COURT ARCHIVE

Madhya Pradesh High Court judgments, 2003

1,036 judgments · page 35 of 52

High Courts31 Mar 2003Dismissed

Ms. Bhantabai and Others Vs Sub-Divisional Officer and Others

Madhya Pradesh High Court · (2003) 3 MPHT 131

Madhya Pradesh Abolition of Proprietary Rights (Estates, Mahals, Alienated Lands) Act, 1950 — Section 40Madhya Pradesh Land Revenue Code, 1959 — Section 57, 57(2), 57(3), 57(4)

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High Courts31 Mar 2003Dismissed

Union of India (UOI) and Others Vs Anil Kumar Grover

Madhya Pradesh High Court · (2003) 3 MPHT 534

Letters Patent Act, 1865 — Clause 10

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High Courts31 Mar 2003Allowed

Ramchandra Vs Niyaz Hussain and Others

Madhya Pradesh High Court · (2004) 2 ACC 762 : (2005) ACJ 1294

Motor Vehicles Act, 1988 — Section 165(1), 166, 173

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High Courts31 Mar 2003Dismissed

Jyoti Prakash Shukla Vs State of Madhya Pradesh and Another

Madhya Pradesh High Court · AIR 2004 MP 100 : (2003) 3 MPHT 317 : (2003) 2 MPJR 483 : (2003) 4 MPLJ 421

Constitution of India, 1950 — Article 226, 227Madhya Pradesh Madhyamik Shiksha Adhiniyam, 1965 — Section 9(4)

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High Courts28 Mar 2003

Mohammad Sagir Vs Bharat Heavy Electricals and Others

Madhya Pradesh High Court · (2004) 1 MPJR 297

Constitution of India, 1950 — Article 226, 227Madhya Pradesh Industrial Relations Act, 1960 — Section 31(3), 61, 62

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High Courts28 Mar 2003

Suryakant Vs Dy. Commissioner of Income Tax

Madhya Pradesh High Court · (2003) 129 TAXMAN 659

Income Tax Act, 1961 — Section 132, 142, 158BC, 158BD, 271

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High Courts28 Mar 2003Dismissed

Suryakant Vs Deputy Commissioner of Income Tax and Another

Madhya Pradesh High Court · (2003) 183 CTR 105

Income Tax Act, 1961 — Section 132, 142, 142(3), 158BC, 158BD

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High Courts28 Mar 2003Dismissed

Govindi Vs Dharamraj and Others

Madhya Pradesh High Court · (2003) 2 MPHT 232 : (2003) 3 MPLJ 84

Criminal Procedure Code, 1973 (CrPC) — Section 401Penal Code, 1860 (IPC) — Section 302, 34

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High Courts27 Mar 2003Allowed

Yasmin and Another Vs Rashid Beg and Others

Madhya Pradesh High Court · (2004) ACJ 606

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High Courts27 Mar 2003

Sambhajirao Vs Vimlesh Kumari Kulshrestha and Another

Madhya Pradesh High Court · AIR 2004 MP 74 : (2003) 3 MPLJ 76

Specific Relief Act, 1963 — Section 20

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High Courts27 Mar 2003

Rajesh @ Rajeshwari and Others Vs Lakhan Singh and Others

Madhya Pradesh High Court · (2005) 1 ACC 467

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High Courts27 Mar 2003

General Manager, M.P.S.R.T.C. Vs Shymabai and Another

Madhya Pradesh High Court · (2003) 3 ACC 367

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High Courts27 Mar 2003Allowed

Pradeep Kumar Badsar Vs Jagganath

Madhya Pradesh High Court · (2003) 2 MPHT 230 : (2004) 1 MPLJ 197

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 115Court Fees Act, 1870 — Section 7Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)

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High Courts27 Mar 2003Allowed