COURT ARCHIVE

Madhya Pradesh High Court judgments, 2000

865 judgments · page 43 of 44

High Courts06 Jan 2000Dismissed

Ku. Nandini Bamania Vs State of M.P. and Others

Madhya Pradesh High Court · (2001) ILR (MP) 325 : (2000) 2 JLJ 32 : (2000) 1 MPHT 687 : (2001) 4 MPLJ 155

Constitution of India, 1950 — Article 226, 227Madhya Pradesh Minor Minerals Rules, 1961 — Rule 12, 32A, 32B, 6, 7

Read judgment

High Courts06 Jan 2000Dismissed

Tilak Singh Vs Hardas Chamar

Madhya Pradesh High Court · (2001) ACJ 2118 : (2000) 86 FLR 310 : (2001) 3 LLJ 718

Workmens Compensation Act, 1923 — Section 3

Read judgment

High Courts06 Jan 2000Dismissed

Sitaram Dua Vs Saraswati Devi Sainy and Others

Madhya Pradesh High Court · AIR 2000 MP 327 : (2001) ILR (MP) 121 : (2001) 1 JLJ 184 : (2000) 3 MPHT 272 : (2001) 1 MPLJ 672

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10

Read judgment

High Courts06 Jan 2000Dismissed

Ram Singh Sahu Vs Ram Dayal Gangaram Maheshwari and others

Madhya Pradesh High Court · (2000) 3 MPLJ 142

Evidence Act, 1872 — Section 63, 65, 66, 74

Read judgment

High Courts06 Jan 2000Allowed

Mohanlal Dubey Vs Madhav Prasad Rawat and Others

Madhya Pradesh High Court · (2002) ACJ 633

Read judgment

High Courts06 Jan 2000Dismissed

Ram Singh Sahu Vs Ram Dayal Gangaram Maheshwari and Others

Madhya Pradesh High Court · (2000) 3 MPLJ 142

Evidence Act, 1872 — Section 63, 65, 66, 74

Read judgment

High Courts05 Jan 2000Dismissed

Pataka Biri Manufacturing Co. Ltd. and Another Vs State of M.P. and Others

Madhya Pradesh High Court · (2002) 128 STC 71

Madhya Pradesh Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1964 — Section 11Madhya Pradesh Tendu Patta (Vyapar Viniyaman) Niyamavali, 1965 — Rule 8

Read judgment

High Courts04 Jan 2000

New India Assurance Co. Limited Vs Yatendra Singh

Madhya Pradesh High Court · (2000) 2 ACC 187

Read judgment

High Courts04 Jan 2000Dismissed

New India Assurance Co. Ltd. Vs Ramila and Others

Madhya Pradesh High Court · (2000) 1 ACC 590 : (2002) ACJ 946

Motor Vehicles Act, 1988 — Section 147

Read judgment

High Courts04 Jan 2000Dismissed

New India Assurance Co. Ltd. Vs Chhandi Khangar and Others

Madhya Pradesh High Court · (2002) ACJ 715

Read judgment

High Courts04 Jan 2000

National Insurance Co. Ltd. Vs Bhagwati Bai and Others

Madhya Pradesh High Court · (2002) ACJ 700

Motor Vehicles Act, 1988 — Section 149

Read judgment

High Courts04 Jan 2000Dismissed

Municipal Corporation, Satna Vs Badri Prasad and Others

Madhya Pradesh High Court · (2001) 4 MPHT 387 : (2001) 2 MPJR 62

Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh Municipal Corporation Act, 1956 — Section 80, 80(1), 80(2), 80(3), 80(4)

Read judgment

High Courts04 Jan 2000

Atmaram Vs State of M.P.

Madhya Pradesh High Court · (1994) ILR (MP) 336 : (2000) 4 MPHT 93

Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 294, 302, 304, 323, 34

Read judgment

High Courts04 Jan 2000Dismissed

Basanta Vs Smt. Laxmibai and Others

Madhya Pradesh High Court · (2001) 1 DMC 14

Civil Procedure Code, 1908 (CPC) — Section 115Hindu Succession Act, 1956 — Section 23, 6

Read judgment

High Courts04 Jan 2000Dismissed

New India Assurance Co. Ltd. Vs Dalibai

Madhya Pradesh High Court · (2000) 2 ACC 154 : (2001) ACJ 2028 : (2000) 85 FLR 464 : (2000) 1 LLJ 1386

Workmens Compensation Act, 1923 — Section 3

Read judgment

High Courts04 Jan 2000Allowed

Kantabai and Others Vs Satyagopal and Another

Madhya Pradesh High Court · (2000) 1 ACC 625 : (2000) 84 FLR 785 : (2000) 1 LLJ 1463 : (2000) 1 MPHT 641

Workmens Compensation Act, 1923 — Section 2, 4

Read judgment

High Courts04 Jan 2000

Panama Chemical Works and Another Vs Commissioner, Sales Tax

Madhya Pradesh High Court · (2000) 120 STC 64

Madhya Pradesh General Sales Tax Act, 1958 — Section 42B

Read judgment

High Courts04 Jan 2000Dismissed

Girdharilal Kesharwani Vs State of M.P. and Others

Madhya Pradesh High Court · (2001) ILR (MP) 489 : (2000) 1 MPHT 693 : (2000) 3 MPLJ 307

Constitution of India, 1950 — Article 226, 227, 299, 299(1)Forest Act, 1927 — Section 82, 85Government of India Act, 1935 — Section 175(3)

Read judgment

High Courts03 Jan 2000

Narayan Rao Raja Raghunath Rao Kher and others Vs State of M.P. and others

Madhya Pradesh High Court · (2002) 1 MPLJ 28

Civil Procedure Code, 1908 (CPC) — Section 35B, 96

Read judgment

High Courts03 Jan 2000Dismissed

Mst. Jayrajua (deceased) through Lr. Ramsajivan Vs Dwarika and Others

Madhya Pradesh High Court · (2001) 1 MPJR 298

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(k)Limitation Act, 1963 — Section 5

Read judgment