High Courts13 Jul 2000Allowed
Samsuddin Vs Jagdish
Madhya Pradesh High Court · (2001) 1 JLJ 39 : (2000) 3 MPHT 421
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 3 Rule 2, Order 3 Rule 3Evidence Act, 1872 — Section 118, 3
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2000
865 judgments · page 21 of 44
High Courts13 Jul 2000Allowed
Sudhir Kumar and Another Vs Pramod Kumar and Another
Madhya Pradesh High Court · (2000) 4 MPHT 162 : (2001) 1 MPLJ 23
High Courts12 Jul 2000Dismissed
Ambuja Cement Easter Ltd. and another Vs Industrial Court Bench, Raipur and others
Madhya Pradesh High Court · (2001) 2 JLJ 98 : (2001) 3 LLJ 1254 : (2001) 2 MPHT 3 : (2001) 1 MPLJ 156
Constitution of India, 1950 — Article 227Madhya Pradesh Industrial Relations Act, 1960 — Section 31(3), 65Penal Code, 1860 (IPC) — Section 302
High Courts12 Jul 2000Dismissed
Punpratap Singh and Another Vs State of M.P. and Others
Madhya Pradesh High Court · (2000) ILR (MP) 1090 : (2001) 2 JLJ 11 : (2000) 4 MPHT 398 : (2000) 3 MPLJ 632
Madhya Pradesh (Central Provinces and Berar) Home Guards Rules, 1947 — Rule 4, 5, 5(3), 5(4)Madhya Pradesh Home Guards Act, 1947 — Section 10, 14, 14(2), 4, 7(2)
High Courts11 Jul 2000Allowed
Deobux Mandrup and another Vs New India Insurance Company and another
Madhya Pradesh High Court · (2001) 1 MPJR 433 : (2001) 2 MPLJ 237
High Courts11 Jul 2000Dismissed
Dhyan Singh Vs Raman Lal
Madhya Pradesh High Court · (2001) 88 FLR 230 : (2002) 4 LLJ 611
Workmens Compensation Act, 1923 — Section 30
High Courts11 Jul 2000Allowed
Gopal Singh Vs Surajbhain Singh and others
Madhya Pradesh High Court · (2001) 1 MPHT 389 : (2001) 4 MPLJ 425
Criminal Procedure Code, 1973 (CrPC) — Section 357(3), 377(3), 378(4)Evidence Act, 1872 — Section 50Hindu Marriage Act, 1955 — Section 17, 7(1)
High Courts11 Jul 2000Allowed
New India Assurance Co. Ltd. Vs Rajendra Prasad Bhatt and others
Madhya Pradesh High Court · (2002) ACJ 1762 : (2001) 1 MPHT 259
Central Motor Vehicles Rules, 1989 — Rule 20Constitution of India, 1950 — Article 226, 227General Insurance Business (Nationalisation) Act, 1972 — Section 9
High Courts10 Jul 2000Dismissed
Gangadevi and Others Vs Rukmanidevi
Madhya Pradesh High Court · (2000) 4 MPHT 381 : (2000) 3 MPLJ 606
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 13(1), 13(2)
High Courts10 Jul 2000Dismissed
State Bank of Indore Vs Munnalal and Another
Madhya Pradesh High Court · (2001) 5 MPHT 495
Civil Procedure Code, 1908 (CPC) — Section 20, 96Madhya Pradesh Co-operative Societies Act, 1960 — Section 85Madhya Pradesh Krishi Udhar Pravartan Tatha Prakiran Upbandha (Bank) Adhiniyam, 1972 — Section 11, 11(1), 11(3), 21
High Courts10 Jul 2000Allowed
State of M.P. and Another Vs Seepat Sharma and Another
Madhya Pradesh High Court · (2001) 2 MPJR 227
High Courts07 Jul 2000Allowed
Phool Kunwar and others Vs Deepchand and others
Madhya Pradesh High Court · (2001) 1 MPLJ 253
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts07 Jul 2000Allowed
Kapil Vs Dr. Shivmangal Awasthy
Madhya Pradesh High Court · AIR 2001 MP 108 : (2000) 4 MPHT 337 : (2000) 3 MPLJ 558
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
High Courts07 Jul 2000Allowed
Ankur Agrawal Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 2000 MP 310 : (2000) 2 JLJ 208 : (2000) 3 MPHT 427 : (2001) 2 MPJR 322 : (2000) 3 MPLJ 627
Admission to MBBS Course in Medical Colleges of the State of Madhya Pradesth to Payment and NRI Seats Rules — Rule 1Constitution of India, 1950 — Article 226
High Courts06 Jul 2000Allowed
Jayaswals NECO Limited Vs Isher Alloy Steels Ltd. and Another
Madhya Pradesh High Court · (2001) 1 CivCC 28 : (2000) 4 MPHT 452 : (2000) 2 MPJR 405 : (2000) 3 MPLJ 216 : (2000) 4 RCR(Criminal) 794
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts04 Jul 2000Dismissed
Suraj Pal and Others Vs Mandir Mahadeoji and Ram Janki and Another
Madhya Pradesh High Court · (2000) 4 MPHT 259 : (2001) 1 MPLJ 301
High Courts04 Jul 2000Dismissed
Mohd. Ismil Khan Vs State and Others
Madhya Pradesh High Court · (2000) 3 MPHT 401
High Courts04 Jul 2000Allowed
Loknath @ Loku Vs Mohan and others
Madhya Pradesh High Court · (2000) 3 MPLJ 6
Criminal Procedure Code, 1973 (CrPC) — Section 223, 397, 401Penal Code, 1860 (IPC) — Section 148, 149, 307
High Courts04 Jul 2000
S.P. Anand Vs State of M.P. and Others
Madhya Pradesh High Court · (2000) 2 JLJ 182 : (2000) 3 MPHT 460 : (2001) 1 MPJR 253
High Courts04 Jul 2000
Ku. Ritubala Soni Vs State of M.P. and others
Madhya Pradesh High Court · AIR 2001 MP 57 : (2001) 3 MPHT 11 : (2001) 1 MPJR 168 : (2001) 1 MPLJ 339
Constitution of India, 1950 — Article 226, 227