High Courts29 Aug 2000Allowed
Banna and Others Vs Purshottam and Another
Madhya Pradesh High Court · (2002) ACJ 2040
Penal Code, 1860 (IPC) — Section 304A
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2000
865 judgments · page 14 of 44
High Courts28 Aug 2000
State of M.P. and Others Vs Madan Singh
Madhya Pradesh High Court · (2002) 1 JLJ 174 : (2001) 3 MPLJ 10
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 8 Rule 1, Order 8 Rule 1(1), Order 8 Rule 10
High Courts28 Aug 2000Dismissed
New India Assurance Co. Ltd. Vs Savitri Parag and Others
Madhya Pradesh High Court · (2002) ACJ 1781
Motor Vehicles Act, 1988 — Section 149
High Courts28 Aug 2000Dismissed
New India Assurance Co. Ltd. Vs Smt. Savitri Parag and Others
Madhya Pradesh High Court · (2001) 5 MPHT 394
Motor Vehicles Act, 1939 — Section 84, 95(1), 95(4), 96, 96(1)Motor Vehicles Act, 1988 — Section 149
High Courts28 Aug 2000
Anurag Dwivedi Vs Smt. Sonali Dwivedi
Madhya Pradesh High Court · (2000) 4 MPHT 510
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 9 Rule 7, 35Hindu Marriage Act, 1955 — Section 14, 19, 24
High Courts28 Aug 2000
Santosh Kumar and another Vs State of M.P.
Madhya Pradesh High Court · (2001) 4 MPHT 184
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401
High Courts28 Aug 2000Allowed
Ashok Kumar Sawadiya and Others Vs State of M.P.
Madhya Pradesh High Court · (2001) 1 MPJR 189
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 107, 306, 34
High Courts28 Aug 2000Allowed
Hari Shankar Dubey Vs Charuchandra Dwivedi and Others
Madhya Pradesh High Court · (2001) 1 MPJR 266
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115
High Courts25 Aug 2000Dismissed
Oriental Insurance Co. Ltd. Vs Gindabai and Others
Madhya Pradesh High Court · (2002) ACJ 1589
High Courts25 Aug 2000Dismissed
Manish Kumar Yadav Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2001) 5 MPHT 125 : (2001) 2 MPLJ 29
Criminal Procedure Code, 1973 (CrPC) — Section 169, 190(1)Essential Commodities Act, 1955 — Section 3, 7
High Courts25 Aug 2000Dismissed
Optel Telecommunications Ltd. Vs Union of India and others
Madhya Pradesh High Court · AIR 2001 MP 161 : (2001) 2 JLJ 81 : (2001) 2 MPHT 393 : (2001) 2 MPLJ 277
Constitution of India, 1950 — Article 14, 19, 226
High Courts24 Aug 2000
BHAGWANDAS SHOBHALAL JAIN Vs COMMISSIONER OF INCOME TAX and Another
Madhya Pradesh High Court · (2001) 164 CTR 224
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 263
High Courts24 Aug 2000
Saphi Mohammad Vs Ram Jiyawan and Others
Madhya Pradesh High Court · (2000) 4 MPHT 454
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3A, 115
High Courts24 Aug 2000
Bhagwandas Shobhalal Jain Vs Commissioner of Income Tax and Another
Madhya Pradesh High Court · (2000) 164 CTR 224 : (2001) 248 ITR 630 : (2001) 116 TAXMAN 209
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 263
High Courts24 Aug 2000Dismissed
The Oriental Insurance Co. Ltd. Vs Aguram and Others
Madhya Pradesh High Court · (2000) 4 MPHT 353
High Courts24 Aug 2000
Dhartipakad Madan Lal Agrawal
Madhya Pradesh High Court · (2001) 1 JLJ 96 : (2000) 4 MPHT 131 : (2000) 3 MPLJ 318
Advocates Act, 1961 — Section 35Constitution of India, 1950 — Article 129, 19, 19(1), 19(2), 215Contempt of Courts Act, 1971 — Section 12, 14, 14(2), 18
High Courts24 Aug 2000Dismissed
Prakash Jain and others Vs Vijay Saxena and another
Madhya Pradesh High Court · (2001) 1 MPHT 203 : (2001) 1 MPLJ 148
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 115Partnership Act, 1932 — Section 69, 69(1), 69(2), 69(3)Presidency Small Cause Courts Act, 1882 — Section 19
High Courts24 Aug 2000Dismissed
Oriental Insurance Co. Ltd. Vs Vidya Devi and Others
Madhya Pradesh High Court · (2002) ACJ 1580
Motor Vehicles Act, 1988 — Section 149, 170
High Courts24 Aug 2000Dismissed
Arun Kumar Sonone Vs State of M.P.
Madhya Pradesh High Court · (2001) 1 MPLJ 656
Fundamental Rules — Rule 56