COURT ARCHIVE

Madhya Pradesh High Court judgments, 2003

1,036 judgments · page 34 of 52

High Courts04 Apr 2003Dismissed

Madhav Singh Vs State of M.P. and Others

Madhya Pradesh High Court · (2003) 3 MPHT 398 : (2003) 3 MPLJ 565

Constitution of India, 1950 — Article 226, 227Madhya Pradesh Civil Services (Pension) Rules, 1976 — Rule 35, 43, 43(4)

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High Courts03 Apr 2003Dismissed

Hindustan Electro Graphites Ltd. and Another Vs Union of India and Others

Madhya Pradesh High Court · (2003) 4 MPLJ 68

Central Excises and Salt Act, 1944 — Section 11A

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High Courts03 Apr 2003Allowed

Man Singh and Others Vs Banne and Others

Madhya Pradesh High Court · (2004) ACJ 1467

Motor Vehicles Act, 1939 — Section 110A(1)Motor Vehicles Act, 1988 — Section 166(1)

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High Courts03 Apr 2003

M.P.S.R.T. Corporation Vs Kumari Gudia and Others

Madhya Pradesh High Court · (2003) 4 MPHT 258

Motor Vehicles Act, 1988 — Section 168, 171, 173

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High Courts03 Apr 2003Dismissed

B.S. Sundaravadivel Mudaliar and Sons Vs State of M.P. and Others

Madhya Pradesh High Court · (2003) 3 MPHT 334 : (2004) 1 MPLJ 27

Central Sales Tax Act, 1956 — Section 3Madhya Pradesh General Sales Tax Act, 1958 — Section 2, 6

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High Courts03 Apr 2003Allowed

State of Madhya Pradesh Vs Smt. Farida Bano

Madhya Pradesh High Court · (2003) ILR (MP) 733 : (2003) 4 MPHT 295 : (2003) 4 MPLJ 180

Forest Act, 1927 — Section 52(4)

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High Courts02 Apr 2003

Mahila Shanti Devi and Others Vs Chambal Rural Development Company and Others

Madhya Pradesh High Court · (2004) 1 ACC 240

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High Courts01 Apr 2003Dismissed

State of M.P. Vs Dr. A.K. Batra

Madhya Pradesh High Court · (2004) 1 MPLJ 482

Administrative Tribunals Act, 1985 — Section 19(4)Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 226, 227

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High Courts01 Apr 2003

Phool Singh Vs Pankhi and Others

Madhya Pradesh High Court · (2004) ACJ 843 : (2003) 4 MPLJ 28

Motor Vehicles Act, 1988 — Section 147(1), 149(2)

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High Courts01 Apr 2003Allowed

K.K. Maheshwari and Others Vs State of M.P. and Others

Madhya Pradesh High Court · (2005) 1 MPJR 148

Constitution of India, 1950 — Article 14, 21, 21A

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High Courts01 Apr 2003Allowed

Ochi Bai and Others Vs Munna Lal and Others

Madhya Pradesh High Court · (2003) ACJ 1811

Motor Vehicles Act, 1988 — Section 163A, 166

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High Courts31 Mar 2003

Sahelibai Vs Khyaliram and others

Madhya Pradesh High Court · (2003) 2 MPLJ 472

Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts31 Mar 2003Dismissed

Ashok Kumar Rai and Another Vs Union of India and Others

Madhya Pradesh High Court · (2003) 4 MPLJ 286

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High Courts31 Mar 2003Dismissed

Shiv Grih Nirman Sahkari Samiti, Bhopal and another Vs State of M.P. and others

Madhya Pradesh High Court · (2004) 1 MPLJ 222

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High Courts31 Mar 2003Dismissed

M.P. State Co-Operative Marketing Federation Ltd. Vs Aruna Pyasi

Madhya Pradesh High Court · (2003) 4 MPLJ 463

Evidence Act, 1872 — Section 108

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High Courts31 Mar 2003Allowed

Narmadabai and Others Vs Kamal Kishore and Another

Madhya Pradesh High Court · (2004) ACJ 644

Motor Vehicles Act, 1988 — Section 163A

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High Courts31 Mar 2003Dismissed

Commissioner of Income Tax Vs Smt. Saraswati Bai Jaiswal

Madhya Pradesh High Court · (2003) 264 ITR 366 : (2004) 138 TAXMAN 141

Income Tax Act, 1961 — Section 28, 45

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High Courts31 Mar 2003

Surajmal and Another Vs Sunderlal and Others

Madhya Pradesh High Court · (2003) 3 MPHT 158 : (2003) 2 MPLJ 408

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, 115(1)

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High Courts31 Mar 2003

Smt. Sunita Vs Priya Kumar

Madhya Pradesh High Court · (2003) 2 DMC 167 : (2003) 3 MPHT 154

Hindu Marriage Act, 1955 — Section 13(1)

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High Courts31 Mar 2003Allowed

Babudas Vs State of M.P.

Madhya Pradesh High Court · (2003) 2 MPHT 425 : (2004) 1 MPLJ 329

Evidence Act, 1872 — Section 24, 27, 3, 45Penal Code, 1860 (IPC) — Section 302

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