Coal Bearing Areas (Acquisition and Development) Act, 1957 — Section 13, 13(4), 13(5), 14, 14(2)Coal Bearing Areas (Acquisition and Development) Rules, 1957 — Rule 7

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High Courts27 Sept 1996

Commissioner of Income Tax Vs Santosh Kumar Shyamsunder

Madhya Pradesh High Court · (1997) 93 TAXMAN 233

Income Tax Act, 1961 — Section 256(1)

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High Courts27 Sept 1996Dismissed

Bharat Heavy Electricals Ltd. and Another Vs Keshav Das Agarwal

Madhya Pradesh High Court · (1997) 1 JLJ 213 : (1997) 2 MPLJ 115

Arbitration Act, 1940 — Section 33Civil Procedure Code, 1908 (CPC) — Section 9

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High Courts27 Sept 1996Dismissed

Bharat Heavy Electricals Ltd. Vs Keshavdas Agrawal

Madhya Pradesh High Court · (1997) 2 MPJR 301

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High Courts27 Sept 1996Allowed

Smt. Parmeshwari Devi Vs Thakur Natthu Singh

Madhya Pradesh High Court · (1998) 1 MPJR 462

Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(a), 12(1)(h)

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High Courts26 Sept 1996

Naresh Kumar Vs Manmati

Madhya Pradesh High Court · (1997) 1 ACC 102

Motor Vehicles Act, 1988 — Section 140

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High Courts26 Sept 1996

System India Castings Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1998) 229 ITR 181 : (1984) 229 ITR 181 : (1997) 93 TAXMAN 235

Income Tax Act, 1961 — Section 256(2)

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High Courts26 Sept 1996

Raghu Thakur Vs State of Madhya Pradesh

Madhya Pradesh High Court · AIR 1997 MP 223

Constitution of India, 1950 — Article 195Madhya Pradesh Vidhan Sabha Sadasya Vatan Tatha Bhatta Tatha Pension Adhiniyam, 1973 — Section 6A

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High Courts26 Sept 1996Allowed

Sunil and Others Vs State of M.P.

Madhya Pradesh High Court · (1997) 2 JLJ 200

Criminal Procedure Code, 1973 (CrPC) — Section 227Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 21, 8

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High Courts25 Sept 1996

National Insurance Co. Ltd. Vs Dwarkabai and Others

Madhya Pradesh High Court · (1996) 09 MP CK 0088

Motor Vehicles Act, 1988 — Section 163A

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High Courts25 Sept 1996Allowed

Basant Rai Saxena Vs Madhya Pradesh State Road Trans. Corpn. and Another

Madhya Pradesh High Court · (1997) ACJ 1236

Motor Vehicles Act, 1988 — Section 140, 142

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High Courts25 Sept 1996

Ramdeo Tiles Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1997) 141 CTR 492 : (1997) 227 ITR 463 : (1997) 93 TAXMAN 184

Income Tax Act, 1961 — Section 32A

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High Courts25 Sept 1996Dismissed

Dr. Rajendra Vs Madhubala

Madhya Pradesh High Court · (1997) 1 DMC 400

Guardians and Wards Act, 1890 — Section 13, 25

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