High Courts03 Jul 2000
BAPURAO Vs ASSISTANT DIRECTOR OF INCOME TAX and Others
Madhya Pradesh High Court · (2000) 162 CTR 377
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 132
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2000
865 judgments · page 22 of 44
High Courts03 Jul 2000
Bapurao Vs Assistant Director of Income Tax and Others
Madhya Pradesh High Court · (2001) 247 ITR 98 : (2001) 1 MPJR 310
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 132, 132(1)(B), 132(5)
High Courts03 Jul 2000Allowed
Bapurao Vs Assistant Director of Income Tax
Madhya Pradesh High Court · (2001) 116 TAXMAN 43
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 132, 132(1), 132(5)
High Courts30 Jun 2000Dismissed
Hajaria Vs Rajendra Singh and Others
Madhya Pradesh High Court · (2002) ACJ 861
High Courts30 Jun 2000Allowed
Smt. Nirmalabai Vs Hukam Singh and Others
Madhya Pradesh High Court · (2001) ILR (MP) 790 : (2000) 3 MPHT 432
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997 — Rule 10, 10(5)Madhya Pradesh Land Revenue Code, 1959 — Section 2(1), 50
High Courts30 Jun 2000Dismissed
J.P. Srivastava and Sons (Rampur) Pvt. Ltd. and others Vs Gwalior Sugar Co. Ltd, and others
Madhya Pradesh High Court · (2001) 1 MPJR 438 : (2001) 1 MPLJ 92
Companies Act, 1956 — Section 10F, 397, 398
High Courts30 Jun 2000Dismissed
Shiv Prasad Tiwari and another Vs Jagdish Prasad Patel and another
Madhya Pradesh High Court · (2001) ILR (MP) 1935 : (2001) 2 MPHT 319 : (2001) 2 MPLJ 634 : (2001) 4 RCR(Criminal) 214
Criminal Procedure Code, 1973 (CrPC) — Section 307, 319, 323, 325, 327Penal Code, 1860 (IPC) — Section 34
High Courts30 Jun 2000
Baldev Singh Bhatia Vs The Commissioner, Nagar Palika Nigam and Others
Madhya Pradesh High Court · (2001) 5 MPHT 206 : (2001) 1 MPJR 227
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 80, 80(1), 80(2)Court Fees Act, 1870 — Section 7(iv)(c), 7(iv)(d)Madhya Pradesh Municipal Corporation Act, 1956 — Section 401
High Courts29 Jun 2000Dismissed
State of M.P. Vs Medical Council of India and Others
Madhya Pradesh High Court · (2000) ILR (MP) 591 : (2000) 2 JLJ 335 : (2000) 2 MPJR 512
High Courts29 Jun 2000Dismissed
Makhanlal Sahu and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2001) ILR (MP) 185 : (2000) 4 MPHT 393 : (2001) 1 MPLJ 628
High Courts29 Jun 2000Allowed
Bhawani Traders Vs State of M.P.
Madhya Pradesh High Court · (2001) 1 MPHT 166
Criminal Procedure Code, 1973 (CrPC) — Section 457, 482Madhya Pradesh Krishik Pashu Parirakshan Adhiniyam, 1959 — Section 11Motor Vehicles Act, 1988 — Section 192, 207, 207(2), 6, 66
High Courts29 Jun 2000
New India Assurance Co. Ltd. Vs Sohanbai and Others
Madhya Pradesh High Court · (2000) 4 MPHT 195 : (2001) 1 MPLJ 293
Motor Vehicles Act, 1988 — Section 147(1), 2(1)(1)
High Courts29 Jun 2000Dismissed
Smt. Manju Palod and Others Vs Union of India and Others
Madhya Pradesh High Court · (2001) 1 MPJR 166
High Courts28 Jun 2000Dismissed
Satya Bhan Singh Narwariya Vs State of M.P. and others
Madhya Pradesh High Court · (2001) 2 MPHT 296 : (2001) 1 MPLJ 654
Constitution of India, 1950 — Article 227
High Courts27 Jun 2000Allowed
Dhanya Kumar Jain Vs Mata Prasad Gupta and another
Madhya Pradesh High Court · (2001) 3 MPHT 169 : (2001) 2 MPLJ 497
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 106Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)
High Courts27 Jun 2000
Smt. Ashabai and Others Vs Motilal and Another
Madhya Pradesh High Court · (2000) 2 ACC 578
High Courts26 Jun 2000Allowed
Radheshyam Vs Chhogalal and Others
Madhya Pradesh High Court · (2000) 2 ACC 525 : (2001) ACJ 2000
Motor Vehicles Act, 1988 — Section 2
High Courts26 Jun 2000Dismissed
Gaus Mohd. and another Vs State of M.P.
Madhya Pradesh High Court · (2001) 1 MPHT 305
Penal Code, 1860 (IPC) — Section 366, 376, 376(2), 506
High Courts26 Jun 2000
Sagarbai and Others Vs Parmanand and Others
Madhya Pradesh High Court · (2000) 2 ACC 597 : (2001) ACJ 1974
High Courts26 Jun 2000Dismissed
Century Textiles And Industries Limited Vs State of M.P. and others
Madhya Pradesh High Court · (2001) 1 MPLJ 694
Madhya Pradesh Sthaniya Kshetra Me Mal Ke Pravesh Par Kar Adhiniyam, 1976 — Section 10, 4A