High Courts14 Apr 2003Allowed
Sandhya Sharma Vs Ravi Sharma
Madhya Pradesh High Court · (2004) 1 DMC 275
Hindu Marriage Act, 1955 — Section 13(1)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2003
1,036 judgments · page 33 of 52
High Courts14 Apr 2003Dismissed
Laxmi Kant Chaturvedi Vs Smt. Vidya Devi
Madhya Pradesh High Court · (2003) 2 DMC 422
Hindu Marriage Act, 1955 — Section 10(2), 13(1A)
High Courts10 Apr 2003Dismissed
Gopal Agrawal and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2003) 04 MP CK 0107
Land Acquisition Act, 1894 — Section 17(1), 4, 6
High Courts10 Apr 2003Allowed
Balkrishna Biharilal and Others Vs Ushabai and Others
Madhya Pradesh High Court · (2004) 1 JLJ 374 : (2003) 3 MPHT 485 : (2003) 3 MPLJ 10
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)Transfer of Property Act, 1882 — Section 111
High Courts09 Apr 2003Dismissed
Prithviraj Chouhan Vs Commissioner of Income Tax
Madhya Pradesh High Court · (2004) 267 ITR 450 : (2005) 142 TAXMAN 279
Finance Act, 2001 — Section 254, 254(2)Income Tax Act, 1961 — Section 143(1), 234A, 234B
High Courts09 Apr 2003Dismissed
Krishi Upaj Mandi Samiti Vs Mahesh Bhati and Others
Madhya Pradesh High Court · (2003) 3 MPHT 464
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 25F
High Courts09 Apr 2003Allowed
Devi Singh and Another Vs State of M.P.
Madhya Pradesh High Court · (2003) 3 MPHT 128 : (2003) 3 MPLJ 320 : (2004) 1 RCR(Criminal) 863
Penal Code, 1860 (IPC) — Section 104, 325, 34
High Courts09 Apr 2003Allowed
Chintamani Sahu Vs Jagat Singh and Others
Madhya Pradesh High Court · (2003) 3 ACC 597 : (2004) ACJ 2041
High Courts09 Apr 2003Allowed
Makbool Khan and Others Vs State of M.P.
Madhya Pradesh High Court · (2003) 3 MPLJ 212
Penal Code, 1860 (IPC) — Section 307, 324, 34
High Courts09 Apr 2003
Makbool and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2003) 8 CriminalCC 142
Penal Code, 1860 (IPC) — Section 307, 34
High Courts09 Apr 2003
Smt. Rukayya Bai Vs Smt. Munni Bai and Another
Madhya Pradesh High Court · (2004) 1 JLJ 206 : (2003) 3 MPHT 422 : (2004) 2 MPLJ 92
Registration Act, 1908 — Section 17
High Courts08 Apr 2003Allowed
Makhan Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2003) CriLJ 2777 : (2003) 3 MPHT 284 : (2003) 3 MPLJ 115
Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts08 Apr 2003
Tarabai and Others Vs Rahul Trading and Finance Co. and Others
Madhya Pradesh High Court · (2003) 2 ACC 288 : (2004) ACJ 1278
High Courts08 Apr 2003
Oriental Insurance Co. Ltd. Vs Kishore Singh and Another
Madhya Pradesh High Court · (2003) 3 ACC 581
Motor Vehicles Act, 1988 — Section 173
High Courts07 Apr 2003
Dr. Harihar Nath Garg Vs State of M.P.
Madhya Pradesh High Court · (2003) 2 ALT(Cri) 20 : (2003) 2 MPHT 489
Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 304A, 491
High Courts07 Apr 2003
New India Assurance Co. Ltd. Vs Smt. Savita Sen and Others
Madhya Pradesh High Court · (2004) ACJ 2134 : (2004) 102 FLR 927 : (2004) 2 JLJ 214 : (2004) 3 LLJ 250 : (2004) 3 MPHT 7 : (2004) 2 MPLJ 445
Workmens Compensation Act, 1923 — Section 30(1)
High Courts07 Apr 2003Dismissed
Sadhna Upadhyaya Vs State of M.P. and others
Madhya Pradesh High Court · (2004) 1 MPLJ 194
Letters Patent Act, 1865 — Clause 10
High Courts07 Apr 2003Dismissed
Shaileswar Roy Chowdhury Vs Union of India and others
Madhya Pradesh High Court · (2004) 1 MPLJ 487
Administrative Tribunals Act, 1985 — Section 21Constitution of India, 1950 — Article 226
High Courts04 Apr 2003Allowed
Ku. Rajni Khare Vs State of M.P. and Others
Madhya Pradesh High Court · (2003) 3 MPHT 182
Constitution of India, 1950 — Article 21, 22(2)Criminal Procedure Code, 1973 (CrPC) — Section 109, 110, 41, 41(1), 41(2)