High Courts22 Apr 2003
National Insurance Co. Ltd. Vs Mahila Angori Bai and Others
Madhya Pradesh High Court · (2003) 3 ACC 147
Motor Vehicles Act, 1988 — Section 147, 2
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2003
1,036 judgments · page 31 of 52
High Courts22 Apr 2003Allowed
Dule Singh and Others Vs State of M.P.
Madhya Pradesh High Court · (2003) 2 DMC 360 : (2003) 4 MPLJ 536
Penal Code, 1860 (IPC) — Section 201, 302
High Courts22 Apr 2003
Prahladdas and Others Vs State of M.P.
Madhya Pradesh High Court · (2003) 4 MPLJ 554
Cattle Trespass Act, 1871 — Section 24Penal Code, 1860 (IPC) — Section 302, 323, 34
High Courts22 Apr 2003Allowed
State Bank of Indore Vs Nisar Mohammad Khan and Another
Madhya Pradesh High Court · (2003) 3 BC 307
Civil Procedure Code, 1908 (CPC) — Section 34(1)
High Courts22 Apr 2003Allowed
Bank of India Vs Gulab Singh and Others
Madhya Pradesh High Court · (2003) 3 BC 364
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts22 Apr 2003Dismissed
Ramlal Vs Allahabad Bank
Madhya Pradesh High Court · (2003) 3 BC 318
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts22 Apr 2003Dismissed
Girbal @ Girbar Singh Rajput Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2003) ILR (MP) 456 : (2003) 4 MPHT 194
Arms Act, 1959 — Section 25(1)Criminal Procedure Code, 1973 (CrPC) — Section 154, 374(2)Evidence Act, 1872 — Section 3
High Courts22 Apr 2003Allowed
Trilokinath Vs Vinod Kumar
Madhya Pradesh High Court · (2003) 3 MPHT 35 : (2003) 3 MPLJ 422
Madhya Pradesh Municipal Corporation Act, 1956 — Section 441F
High Courts22 Apr 2003Dismissed
Laxmikant Vs Smt. Premwati Devi
Madhya Pradesh High Court · (2004) 1 DMC 189
Hindu Marriage Act, 1955 — Section 28, 9
High Courts22 Apr 2003Allowed
Draupadi Bai (Smt.) and Another Vs Nathu Singh and Others
Madhya Pradesh High Court · (2004) 1 JLJ 427 : (2003) 4 MPLJ 433
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts22 Apr 2003Dismissed
Padam Singh Vs Anita Bai
Madhya Pradesh High Court · (2004) 1 DMC 112
Hindu Marriage Act, 1955 — Section 13(1), 28
High Courts22 Apr 2003Dismissed
Balram Prajapati Vs Susheela Bai
Madhya Pradesh High Court · (2003) 2 DMC 708
Hindu Marriage Act, 1955 — Section 13, 28
High Courts22 Apr 2003Allowed
National Insurance Co. Ltd. Vs Angori Bai and Others
Madhya Pradesh High Court · (2005) ACJ 75
Motor Vehicles Act, 1988 — Section 147(1)
High Courts21 Apr 2003Allowed
Dule Singh and Others Vs State of M.P.
Madhya Pradesh High Court · (2003) 4 MPLJ 536
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 201, 302
High Courts21 Apr 2003
Commissioner of Income Tax Vs J.P. Patel (Bombay) (P.) Ltd.
Madhya Pradesh High Court · (2003) 184 CTR 417 : (2003) 263 ITR 421 : (2004) 137 TAXMAN 402
Income Tax Act, 1961 — Section 145, 256
High Courts21 Apr 2003Dismissed
Meera Bai Vs State of M.P. and Others
Madhya Pradesh High Court · (2003) 04 MP CK 0020
Constitution of India, 1950 — Article 226, 227
High Courts21 Apr 2003Allowed
Jagdish Vs State of M.P.
Madhya Pradesh High Court · (2003) 3 MPLJ 552
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Prevention of Food Adulteration Act, 1954 — Section 13(2), 16(1)(a)(i), 7(i)
High Courts21 Apr 2003Allowed
Sanjay Mishra and Another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2003) 3 MPHT 409
Criminal Procedure Code, 1973 (CrPC) — Section 164, 227, 228, 401Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 120B, 302, 323, 342, 364
High Courts17 Apr 2003Dismissed
Nandi Bai Vs Shyamubai and Another
Madhya Pradesh High Court · (2004) 1 BC 199
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts17 Apr 2003Allowed
Gula Vs State of M.P.
Madhya Pradesh High Court · (2003) 3 MPHT 339 : (2003) 3 MPLJ 419
Evidence Act, 1872 — Section 154, 32, 32(1), 45, 60Penal Code, 1860 (IPC) — Section 304, 325