High Courts31 Jul 2000
Narayan Singh and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (1991) ILR (MP) 58 : (2000) 2 JLJ 356 : (2000) 4 MPHT 175
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304II
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2000
865 judgments · page 19 of 44
High Courts31 Jul 2000Allowed
Hind Syntex Ltd. Vs Member Secretary State Level Committee Hind Filters Ltd.
Madhya Pradesh High Court · (2001) 1 MPJR 319
Central Sales Tax Act, 1956 — Section 8(5)Madhya Pradesh General Sales Tax Act, 1958 — Section 12
High Courts28 Jul 2000
Commissioner of Income Tax Vs Ashok Kumar Jain
Madhya Pradesh High Court · (2001) 250 ITR 610 : (2001) 118 TAXMAN 493
Income Tax Act, 1961 — Section 143(2), 148, 153(2), 256(1)
High Courts27 Jul 2000Dismissed
B.B. Verma and Co. Vs The Chairman-cum-Managing Director South Eastern Coalfields Ltd, and Others
Madhya Pradesh High Court · (2001) 2 MPJR 159
Arbitration and Conciliation Act, 1996 — Section 11, 7
High Courts27 Jul 2000Allowed
Krishna Kumar Pandey and Others Vs State of M.P. and Another
Madhya Pradesh High Court · (2001) 1 MPJR 163
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 34, 498A, 506
High Courts27 Jul 2000
Bharosilal Vs State of M.P. and Others
Madhya Pradesh High Court · (2000) 4 MPHT 197 : (2000) 3 MPLJ 489
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
High Courts27 Jul 2000Dismissed
Laxman Prasad Umraiya Vs Balwant Singh Yadav
Madhya Pradesh High Court · (2000) 2 JLJ 373 : (2000) 4 MPHT 200 : (2001) 1 MPLJ 142
Civil Procedure Code, 1908 (CPC) — Section 115, 47Constitution of India, 1950 — Article 136Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1)
High Courts27 Jul 2000Dismissed
Ram Kishan and Others Vs Harbagas Ahirwar (dead) through his L.Rs. Smt. Vipta Bai and Others
Madhya Pradesh High Court · (2001) ILR (MP) 1695 : (2001) 5 MPHT 509
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 22 Rule 9, Order 41 Rule 4, 151
High Courts26 Jul 2000
Dinesh Kumar Dubey and another Vs State of M.P.
Madhya Pradesh High Court · (2001) CriLJ 1306 : (2001) 1 MPHT 213 : (2001) 1 MPJR 125
Criminal Procedure Code, 1973 (CrPC) — Section 438Essential Commodities Act, 1955 — Section 10, 3, 7
High Courts26 Jul 2000Dismissed
Vijay Kumar Jain Vs Smt. Sunita Vijay Kumar Jain
Madhya Pradesh High Court · (2001) 1 MPLJ 412
Hindu Marriage Act, 1955 — Section 13, 28
High Courts25 Jul 2000Allowed
Raj Kumar i Pandey and Another Vs Sanjay Kumar Jain and Another
Madhya Pradesh High Court · (2002) ACJ 24 : (2001) 1 MPJR 317
Penal Code, 1860 (IPC) — Section 304A
High Courts25 Jul 2000Allowed
Ramratan Yadav Vs Kendriya Vidyalaya Sangthan and Others
Madhya Pradesh High Court · (2000) ILR (MP) 1243 : (2000) 4 MPHT 148 : (2001) 1 MPLJ 205
Penal Code, 1860 (IPC) — Section 294, 307, 323, 34, 341
High Courts25 Jul 2000Allowed
Nanhoo Lal and Another Vs Parvat Singh and Others
Madhya Pradesh High Court · (2001) ACJ 905 : (2001) 2 MPJR 465
Penal Code, 1860 (IPC) — Section 304A
High Courts24 Jul 2000Dismissed
Santosh Singh and Others Vs State of M.P.
Madhya Pradesh High Court · (2000) 3 MPHT 507 : (2001) 2 MPLJ 21
Penal Code, 1860 (IPC) — Section 149, 302, 34
High Courts24 Jul 2000Allowed
Smt. Pappu Bai Vs Sajan Das
Madhya Pradesh High Court · (2000) 2 DMC 730
Guardians and Wards Act, 1890 — Section 25, 47
High Courts24 Jul 2000Allowed
Union of India (UOI) and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2001) 121 STC 163
Constitution of India, 1950 — Article 131, 227, 285(1)Madhya Pradesh Vanijyik Kar Adhiniyam, 1994 — Section 2
High Courts24 Jul 2000Dismissed
Yashwant Birla and others Vs Pt. Ravishankar Shukla University and others
Madhya Pradesh High Court · (2001) ILR (MP) 178 : (2001) 1 MPHT 253
Constitution of India, 1950 — Article 14Madhya Pradesh Vishwavidyalaya Adhiniyam, 1973 — Section 38, 39
High Courts24 Jul 2000Dismissed
Rajendra Kumar Dalke and Others Vs State of M.P.
Madhya Pradesh High Court · (2000) 2 JLJ 405 : (2000) 4 MPHT 115
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 227, 228, 397Penal Code, 1860 (IPC) — Section 120B, 13Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 5(1), 5(2)
High Courts24 Jul 2000
Mazhar Hussain Vs Shantilal and Others
Madhya Pradesh High Court · (2003) 1 ACC 421
Motor Vehicles Act, 1988 — Section 173
High Courts21 Jul 2000Dismissed
Resham Bai Vs Shakuntalabai
Madhya Pradesh High Court · (2000) 2 DMC 724
Succession Act, 1925 — Section 384