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Madhya Pradesh High Court judgments, 2000

865 judgments · page 11 of 44

High Courts15 Sept 2000Dismissed

Suresh Gidwani and Another Vs Anil Somani

Madhya Pradesh High Court · (2000) 4 MPHT 155 : (2001) 1 MPLJ 111

Civil Procedure Code, 1908 (CPC) — Section 105, 115, 151Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 13(6)
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High Courts15 Sept 2000

Kaloo Khan Vs State of M.P.

Madhya Pradesh High Court · (2001) CriLJ 873 : (2000) 2 MPJR 535 : (2000) 3 MPLJ 384

Arms Act, 1959 — Section 25, 25(1B), 27Criminal Procedure Code, 1973 (CrPC) — Section 151, 377, 377(1), 377(2), 378
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High Courts13 Sept 2000Dismissed

Basant Singh and another Vs Roman Catholic Mission

Madhya Pradesh High Court · (2001) 2 MPHT 43 : (2001) 1 MPLJ 57

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 10, Order 5 Rule 11, Order 5 Rule 12, Order 5 Rule 13, Order 5 Rule 14Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 13(1), 13(6)
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High Courts13 Sept 2000Allowed

Longabai Vs Prem Chand

Madhya Pradesh High Court · (2000) 4 MPHT 340 : (2001) 2 MPLJ 19

Evidence Act, 1872 — Section 116Madhya Pradesh Public Trust Act, 1951 — Section 32
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