High Courts03 Jan 2000
Ratlam Wires Private Limited Vs Union of India (UOI)
Madhya Pradesh High Court · (2000) 71 ECC 400 : (2000) 120 ELT 71
Central Excises and Salt Act, 1944 — Section 35F
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2000
865 judgments · page 44 of 44
High Courts03 Jan 2000Allowed
Jagruti Moyde Vs Anil Kumar Moyde
Madhya Pradesh High Court · (2002) 2 DMC 401
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 19, 21A
High Courts03 Jan 2000Allowed
Shyam Winding Factory Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2001) ILR (MP) 20 : (2001) 1 MPLJ 425 : (2000) 120 STC 488
Madhya Pradesh General Sales Tax Act, 1958 — Section 12
High Courts03 Jan 2000Allowed
Subhash Kharate Vs State of M.P.
Madhya Pradesh High Court · (2000) CriLJ 1178 : (2000) 1 JLJ 377 : (2000) 2 MPHT 59
Prevention of Corruption Act, 1947 — Section 13(1), 13(2), 4, 5(1), 5(2)
High Courts03 Jan 2000
Neo Sack Ltd. Vs Commissioner (Appeals) C. Ex.
Madhya Pradesh High Court · (2000) 119 ELT 522
Central Excises and Salt Act, 1944 — Section 35F