High Courts06 Sept 2000Allowed
Shrikant Pandey Vs State of M.P.
Madhya Pradesh High Court · (2001) 1 MPHT 218
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 380, 409
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2000
865 judgments · page 12 of 44
High Courts06 Sept 2000Partly Allowed
Badri Prasad Vs Smt. Urmila Mahobiya
Madhya Pradesh High Court · AIR 2001 MP 106 : (2001) ILR (MP) 1363 : (2001) 3 MPHT 14 : (2001) 2 MPLJ 631
Hindu Marriage Act, 1955 — Section 10, 11, 12, 13, 14
High Courts06 Sept 2000Allowed
National Steel Industries Ltd. Vs Union of India (UOI)
Madhya Pradesh High Court · (2001) 73 ECC 372 : (2001) 134 ELT 616
Central Excises and Salt Act, 1944 — Section 11, 35F
High Courts06 Sept 2000
Shabbir Hussain Vs M.P.S.R.T.C. and Another
Madhya Pradesh High Court · (2001) 1 ACC 250
High Courts05 Sept 2000Dismissed
Insurance Co. Ltd. Vs Prabhakar Dobdhe and Others
Madhya Pradesh High Court · (2001) 2 MPJR 130
High Courts05 Sept 2000
National Insurance Co. Ltd. Vs Kans Ram and Others
Madhya Pradesh High Court · (2002) 3 ACC 676
Motor Vehicles Act, 1988 — Section 157
High Courts05 Sept 2000Allowed
Indra Bai and Others Vs Keshavram Dhobi and Others
Madhya Pradesh High Court · (2002) ACJ 1992 : (2001) 2 MPJR 43
High Courts05 Sept 2000Partly Allowed
Anjani Kumar and another Vs State of M.P.
Madhya Pradesh High Court · (2001) 1 MPHT 142
Penal Code, 1860 (IPC) — Section 107, 306, 354
High Courts05 Sept 2000Allowed
Bhuri Bai Vs Karamjeet Singh and others
Madhya Pradesh High Court · (2002) ACJ 1948 : (2001) 1 MPHT 43
Motor Vehicles Act, 1988 — Section 168, 171, 173
High Courts05 Sept 2000
National Insurance Co. Ltd. Vs Gulab Singh and Others
Madhya Pradesh High Court · (2001) 1 ACC 595
Motor Vehicles Act, 1988 — Section 173
High Courts05 Sept 2000Allowed
Cherkin Bai Sahu and another Vs Radhelal Madan Soni and others
Madhya Pradesh High Court · (2001) 1 MPJR 124 : (2001) 1 MPLJ 385
High Courts05 Sept 2000Dismissed
Fosa and another Vs Moja and another
Madhya Pradesh High Court · (2001) 1 MPLJ 558
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts05 Sept 2000Allowed
Helen Ekka and Others Vs Anil Sharma and Others
Madhya Pradesh High Court · (2002) ACJ 1982 : (2001) 1 MPLJ 101
High Courts05 Sept 2000Allowed
Bhikam Chand Golcha (Jain) Vs Abdul Lateef and Others
Madhya Pradesh High Court · (2001) 2 MPJR 91
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1
High Courts04 Sept 2000Dismissed
UCO Bank, Guna Vs Smt. Laxmi Ojha
Madhya Pradesh High Court · (2001) 1 MPHT 279 : (2001) 1 MPJR 62 : (2001) 1 MPLJ 126
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Easements Act, 1882 — Section 60Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23
High Courts04 Sept 2000Dismissed
Balram and another Vs Aswani Kumar Yadav and another
Madhya Pradesh High Court · (2001) 2 MPHT 330 : (2001) 3 MPLJ 363 : (2002) 1 RCR(Criminal) 31
Criminal Procedure Code, 1973 (CrPC) — Section 319Judges (Protection) Act, 1985 — Section 2, 3, 3(1), 4Madhya Pradesh Land Revenue Code, 1959 — Section 19
High Courts04 Sept 2000Dismissed
Khurshid Ali Vs Kutubuddin and Others
Madhya Pradesh High Court · AIR 2001 MP 196 : (2003) ILR (MP) 825 : (2001) 2 MPJR 131
Limitation Act, 1963 — Article 64, 65
High Courts04 Sept 2000
Digvijay Singh and Others Vs Arvind Singh Bhadoriya
Madhya Pradesh High Court · (2001) 1 JLJ 319 : (2000) 4 MPHT 474
Constitution of India, 1950 — Article 166Criminal Procedure Code, 1973 (CrPC) — Section 197, 200, 202, 397, 401Penal Code, 1860 (IPC) — Section 109, 325, 34
High Courts04 Sept 2000Allowed
Murlidhar and Others Vs Mathura Prasad and Another
Madhya Pradesh High Court · (2001) 5 MPHT 313 : (2001) 2 MPLJ 72
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 4(1), Order 22 Rule 4(3), Order 22 Rule 4(4)Limitation Act, 1963 — Section 5
High Courts04 Sept 2000Dismissed
Pushpabai and Others Vs Ramotibai and Others
Madhya Pradesh High Court · (2002) ACJ 1341
Civil Procedure Code, 1908 (CPC) — Section 115