COURT ARCHIVE

Madhya Pradesh High Court judgments, 2000

865 judgments · page 42 of 44

High Courts14 Jan 2000Dismissed

Purshottam Vs Rajendra Kumar Sen

Madhya Pradesh High Court · (2000) 1 JLJ 313 : (2000) 2 MPHT 435 : (2000) 1 MPJR 385 : (2000) 1 MPLJ 501

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 12(7)

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High Courts14 Jan 2000Allowed

Smt. Shanti Devi Sharma and Another Vs Radheshyam Palod and Another

Madhya Pradesh High Court · (2000) 2 JLJ 75 : (2000) 3 MPHT 451 : (2000) 2 MPLJ 331

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(1), Order 1 Rule 9, Order 2 Rule 2, Order 30 Rule 1, Order 30 Rule 2Contract Act, 1872 — Section 45Court Fees Act, 1870 — Section 17, 7

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High Courts14 Jan 2000Dismissed

National Insurance Co. Ltd. Vs Pawan Kumar and Others

Madhya Pradesh High Court · (2001) ACJ 67 : (2000) 2 MPLJ 129

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High Courts13 Jan 2000Dismissed

Manoj Kumar Sharma Vs Mahadev Prasad and Others

Madhya Pradesh High Court · (2000) 2 MPLJ 402

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 102, Order 21 Rule 98(2), 115

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High Courts13 Jan 2000

Stanley Ward and Others Vs Coal India Limited and Others

Madhya Pradesh High Court · (2001) ILR (MP) 15 : (2000) 3 MPHT 491 : (2000) 3 MPLJ 381 : (2000) 3 MPLJ 380

Coal Mines (Nationalisation) Act, 1973 — Section 14, 14(1)Constitution of India, 1950 — Article 14, 16

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High Courts13 Jan 2000Allowed

Smt. Shanti Devi Sharma and One Or. Vs Radhey Shyam Palod and One Or.

Madhya Pradesh High Court · (2000) 1 MPJR 553

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151

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High Courts13 Jan 2000Dismissed

Manoj Kumar Sharma Vs Mahadev Prasad and others

Madhya Pradesh High Court · (2000) 2 MPLJ 402

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 102, Order 21 Rule 98(2), 115

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High Courts12 Jan 2000Allowed

Devakinandan Yadav Vs State Bank of Indore, Sagar and another

Madhya Pradesh High Court · (2001) 1 MPLJ 402

Civil Procedure Code, 1908 (CPC) — Section 151, 152

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High Courts12 Jan 2000Dismissed

Nirmal Suryaji More and Others Vs State of M.P. and Others

Madhya Pradesh High Court · (2000) 4 MPHT 284 : (2000) 3 MPLJ 599

Criminal Procedure Code, 1973 (CrPC) — Section 173(3), 438, 482

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High Courts11 Jan 2000Allowed

Yogendra Prasad Vs Vinod Kumar and Others

Madhya Pradesh High Court · (2000) 2 ACC 779 : (2002) ACJ 361

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High Courts11 Jan 2000Dismissed

Pawan Kumar Jain Vs Smt. Sunita Jain

Madhya Pradesh High Court · (2000) 2 DMC 377

Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts11 Jan 2000Allowed

Khanju Prasad Ladiya Vs State of M.P.

Madhya Pradesh High Court · (2000) CriLJ 4400 : (2000) 2 MPHT 480 : (2000) 1 MPLJ 23

Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 4(1), 5(1), 5(2)

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High Courts11 Jan 2000Allowed

Krishan Kumar and others Vs State of M.P.

Madhya Pradesh High Court · (2000) ILR (MP) 619 : (2000) 1 JLJ 336 : (2001) 1 MPHT 45 : (2001) 4 MPLJ 197

Evidence Act, 1872 — Section 156, 3Hindu Succession Act, 1956 — Section 14Penal Code, 1860 (IPC) — Section 100, 102, 103, 302, 304

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High Courts11 Jan 2000Allowed

Bharat and Others Vs State of M.P.

Madhya Pradesh High Court · (2000) 1 MPHT 543

Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 156, 157, 158

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High Courts10 Jan 2000Dismissed

Union of India (UOI) Vs Shanti Devi and Others

Madhya Pradesh High Court · (2000) 1 LLJ 1482 : (2000) 1 MPHT 511 : (2000) 1 MPLJ 399

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High Courts07 Jan 2000Dismissed

Ram Singh Vs Smt. Tekwati Bai and Others

Madhya Pradesh High Court · (2000) 2 DMC 486

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High Courts07 Jan 2000

Factory Manager, Indore Textiles Vs Ravishankar and Others

Madhya Pradesh High Court · (2001) 3 LLJ 258

Constitution of India, 1950 — Article 226, 227Madhya Pradesh Industrial Relations Act, 1960 — Section 31(3)

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High Courts07 Jan 2000Dismissed

Ram Singh Vs Tekwati Bai and Others

Madhya Pradesh High Court · (2001) 2 DMC 286

Criminal Procedure Code, 1973 (CrPC) — Section 125

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High Courts06 Jan 2000

Dilip Deshlehra Vs Varsha Gyanwani and Others

Madhya Pradesh High Court · (2003) 2 ACC 239

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High Courts06 Jan 2000Allowed

Sangeeta and Others Vs Sanjay Kumar and Others

Madhya Pradesh High Court · (2002) ACJ 773

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