court · (2003) 4 MPLJ 282
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2003
1,036 judgments · page 36 of 52
High Courts26 Mar 2003Allowed
Patiram Chandel Vs The State of M.P. and Others
Madhya Pradesh High Court · AIR 2004 MP 122 : (2003) 4 MPLJ 424
Madhya Pradesh Forest Act, 1927 — Section 80A
High Courts26 Mar 2003Dismissed
Raj Homes Pvt. Ltd. Vs State of M.P. and Another
Madhya Pradesh High Court · (2004) 1 LLJ 690 : (2003) 4 MPLJ 458 : (2003) 2 MPLJ 572
Child Labour (Prohibition and Regulation) Act, 1986 — Section 14(1), 14(3), 3
High Courts26 Mar 2003Dismissed
Smt. Urmila Patel and Others Vs Ravindra Patel and Others
Madhya Pradesh High Court · (2003) 2 MPHT 308
Madhya Pradesh Public Trust Act, 1951 — Section 32
High Courts26 Mar 2003Dismissed
Charan Singh and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2003) 3 MPLJ 258
Land Acquisition Act, 1894 — Section 11A, 4, 48(1), 6
High Courts26 Mar 2003Dismissed
Mahakaushal Clinical Pathologists and Diagnosticians Association, Jabalpur Vs State of M. P. and Others
Madhya Pradesh High Court · (2003) 3 MPLJ 316
Madhya Pradesh Ayurvigyan Parishad Adhiniyam, 1987 — Section 13, 24
High Courts26 Mar 2003
Colonal Prakash Vs State
Madhya Pradesh High Court · (2003) 6 CriminalCC 339
Criminal Procedure Code, 1973 (CrPC) — Section 438Drugs and Magic Remedies (Objectionable Advertisements) Act, 1954 — Section 3, 5Penal Code, 1860 (IPC) — Section 420
High Courts26 Mar 2003Allowed
Harsh Malik Vs Munna Burman and Others
Madhya Pradesh High Court · (2005) ACJ 71
Motor Vehicles Act, 1988 — Section 140, 149(2), 166, 167Workmens Compensation Act, 1923 — Section 3(5)
High Courts25 Mar 2003
Sunita (Smt.) Vs Priya Kumar
Madhya Pradesh High Court · (2003) 2 JLJ 399
Hindu Marriage Act, 1955 — Section 13(1), 28
High Courts25 Mar 2003
Vijay Kumar Gupta Vs B.G. Khosale and Others
Madhya Pradesh High Court · (2006) 1 ACC 192
High Courts25 Mar 2003Allowed
Tarunendra Bahadur Vs State of M.P. and Another
Madhya Pradesh High Court · (2003) 4 MPLJ 388 : (2004) 1 RCR(Criminal) 262
Criminal Procedure Code, 1973 (CrPC) — Section 161, 319Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts25 Mar 2003Allowed
S.K. Murti and Another Vs Govind Prasad Agrawal
Madhya Pradesh High Court · (2003) 4 MPHT 568 : (2003) 3 MPLJ 396
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 409, 465, 467
High Courts25 Mar 2003
Ramdhun Tiwari and Others Vs Devi Singh and Others
Madhya Pradesh High Court · (2004) 3 ACC 542 : (2004) ACJ 600
High Courts25 Mar 2003
Shanti Devi and Others Vs R.N. Singh and Others
Madhya Pradesh High Court · (2003) 3 ACC 260
High Courts25 Mar 2003Dismissed
Vivek Kathal and Others Vs Delhi Special Police Establishment (CBI)
Madhya Pradesh High Court · (2003) 4 MPLJ 276
Penal Code, 1860 (IPC) — Section 420, 468, 471
High Courts25 Mar 2003Dismissed
Oriental Bank of Commerce Vs Sandeep Printers and Others
Madhya Pradesh High Court · (2005) 1 BC 218
High Courts24 Mar 2003Dismissed
Speed Automobiles Ltd. and Another Vs Assistant Commissioner of Commercial Tax and Others
Madhya Pradesh High Court · (2003) 3 MPHT 148 : (2003) 132 STC 461
Madhya Pradesh Commercial Tax Act, 1994 — Section 45, 45(1), 45(2A), 45(5)
High Courts24 Mar 2003Dismissed
Sheikh Amir Vs Collector and Others
Madhya Pradesh High Court · (2003) 3 MPHT 383 : (2003) 3 MPLJ 228
Madhya Pradesh Ke Kamjor Vargon Ke Krishi Bhumi Dharakon Ka Udhar Dene Walon Ke Bhumi Hadapane Sambandhi Kuchakron Se Paritran Tatha Mukti Adhiniyam, 1976 — Section 5, 6Madhya Pradesh Ke Kamjor Vargon Ke Krishi Bhumi Dharakon Ka Udhar Dene Walon Ke Bhumi Hadapane Sambandhi Kuchakron Se Paritran Tatha Mukti Niyam, 1978 — Rule 3
High Courts24 Mar 2003Dismissed
Dayaram Mishra Vs State of M.P. and Another
Madhya Pradesh High Court · (2003) 3 MPHT 385
High Courts21 Mar 2003Allowed
Century Yarn Vs Commercial Tax Officer and Others
Madhya Pradesh High Court · (2003) 3 MPLJ 364 : (2006) 143 STC 173
Constitution of India, 1950 — Article 226Madhya Pradesh General Sales Tax Act, 1958 — Section 12, 6, 7Madhya Pradesh Land Revenue Code, 1959 — Section 146