High Courts12 Mar 2003Dismissed
Madhya Pradesh Electricity Board Vs Badri Prasad and Others etc.
Madhya Pradesh High Court · AIR 2003 MP 256 : (2003) 4 MPLJ 503
Madhya Pradesh Lok Parisar (Bedakhali) Adhiniyam, 1974 — Section 5
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2003
1,036 judgments · page 38 of 52
High Courts12 Mar 2003Dismissed
Damodar Bagdey Vs Food Corporation of India and Others
Madhya Pradesh High Court · (2003) 3 MPHT 378 : (2004) 1 MPLJ 117
Food Corporation of India Staff Regulations, 1971 — Regulation 66Madhya Pradesh Fundamental Rules — Rule 54B(1), 54B(6)
High Courts11 Mar 2003
Raymond Limited Vs Steel Tubes of India Limited
Madhya Pradesh High Court · (2003) 3 BC 257
Companies Act, 1956 — Section 433Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 22
High Courts11 Mar 2003Allowed
Rubina Sheikh and Others Vs Municipal Corporation and Others
Madhya Pradesh High Court · (2003) 3 MPHT 248 : (2003) 3 MPLJ 459
Madhya Pradesh Municipal Corporation Act, 1956 — Section 366
High Courts11 Mar 2003Dismissed
Nepal Singh Dodia Vs State of M.P. and Others
Madhya Pradesh High Court · (2003) 97 FLR 665 : (2003) 2 MPHT 220
High Courts11 Mar 2003Dismissed
State of M.P Vs Rajaram Khati
Madhya Pradesh High Court · (2003) 4 MPLJ 476
Criminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 302
High Courts10 Mar 2003
Smt. Sukhobai and Another Vs Janakraj and Another
Madhya Pradesh High Court · (2003) 3 ACC 353
High Courts10 Mar 2003Dismissed
Vinod and Associates and Another Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 2004 MP 65 : (2004) 1 CTLJ 549
Constitution of India, 1950 — Article 14, 299
High Courts10 Mar 2003Dismissed
Shrish Agrawal Vs State of M.P. and Another
Madhya Pradesh High Court · (2003) ILR (MP) 579 : (2003) 2 MPHT 97 : (2003) 1 MPJR 346 : (2003) 2 MPLJ 189
Constitution of India, 1950 — Article 14, 19(1)Criminal Procedure Code, 1973 (CrPC) — Section 386, 399, 401, 401(1)Madhya Pradesh Excise Act, 1915 — Section 47A, 47A(2), 47B, 47B(3), 47C
High Courts10 Mar 2003
Commissioner of Income Tax Vs Purshottamlal Tamrakar Uchehra
Madhya Pradesh High Court · (2003) 184 CTR 349 : (2003) ILR (MP) 625 : (2004) 270 ITR 314
Income Tax Act, 1961 — Section 158BB, 40A(3)
High Courts10 Mar 2003
Preetam Singh and Another Vs Vijay Yadav and Others
Madhya Pradesh High Court · (2005) 1 ACC 413
High Courts10 Mar 2003Allowed
Sukkho Bai and Another Vs Janak Raj and Another
Madhya Pradesh High Court · (2004) ACJ 1054
High Courts07 Mar 2003
Krishna and others Vs Bhagwan Swarup
Madhya Pradesh High Court · (2003) 2 MPLJ 594
Hindu Adoptions and Maintenance Act, 1956 — Section 11, 12Specific Relief Act, 1963 — Section 15
High Courts07 Mar 2003
Depot Manager, M.P. State Road Transport Corporation and Others Vs Smt. Shantibai and Others
Madhya Pradesh High Court · (2003) 3 ACC 425
Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts07 Mar 2003Allowed
Somwati and Others Vs Pankaj Kumar and Others
Madhya Pradesh High Court · (2005) ACJ 6
High Courts07 Mar 2003
Ganpatlal Chauhan Vs Dilip Kumar and Others
Madhya Pradesh High Court · (2003) 2 MPHT 214
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)
High Courts07 Mar 2003Dismissed
Depot Manager, Madhya Pradesh State Road Trans. Corpn. and Others Vs Shantibai and Others
Madhya Pradesh High Court · (2004) ACJ 1417 : (2003) 4 MPLJ 3
Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts07 Mar 2003Allowed
Trilok Singh Vs Kawaljeet Kaur and Others
Madhya Pradesh High Court · (2005) ACJ 377
Motor Vehicles Act, 1988 — Section 166
High Courts07 Mar 2003Dismissed
M.J. Exports Ltd. Vs Kalyan Solvent Extraction Ltd.
Madhya Pradesh High Court · (2004) 50 SCL 114
Companies Act, 1956 — Section 20, 20(2)
High Courts07 Mar 2003Dismissed
Laoua Singh Vs State of M.P. and Another
Madhya Pradesh High Court · (2003) 4 MPLJ 202
Prisoners Act, 1900 — Section 31B, 31C